DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
LAWS(SC)-1991-4-61
SUPREME COURT OF INDIA
Decided on April 02,1991

DELHI TRANSPORT CORPORATION Appellant
VERSUS
DELHI ADMINISTRATION Respondents

JUDGEMENT

- (1.) These transfer petitions are for the transfer of Civil Writ Petition no. 1001 of 1988 pending in the High court of Delhi and Reference I. D. No. 17 of 1988 pending before the Presiding Officer, Industrial tribunal no. Ill, Delhi. In the light of our judgment in D. T. C. Workers' Union v. D. T. C. , we have no doubt that these cases will be disposed of expeditiously in terms of what we have stated. Accordingly the transfer petitions are dismissed.;


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