Referred Judgements :-

NIBARAN CHANDRA BAG VS. MAHENDRA NATH CHUGHUL DECEASED AFTER HIM HIS HEIR AND LEGAL REPRESENTATIVE [REFERRED TO]
WORKMEN OF AMERICAN EXPRESS INTER NATIONAL BANKING CORPORATION VS. MANAGEMENT OF AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION [REFERRED TO]
MANI NARIMAN DARUWALA ALIAS BHARUCHA VS. PHIROZ N BHATENA:PHIROZ N BHATENA [REFERRED TO]
SAVITA CHEMICALS PRIVATE LIMITED VS. DYES AND CHEMICAL WORKERS UNION [REFERRED TO]
RANGE FOREST OFFICER VS. S T HADIMANI [REFERRED TO]

Cited Judgements :-

MANAGER R B I BANGLORE VS. S MANI [LAWS(SC)-2005-3-29] [REFERRED TO]
B SHYAMKUMAR VS. FRANCIS GEORGE [LAWS(MAD)-2009-8-474] [REFERRED TO]
SRIBATSA KUMAR MAHAPTARA VS. STATE OF ORISSA [LAWS(ORI)-2006-9-16] [REFERRED TO]
UNION OF INDIA VS. ALL INDIA NAVAL CLERKS ASSOCIATION [LAWS(KER)-2019-8-22] [REFERRED TO]
MANAGEMENT, EXIDE INDUSTRIES LTD. VS. PRESIDING OFFICER, LABOUR COURT, MADURAI [LAWS(MAD)-2013-2-240] [REFERRED TO]
MANAGER, SEED CORPORATION, MATUNDA AGRICULTURE FARM VS. RUGHA & ORS [LAWS(RAJ)-2009-6-29] [REFERRED]
AKHTARI VS. UNION OF INDIA [LAWS(ALL)-2008-12-114] [REFERRED TO]
MUNICIPAL CORPORATION VS. HINDUSTAN VIDYUT PRODUCTS LIMITED [LAWS(P&H)-2003-7-40] [REFERRED TO]
SACHI PRASAD MUKHERJEE VS. PAMPA KUMAR [LAWS(CAL)-2003-7-22] [REFERRED TO]
SHREE KRISHNA APARTMENT PRIVATE LIMITED VS. U K DEVELOPERS PRIVATE LIMITED [LAWS(CAL)-2011-6-63] [REFERRED TO]
STATE GOVT PENSIONERS ASSOCIATION VS. STATE OF A P [LAWS(APH)-2003-9-44] [REFERRED TO]
M SOMESWAR REDDY VS. R PRAVEEN REDDY [LAWS(APH)-2004-2-3] [REFERRED TO]
MANAGEMENT FOOD CORPORATION OF INDIA VS. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL [LAWS(GAU)-2003-12-7] [REFERRED TO]
KANPUR ELECTRICITY SUPPLY CO LTD VS. PRESIDING OFFICER LABOUR COURT IV AND SRI SHAMIM MIRZA [LAWS(ALL)-2005-12-87] [REFERRED TO]
THE MANAGING DIRECTOR VS. INDUSTRIAL TRIBUNAL [LAWS(KER)-2014-10-124] [REFERRED TO]
STATE OF GUJARAT VS. RAMESH MOPABHAI RATHOD [LAWS(GJH)-2003-8-27] [REFERRED]
M SOMESWAR REDDY VS. AJAY BHANU VANAMALI [LAWS(APH)-2004-2-79] [REFERRED TO]
UNION OF INDIA VS. G. SOMANATHAN NAIR, S/O. GOPALAN NAIR [LAWS(KER)-2017-10-284] [REFERRED TO]
DIST AGRICULTURE OFFICER` VS. JUNAGADH JILLA MAZDOOR SANGH RAJKOT [LAWS(GJH)-2003-11-23] [REFERRED 4.]
