CANTONMENT BOARD DINAPORE UNION OF INDIA Vs. TARAMANI DEVI:CHANDRAKANTI DEVI

LAWS(SC)-1991-9-53

SUPREME COURT OF INDIA (FROM: PATNA)

Decided on September 17,1991

UNION OF INDIA,CANTONMENT BOARD,DINAPORE Appellant

VERSUS

TARAMANI DEVI,CHANDRAKANTI DEVI Respondents

JUDGEMENT

- (1.) - Delay condoned.
(2.) Special leave granted in Special Leave Petition No. 2862 of 1976.
(3.) In these two appeals by special leave a common question of law arises.;

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