Cited Judgements :-

RAM KIRPAL VS. UNION OF INDIA [LAWS(GJH)-1998-3-34] [REFERRED TO]
GUNAJIT NATH VS. STATE OF ASSAM [LAWS(GAU)-2024-5-185] [REFERRED TO]
STATE OF NAGALAND VS. MOARENLA [LAWS(GAU)-2024-5-134] [REFERRED TO]
HURMUJ KHAN VS. UNION OF INDIA [LAWS(GAU)-2022-9-106] [REFERRED TO]
Sandep Kumar Roy VS. State of Jharkhand [LAWS(JHAR)-2012-1-146] [REFERRED TO]
LEGAL HEIRS and REPRESENTATIVE OF DECD VS. STATE BANK OF INDIA [LAWS(GJH)-2004-12-20] [REFERRED TO]
RAMANLAL DALPATRAM LOKHANDWALA VS. SURAT MUNICIPAL CORPORATION [LAWS(GJH)-2004-8-49] [REFERRED TO]
JAGANNATHA SWAMY VARU VS. V VENUGOPALANAIDU [LAWS(APH)-1995-7-73] [REFERRED TO]
KONDAL REDDY H VS. CENTRAL BANK OF INDIA [LAWS(APH)-2001-11-183] [REFERRED TO]
T.K. MADHAVA MEMORIAL U.P. SCHOOL, MANAGER VS. STATE OF KERALA [LAWS(KER)-2012-11-539] [REFERRED TO]
M H CHANNABASAPPA VS. SPECIAL TAHSILDAR FOR LAND REFORMS SAGAR [LAWS(KAR)-1995-6-19] [REFERRED TO]
SHRIKANT STUDIOS PVT. LTD VS. MUMBAI MUNICIPAL CORPORATION [LAWS(BOM)-2023-8-144] [REFERRED TO]
DEVENDER KUMAR VS. CENTRAL BUREAU OF INVESTIGATION & ORS [LAWS(DLH)-2019-5-309] [REFERRED TO]
FIBREMARX PAPERS PVT LTD. AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-5-154] [REFERRED TO]
KAMTA PRASAD VS. STATE OF U.P. THROU. PRI. SECY. HOUSING AND OTHERS [LAWS(ALL)-2015-3-315] [REFERRED TO]
RAKESH KUMAR JANGDE VS. SOUTH EAST CENTRAL RAILWAY AND ORS. [LAWS(CHH)-2019-9-86] [REFERRED TO]
RAMESHWAR DAYAL VS. RAM AVTAR [LAWS(DLH)-1970-2-19] [REFERRED]
UNION OF INDIA VS. KSHITISH CH. KARMAKAR [LAWS(GAU)-2021-6-24] [REFERRED TO]
G. BHAGAVAT SINGH VS. MANOJ JOSEPH [LAWS(KER)-2018-10-506] [REFERRED TO]
SHASHI BHUSHAN ASTHANA VS. U P PUBLIC SERVICES TRIBUNAL LUCKNOW [LAWS(ALL)-1997-9-186] [REFERRED TO]
STATE OF MAHARASHTRA VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(BOM)-2013-4-5] [REFERRED TO]
HINDUSTAN CONSTRUCTION CO LTD VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(BOM)-2013-4-207] [REFERRED TO]
BASKARAN VS. COMMISIONER OF COLLEGE EDUCATION [LAWS(MAD)-1995-8-37] [REFERRED TO]
CHET RAM & ANOTHER VS. STATE OF HIMACHAL PRADESH & OTHERS [LAWS(HPH)-2018-7-178] [REFERRED TO]
COMMISSIONER VS. RATNAMANI METALS AND TUBES [LAWS(GJH)-2020-3-392] [REFERRED TO]
B F PUSHPALEELA DEVI VS. STATE OF ANDHRA PRADESH REP [LAWS(APH)-2002-8-2] [REFERRED TO]
SATYABRATA CHAKRABORTY VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2009-12-58] [REFERRED TO]
SASHI PRAKASH VS. GOVERNMENT PENSIONERS ASSOCIATION AGARTALA [LAWS(GAU)-2001-7-17] [REFERRED TO]
CHANDRESWAR BHATTACHARJEE VS. THE MANAGING PARTNER OF BANAMALI TEA ESTATE, SIBSAGAR AND ORS. [LAWS(GAU)-1989-2-17] [REFERRED TO]
SHIVARAJU VS. DEPUTY COMMISSIONER BENGALURU, URBAN DISTRICT [LAWS(KAR)-2022-6-46] [REFERRED TO]
