DEPUTY TRANSPORT COMMISSIONER BELGAUM DEPUTY TRANSPORT COMMISSIONER REGIONAL TRANSPORT OFFICER BANGALORE DEPUTY TRANSPORT COMMISSIONER STATE OF KARNATAKA DEPUTY TRANSPORT COMMISSIONER BANGALORE DIVISION Vs. RAMDAS GOVIND KANTU:K THAMMAIAH:N SHANKARAPPA:RAMDAS GOVIND KATNU:K RAJAGOPALIAH SHETTY:S ASHWATHANARAYAN:VENKATACHALIAH
LAWS(SC)-1991-8-62
SUPREME COURT OF INDIA (FROM: KARNATAKA)
Decided on
August 28,1991
Deputy Transport Commissioner Belgaum Deputy Transport Commissioner Regional Transport Officer Bangalore Deputy Transport Commissioner State Of Karnataka Deputy Transport Commissioner Bangalore Division
Appellant
VERSUS
Ramdas Govind Kantu:K Thammaiah:N Shankarappa:Ramdas Govind Katnu:K Rajagopaliah Shetty:S Ashwathanarayan:Venkatachaliah
Respondents
JUDGEMENT
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(1.) Special leave granted in these petitions.
(2.) The Registry to assign numbers to these appeals.
(3.) These appeals as well as civil nos. 739-40 of 1979, 285 of 1979, 777-83 of 1979 and 1274-75 of 1986 form a bunch and can conveniently be disposed of by a common order.;
(2.) The Registry to assign numbers to these appeals.
(3.) These appeals as well as civil nos. 739-40 of 1979, 285 of 1979, 777-83 of 1979 and 1274-75 of 1986 form a bunch and can conveniently be disposed of by a common order.;
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