PANKAJ DIXIT & ORS VS. K B S H EXPORT HOUSE & ANR [LAWS(DLH)-2018-1-513] [REFERRED TO]
SYNDICATE BANK VS. B N PANDEY [LAWS(DLH)-2010-7-24] [REFERRED TO]
SURAJ PAL SINGH VS. PRESIDING OFFICER [LAWS(DLH)-2005-9-8] [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY CENTRAL VS. MUSA HUSAN MULANI [LAWS(BOM)-2005-2-156] [REFERRED TO]
MADHUKAR V. KHANDEPARKAR VS. ADMINISTRATIVE TRIBUNAL [LAWS(BOM)-2008-11-120] [REFERRED TO]
PUNNALA SREEKUMAR VS. KERALA PULAYAR MAHA SABHA [LAWS(KER)-2010-12-448] [REFERRED TO]
MANAGEMENT MALAYASIS AIRLINES VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [LAWS(MAD)-2007-6-251] [REFERRED TO]
BABU RAM VS. DIVISIONAL FOREST OFFICER U T CHANDIGARH [LAWS(P&H)-2005-5-11] [REFERRED TO]
T N ELECTRICITY BOARD VS. S DHARMA LINGAM [LAWS(MAD)-2006-3-3] [REFERRED TO]
T N ELECTRICITY BOARD VS. S DHARMA LINGAM [LAWS(MAD)-2006-3-3] [REFERRED TO]
NIRMALA BALAGOPAL VS. VENKATESULU BALAGOPAL [LAWS(MAD)-2003-10-123] [REFERRED TO]
AJAY SINGH AND ANR AND ETC. VS. STATE OF CHHATTISGARH AND ANR. [LAWS(SC)-2017-1-21] [REFERRED TO]
IREL (INDIA) LIMITED VS. P. N. RAGHAVA PANICKER [LAWS(KER)-2020-11-2] [REFERRED TO]
ZONAL MANAGER, UCO BANK VS. GENERAL SECRETARY [LAWS(MPH)-2017-4-38] [REFERRED TO]
NEMICHAND BURAD VS. JORAWARMAL [LAWS(RAJ)-2004-11-11] [REFERRED TO]
P R Sampath Giri Vasan VS. Presiding Officer [LAWS(MAD)-2004-4-35] [REFERRED TO]
PEPSI FOODS PRIVATE LIMITED VS. PRESIDING OFFICER LABOUR COURT PATIALA [LAWS(P&H)-2005-5-4] [REFERRED TO]
TRIVENI SHEET GLASS WORKS LIMITED VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-9-325] [REFERRED TO]
GITABAI BHAGWAN PARDESHI VS. HIRKANBAI AADHAR PATIL [LAWS(BOM)-2020-8-111] [REFERRED TO]
DHANESWAR MALLICK VS. NARAYAN BEHERA [LAWS(ORI)-2005-11-15] [REFERRED TO]
MUNICIPAL CORPORATION UJJAIN VS. ABHISHEK BHATT [LAWS(MPH)-2018-11-90] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. SHRI PREMGAR KASHIGAR [LAWS(GJH)-2017-4-59] [REFERRED TO]
ANAND GHADI VS. MARIA WOLFANGO D SILVA [LAWS(BOM)-2011-6-131] [REFERRED TO]
STATESMAN LIMITED VS. EIGHTH INDUSTRIAL TRIBUNAL WEST BENGAL [LAWS(CAL)-2004-4-3] [REFERRED TO]
LATEEF VS. RAVINDER SINGH AND ORS. [LAWS(J&K)-2014-7-40] [REFERRED TO]
BHARATIYA DAK TAR MAZDOOR MANCH VS. GENERAL MANAGER KALYAN TELECOM DISTRICT [LAWS(BOM)-2003-1-28] [REFERRED TO]
DAJI DADA PAWAR VS. ORNATE MULTI MODEL CARRIERS PRIVATE LIMITED [LAWS(BOM)-2003-6-138] [REFERRED TO]
SAKHARAM BALU BHOSALE VS. VITHAL MANYA KATKARI [LAWS(BOM)-2005-1-1] [REFERRED TO]
HARESHWAR SHIKHAN PRASARAK MANDAL VS. RAJ SHREE SARJERAO LOKHANDE [LAWS(BOM)-2006-9-168] [REFERRED TO]
S NARASIMHA VS. JOINT COLLECTOR II RANGAREDDY DISTRICT [LAWS(APH)-2006-1-77] [REFERRED TO]
STATE OF HP VS. JAGGI RAM [LAWS(HPH)-2010-7-89] [REFERRED TO]
STATE OF RAJASTHAN & ANR. VS. SHRAVAN & ANR. [LAWS(RAJ)-2003-9-83] [REFERRED TO]