SAJAL DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-12-71] [REFERRED TO]
RAMENDRA NATH MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-9-88] [REFERRED TO]
DEVENDRA NATH SHUKLA VS. STATE OF U.P. [LAWS(ALL)-2014-1-20] [REFERRED TO]
JITENDRA PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2024-5-46] [REFERRED TO]
BHARAT CONSTRUCTION & ANOTHER VS. STATE OF UTTARAKHAND & OTHERS [LAWS(UTN)-2019-3-24] [REFERRED TO]
DEEPAK GUDWANI VS. UNION OF INDIA [LAWS(P&H)-1994-10-34] [REFERRED TO]
STATE OF TRIPURA VS. SAROJ BHATTACHARJEE [LAWS(TRIP)-2019-9-67] [REFERRED TO]
DEVENDRA GAUTAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-11-46] [REFERRED TO]
Channagcwda, S/o. Naganagewda Channagoudra VS. Muradanagowda, S/o. Halanagowda Kotegowdra and others [LAWS(KAR)-2012-4-89] [REFERRED TO]
HANAMANTRAO SHANKAR KULKARNI VS. STATE OF KARNATAKA [LAWS(KAR)-2013-7-36] [REFERRED TO]
BIHAR STATE ELECTRICITY BOARD VS. HEMANT KUMAR [LAWS(PAT)-1999-2-105] [REFERRED]
GAGAN GUPTA VS. UNION TERRITORY OF JAMMU & KASHMIR [LAWS(J&K)-2021-4-24] [REFERRED TO]
SMT KAUSALYA PRADHAN VS. STATE OF ORISSA AND OTHERS [LAWS(ORI)-2016-11-13] [REFERRED TO]
BIJAY MISHRA VS. UNION OF INDIA [LAWS(ORI)-2013-9-18] [REFERRED TO]
UNION CARBIDE CORPORATION VS. UNION OF INDIA [LAWS(SC)-1991-10-57] [RELIED ON]
MOHINDER PAL BALI VS. PUNJAB STATE ELECTRICITY BOARD AND ORS. [LAWS(P&H)-2005-8-111] [REFERRED TO]
OMI RAM VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR. [LAWS(P&H)-2006-11-144] [REFERRED TO]
BAJRANG VIKRAM SINGH ALIAS SANTOSH SINGH VS. BOARD OF REVENUE U P ALLAHABAD AND ORS [LAWS(ALL)-2016-5-259] [REFERRED]
OM NARESH VS. U.P. STATE [LAWS(ALL)-2019-10-373] [REFERRED TO]
QAMAR AHMAD VS. C E C NIRVACHAN SADAN ASHOK ROAD NEW DELHI [LAWS(ALL)-2018-5-158] [REFERRED TO]
SHRIKANT STUDIOS PVT. LTD. VS. MUMBAI MUNICIPAL CORPORATION [LAWS(BOM)-2023-8-631] [REFERRED TO]
AJAY KUMAR SHARMA VS. UNION OF INDIA AND ORS. [LAWS(CA)-2015-4-47] [REFERRED TO]
BRIJESH CHANDRAPAL SINGH VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2017-4-86] [REFERRED TO]
RAVI KANT SINHA VS. JAWAHARLAL NEHRU UNIVERSITY [LAWS(DLH)-2023-1-222] [REFERRED TO]
U.P.KHADI & VILL. INDUSTRIES BOARD LKO. AND ANOTHER VS. AJAY KUMAR PANDEY [LAWS(ALL)-2014-8-576] [REFERRED TO]
SURSARI TARANG MISRA VS. U P SAINIK SCHOOL SOCIETY LUCKNOW [LAWS(ALL)-2014-1-268] [REFERRED TO]
YOJAKA INIDA PRIVATE LIMITED VS. GOVERNMENT OF INDIA [LAWS(KAR)-2022-7-1475] [REFERRED TO]
JAYASHREE JAYANTH VS. N.KRISHNASWAMY [LAWS(KAR)-2023-10-61] [REFERRED TO]
D.L. GUPTA VS. STATE BANK OF INDIA AND ORS. [LAWS(HPH)-2010-3-158] [REFERRED TO]
MEENA CHAKORBORTY VS. FEDERAL MOGUL BEARING INDIA LTD. [LAWS(HPH)-2012-9-108] [REFERRED TO]
WEST BENGAL SCHEDULED CASTES VS. DEBYENDU SEN [LAWS(CAL)-2011-7-14] [REFERRED TO]
