- (1.) Special leave granted.
(2.) Heard learned counsel for the parties.
(3.) In a suit for injunction filed under Order I, Rule 8 of the Code of civil Procedure relating to the State Bank of India Staff Association, calcutta a lot of events have happened which perhaps could have been avoided. Some of these avoidable aspects are related to courts' orders and others are relatable to unnecessary bickering between groups in the staff Association.;