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION CHENNAI DIVISION-II LTD VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI [LAWS(MAD)-2010-3-268] [REFERRED TO]
TIRUMALA TIRUPATI DEVASTHANAMS VS. K. VIJAYA [LAWS(APH)-2022-8-100] [REFERRED TO]
GUJARAT STATE CONSTRUCTION CORPORATION LIMITED VS. INDRAVADAN AMBALAL SONI [LAWS(GJH)-2003-5-1] [REFERRED]
HARI SINGH VS. CENTRAL INDIA MACHINERY [LAWS(MPH)-2002-12-49] [REFERRED TO]
CHOKKAIYA CHETTIAR VS. T SIVAKUMARAN [LAWS(MAD)-2004-5-31] [REFERRED TO]
MANAGEMENT OF FOOD CORPORATION OF INDIA VS. UNION OF INDIA [LAWS(PAT)-2008-11-6] [REFERRED TO]
RANIP NAGAR PALIKA VS. BABUJI GABHAJI THAKORE [LAWS(SC)-2007-11-62] [REFERRED TO]
KRISHNA BHAGYA JALA NIGAM LTD VS. MOHAMMED RAFI [LAWS(SC)-2009-4-196] [REFERRED TO]
MANISH KUMAR VS. JAI PRAKASH KOTHARI [LAWS(UTN)-2003-4-2] [REFERRED TO]
M NARASIMHA PRASAD VS. REGISTRAR GENERAL HIGH COURT OF KARNATAKA [LAWS(KAR)-2019-8-5] [REFERRED TO]
MANAGEMENT OF MCD VS. DESH RAJ [LAWS(DLH)-2011-7-41] [REFERRED TO]
BAJAJA AUTO LTD VS. ASHOK DNYANOBA DHUMAL [LAWS(BOM)-2005-10-19] [REFERRED TO]
K SHAHUL HAMEED VS. PREMIER AUTOMOBILES LTD [LAWS(KER)-2005-8-46] [REFERRED TO]
DEVI PATAN KSHETRIYA GRAMIN BANK, GONDA VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2005-12-292] [REFERRED TO]
JAY KANT MISHRA VS. S.CHAND & CO. LTD [LAWS(DLH)-2013-7-368] [REFERRED TO]
VIKRAM KHARBANDA VS. K.C. MALHOTRA [LAWS(DLH)-2012-9-171] [REFERRED TO]
DELHI JAL BOARD VS. VIMAL KUMAR [LAWS(DLH)-2018-4-63] [REFERRED TO]
RAFIUDDIN NURUDDIN MUSALMAN VS. ABDUYL KARIM ABDUL REHEMAN [LAWS(BOM)-2005-8-123] [REFERRED TO]
UNION OF INDIA VS. JAIRAJ N SHETTY [LAWS(BOM)-2003-7-20] [REFERRED TO]
GOODLASS NEROLAC PAINTS LIMITED VS. ANAND SHIVRAM SAMANT [LAWS(BOM)-2006-8-61] [REFERRED TO]
K H PANDHI VS. PRESIDING OFFICER ADDL LABOUR COURT [LAWS(DLH)-2004-2-42] [REFERRED]
SAHEB LAL KUREEL KALIDEEN KUREEL VS. PRESIDING OFFICER LABOUR COURT UTTAR PRADESH STATE ELECTRICITY BOARD [LAWS(ALL)-2005-11-38] [REFERRED TO]
GOVT OF NCT OF DELHI VS. ITS WORKMEN [LAWS(DLH)-2007-2-79] [REFERRED TO]
KURESHA KHATUN VS. MOINUDDIN ANSARI [LAWS(CAL)-2011-4-47] [REFERRED TO]
DAKSHINEE CO VS. SMT. TAPATI BANERJEE [LAWS(CAL)-2003-4-74] [REFERRED TO]
STATE OF GUJARAT VS. CHAUHAN ZORAVARSINH DILAVARSINH [LAWS(GJH)-2018-6-64] [REFERRED TO]
MURLIDHAR RATANLAL EXPORTS LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-2-47] [REFERRED TO]
KANUBHAI KHODABHAI PARMAR VS. MAKWANA MOHANBHAI MOTIBHAI [LAWS(GJH)-2022-7-264] [REFERRED TO]
MANAGER NOW REGIONAL DIRECTOR R B I VS. GOPINATH SHARMA [LAWS(SC)-2006-7-8] [REFERRED TO]
G M B S N L VS. MAHESH CHAND [LAWS(SC)-2008-2-22] [REFERRED TO]
JAGDISH PRASAD VS. PARSHU RAM [LAWS(RAJ)-2012-8-95] [REFERRED TO]