SATYANARAYAN PANDEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-3-33] [REFERRED TO]
BARUN KUMAR DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-1-31] [REFERRED TO]
NIZAMUDDIN AHMED VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-7-15] [REFERRED TO]
SAT PAL SABHARWAL VS. THE H.P. FINANCIAL CORPORATION, ETC. [LAWS(HPH)-1976-1-11] [REFERRED TO]
THE STATE OF HIMACHAL PRADESH VS. HAR SUKH RAI [LAWS(HPH)-1976-9-5] [REFERRED TO]
I.D. SHARMA AND ANOTHER VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-1981-11-12] [REFERRED TO]
PUREWAL AND ASSOCIATES LTD VS. PUNJAB NATIONAL BANK [LAWS(HPH)-1991-11-1] [REFERRED TO]
D. KUMAR VS. RAICHAND DAGA [LAWS(MAD)-2020-8-14] [REFERRED TO]
GUJARAT CO OPERATIVE BAR ASSOCIATION VS. STATE OF GUJARAT [LAWS(GJH)-2015-9-11] [REFERRED TO]
KALPANA VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-6-23] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAMNATH GOENKA DECD [LAWS(MAD)-2000-12-81] [REFERRED TO]
L JEGANNATH VS. LAND ACQUISITION OFFICER [LAWS(MAD)-2006-4-209] [REFERRED TO]
SANCHALAKSHRI SHRI DURGA VIDYALAYA VS. VIJAYKUMAR RAGHUVIRPRASAD MEHTA [LAWS(GJH)-1997-10-9] [REFERRED TO]
ACCORD ADVERTISING PVT. LTD. VS. AIRPORTS DIRECTOR, THE AIRPORTS AUTHORITY OF INDIA [LAWS(CAL)-2019-7-252] [REFERRED TO]
STATE OF ASSAM VS. PADUM BORAH [LAWS(GAU)-2023-3-22] [REFERRED TO]
OM PRAKASH MISRA VS. DEPUTY DIRECTOR OF EDUCATION SECONDARY JHANSI REGION JHANSL [LAWS(ALL)-1997-6-12] [REFERRED TO]
DINESH KUMAR GUPTA VS. STATE OF U P [LAWS(ALL)-1998-11-149] [REFERRED TO]
IN RE: VIKRAMADITYA SINGH VS. STATE [LAWS(ALL)-1986-2-62] [REFERRED TO]
D. CHITHARANJAN VS. MEMBER SECRETARY, THE TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD [LAWS(MAD)-2023-1-177] [REFERRED TO]
SEKAR VS. ARTHANARI [LAWS(MAD)-2022-8-144] [REFERRED TO]
K SHYAM VS. STATE OF MANIPUR THROUGH ITS COMMISSIONER(HEALTH) [LAWS(MANIP)-2017-4-10] [REFERRED TO]
NINGTHOUJAM GOVINDA SINGH VS. STATE OF MANIPUR AND ORS. [LAWS(GAU)-1990-10-6] [REFERRED TO]
REGISTRAR I AND E GAUHATI HIGH COURT VS. AMARJIT BORGOHAIN [LAWS(GAU)-2005-8-50] [REFERRED TO]
M. MALARVIZHI VS. THE COMMISSIONER, CORPORATION OF CHENNAI, RIPON BUILDING, CHENNAI 600 003 [LAWS(MAD)-2018-3-844] [REFERRED TO]
KOLLI MADHAV SAIRAM REDDY VS. UNION OF INDIA [LAWS(GJH)-2011-5-111] [REFERRED TO]
POHLA SINGH ALIAS POHLA RAM VS. STATE OF PUNJAB [LAWS(SC)-2004-5-54] [REFERRED TO]
RAMACHANDRAN VS. FOOD CORPORATION OF INDIA [LAWS(KER)-1988-11-57] [REFERRED TO]
BALDEV SINGH VS. GRAM PANCHAYAT, VILLAGE DUDHAL [LAWS(P&H)-2003-4-54] [REFERRED TO]
MADAN MOHAN KUNDU VS. THE DIVISIONAL PERSONNEL OFFICER, N.E. RAILWAY, SONEPUR AND ANOTHER [LAWS(PAT)-1977-10-19] [REFERRED TO]