CALCUTTA JUTE MFG CO LTD VS. FIRST INDUSTRIAL TRIBUNAL [LAWS(CAL)-2006-6-20] [REFERRED TO]
DEBASISH DEB ROY VS. KARUNA DEB ROY [LAWS(CAL)-2004-2-13] [REFERRED TO]
HEMU GAUTAM VS. SOFTAGE INFORMATION TECHNOLOGIES LTD [LAWS(DLH)-2018-5-380] [REFERRED TO]
M.K. AHUJA VS. SYNDICATE BANK [LAWS(DLH)-2010-9-416] [REFERRED TO]
MOTI LAL NEHRU FARMERS TRAINING INSTITUTECORDET VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2005-3-70] [REFERRED TO]
STATE OF GUJARAT VS. NATVERLAL MAHJIBHAI PATEL [LAWS(GJH)-2007-2-34] [REFERRED TO]
NIRMALDAN NARHARIDAN GADHVI VS. NARMADA NIGAM LTD [LAWS(GJH)-2004-5-7] [REFERRED TO]
DTC VS. MOHAR SINGH [LAWS(DLH)-2015-9-54] [REFERRED TO]
KAMISETTI KRISHNA VS. KANCHUMARTHI VENKATA RAMANAMMA [LAWS(APH)-2013-10-25] [REFERRED TO]
MUNICIPAL CORPORATION SHIMLA VS. SAVITRI DEVI [LAWS(HPH)-2015-10-38] [REFERRED TO]
SARAN KSHETRIYA GRAMIN BANK VS. UNION OF INDIA [LAWS(PAT)-2009-1-64] [RELIED ON]
KRISHNA BHAGYA JALA NIGAM LTD VS. MOHAMMED RAFI [LAWS(SC)-2006-8-54] [REFERRED TO]
FOREST RANGE OFFICER VS. DILEEP [LAWS(MPH)-2019-8-166] [REFERRED TO]
GENERAL MANAGER VS. RAVI KUMAR JHA [LAWS(MPH)-2017-11-161] [REFERRED TO]
SUNIL SINGH VS. UNION OF INDIA [LAWS(GAU)-2004-1-34] [REFERRED TO]
PRAVEEN KUMAR AGARWAL VS. STATE OF U.P. [LAWS(ALL)-2010-11-140] [REFERRED TO]
SRI.R.NAGARAJAN VS. SRI.P.KARTHIKEYAN NAIR [LAWS(KER)-2016-6-151] [REFERRED TO]
PUNJAB TRACTORS LIMITED VS. PRESIDING OFFICER, LABOUR COURT AND ANR. [LAWS(P&H)-2007-10-113] [REFERRED TO]
PARAS INDUSTRIES LUDHIANA VS. PARAS SPECIAL MACHINE CO [LAWS(P&H)-2003-5-2] [REFERRED TO]
MANAGEMENT OF MADRAS HOTEL ASHOKA PRIVATE LIMITED CHENNAI VS. V SUBRAMANI [LAWS(MAD)-2003-10-126] [REFERRED TO]
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-I LTD VS. PRESIDING OFFICER [LAWS(MAD)-2006-8-256] [REFERRED TO]
BHANWAR KANWAR VS. CIVIL JUDGE [LAWS(RAJ)-2003-9-37] [REFERRED TO]
GOPAL GHOSH VS. GEORGE COLLEGE OF MANAGEMENT AND SCIENCE [LAWS(CAL)-2011-8-36] [REFERRED TO]
EMPLOYERS IN RELATION OF THE MANAGEMENT OF BHAGABAND COLLIERY OF BHARAT COKING COAL LTD. VS. THEIR WORKMEN BEING REPRESENTED BY SRI D. MUKHERJEE [LAWS(JHAR)-2014-6-44] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION VS. N JOHN HENRI RAJ [LAWS(MAD)-2008-6-37] [REFERRED TO]
HEIRS OF MAFATBHAI P BHOI VS. PATEL PIYUSHBHAI SOMABHAI [LAWS(GJH)-2003-2-26] [REFERRED]
MAHAK SINGH AND ETC., VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (V) U.P. MEERUT AND ANOTHER [LAWS(ALL)-2004-4-280] [REFERRED TO]
UTTAR PRADESH GANNA SODH PARISHAD GENDA SINGH GANNA EVAM ANUSHANDHAN VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2004-3-68] [REFERRED TO]
ROY BROTHERS VS. PRESIDING OFFICER, LABOUR COURT [LAWS(DLH)-2004-12-96] [REFERRED]
SHANTI SHARMA VS. SHANTI SHARMA [LAWS(HPH)-2004-7-22] [REFERRED]
M G BHIDE VS. BRITANNIA INDUSTRIES LTD [LAWS(BOM)-2005-3-133] [REFERRED TO]
PERMANENT MAGNETS LTD VS. WORKMEN EMPLOYED [LAWS(BOM)-2006-8-62] [REFERRED TO]
RATNAMALA ASHOKRAO SHINDE VS. ELECTION OFFICER GRAMPANCHAYAT PALODI [LAWS(BOM)-2006-9-152] [REFERRED TO]
MALLAPPA KALLAPA SHAHAPURE VS. NARASINGH SARASWATI DEO [LAWS(BOM)-2003-1-141] [REFERRED TO]
BASANT KUMAR SAHOO VS. NRUSINGHA SAMAL [LAWS(ORI)-2006-6-39] [REFERRED TO]
AJNALA COOP SUGAR MILLS LTD VS. SUKHRAJ SINGH [LAWS(SC)-2007-5-152] [REFERRED TO]
V S LAD VS. SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED [LAWS(KAR)-2011-9-38] [REFERRED TO]
BHIMRAJ SAKHARAM KAKAD AND ANOTHER VS. DATTATRAYA NANA KAKAD & OTHERS. [LAWS(BOM)-2020-8-102] [REFERRED TO]
TOURISM CORPORATION OF GUJARAT LTD VS. KALU VALJI JETHWA [LAWS(GJH)-2007-11-11] [REFERRED TO]
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION VS. R S WALI [LAWS(KAR)-2003-11-66] [REFERRED TO]
KHODIYAR TYRE RE TRADIND- HRO PROPREITOR RAMDEVSINH VS. MASTRAMBAPA CHARITABLE TRUST THRO TRUSTEE HARUBHAI [LAWS(GJH)-2014-2-256] [REFERRED TO]
K NAGARAJAN VS. R RADHA [LAWS(MAD)-2003-1-76] [REFERRED TO]
SHMPATH GIRI VASAN P R VS. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT [LAWS(MAD)-2004-4-218] [REFERRED TO]
PRADEEP TRIPATHI VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2007-5-446] [REFERRED TO]
MAHAK SINGH SHRI PEERU SINGH VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL V AND SRIRAM INDUSTRIAL ENTERPRISES [LAWS(ALL)-2005-4-3] [REFERRED TO]
N Vasu Chandra Babu VS. Presiding Officer [LAWS(MAD)-2004-9-109] [REFERRED TO]
UNION OF INDIA SOUTH CENTRAL RAILWAYS VS. KURUKUNDU BALAKRISHNIAH [LAWS(APH)-2003-12-100] [REFERRED TO]
PROVAT KUMAR MITRA VS. PRASANTA MITRA [LAWS(CAL)-2008-1-113] [REFERRED]
UNION OF INDIA VS. B C BIYANI [LAWS(BOM)-2009-10-103] [REFERRED TO]
KISHAN LAL VS. GOVT OF NCT [LAWS(DLH)-2007-5-263] [REFERRED TO]
S.K. AGRAWAL VS. PRESIDING OFFICER LABOUR COURT U.P. AND ANOTHER [LAWS(ALL)-2018-5-735] [REFERRED TO]
SATISH SHARMA VS. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT & ORS. [LAWS(RAJ)-2015-3-424] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. KARUNA DUTTA [LAWS(GAU)-2011-11-39] [REFERRED TO]
KSHETRIMAYUM IBOHAL SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2005-9-21] [REFERRED TO]
PRAKASH CHAND VS. STATE OF H. P. [LAWS(HPH)-2019-8-51] [REFERRED TO]
JOSEPH MATHEW MANAGING PARTNER MATSON PHARMACEUTICALS THELLAKAM KOTTAYAM VS. INDUSTRIAL TRIBUNAL ELAPPARA P O IDUKKI DISTRICT [LAWS(KER)-2003-10-23] [REFERRED TO]
KARNAL COOP SUGAR MILLS LIMITED VS. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND ANOTHER [LAWS(P&H)-2006-10-616] [REFERRED]
SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY VS. GENERAL SECRETARY, SOUTHERN RAILWAY MENS UNION [LAWS(KER)-2015-3-232] [REFERRED TO]