VIPUL JAIN VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-10-6] [REFERRED TO]
CO OPERATIVE AGRICULTURAL RURAL VS. BASANTI SWAIN [LAWS(ORI)-2003-3-47] [REFERRED TO]
KRISHNA CHANDRA PALLAI VS. UNION OF INDIA FB [LAWS(ORI)-1992-4-7] [REFERRED TO]
NARAIN LAL SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-4-71] [REFERRED TO]
BINAPANI MITRA VS. TRIPTY MITRA [LAWS(ORI)-2017-9-6] [REFERRED TO]
PRADEEP KUMAR DHAL VS. GOVERNING BODY OF CHRIST COLLEGE [LAWS(ORI)-2023-12-2] [REFERRED TO]
HARBHAJAN KAUR VS. STATE OF PUNJAB [LAWS(P&H)-1994-2-85] [REFERRED TO]
HARDYAL KAUR VS. SANTA SINGH [LAWS(P&H)-1976-8-50] [REFERRED]
RANJIT KUMAR BARAL VS. C.E.S.C. LTD., VICTORIA HOUSE AND OTHERS [LAWS(CAL)-1993-2-46] [REFERRED TO]
RAJ KUMARI VS. DY. DIRECTOR OF CONSOLIDATION, DISTRICT [LAWS(ALL)-2013-5-38] [REFERRED TO]
KHAITAN INDIA LIMITED VS. UNION OF INDIA [LAWS(CAL)-1999-5-1] [REFERRED TO]
RAMAKRISHNA HELA VS. OFFICIAL LIQUIDATOR AND [LAWS(CAL)-1999-9-17] [REFERRED TO]
PRAKASH CHANDRA PURKAIT VS. STATE OF WEST BENGAL [LAWS(CAL)-2001-12-39] [REFERRED TO]
ARUN KR DEY VS. SAROJ KR SANYAL [LAWS(CAL)-2011-9-164] [REFERRED TO]
CHAIRMAN/ M D BHARAT SANCHAR NIGAM LTD & 2 ORS VS. BRIJ BHUSHAN SINGH & ANR [LAWS(ALL)-2019-4-63] [REFERRED TO]
IMTIRENLA JAMIR VS. STATE OF NAGALAND [LAWS(GAU)-2022-6-30] [REFERRED TO]
GUJARAT UNIVERSITY VS. SONAL P SHAH [LAWS(GJH)-1981-9-4] [REFERRED]
GAJENDRA SINGHHIGH COURT OF JUDICATURE AT ALLAHABAD VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2004-1-156] [REFERRED TO]
M/S AAJ PRAKASHAN LTD. VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (III) KANPU [LAWS(ALL)-2007-4-508] [REFERRED TO]
BISWAJIT JANA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2016-2-177] [REFERRED TO]
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, VASANT KUNJ VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-1-78] [REFERRED TO]
K R LAKSHMAN VS. STATE OF KARNATAKA [LAWS(KAR)-1995-4-8] [REFERRED TO]
STATE OF KARNATAKA VS. B KRISHNA BHAT [LAWS(KAR)-2000-3-9] [REFERRED TO]
DY GENERAL MANAGER STATE BANK VS. VIJAY SINGH [LAWS(DLH)-2021-2-104] [REFERRED TO]
Y VENKANNACHOWDARY VS. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD DISTRICT [LAWS(APH)-1980-4-4] [REFERRED TO]
A.D. TYAGI VS. UNION OF INDIA [LAWS(CA)-2014-9-27] [REFERRED TO]
AVTAR KRISHAN PANDITA VS. STATE OF J&K [LAWS(J&K)-2001-7-24] [REFERRED TO]
ANUP KUMAR ROY VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-25] [REFERRED TO]
COMMITTEE OF MANAGEMENT, SHRI HARI MADHYAMIK BALIKA VIDYALAYA AND OTHERS VS. SMT. SUSHILA DEVI MISRA AND OTHERS [LAWS(ALL)-1995-12-132] [REFERRED TO]
A C MUTHIAH VS. MADRAS REFINERIES LTD [LAWS(MAD)-1997-8-33] [REFERRED TO]
INCOME TAX OFFICER VS. SINGAR SINGH S B AND SONS [LAWS(ALL)-1969-8-7] [REFERRED TO]
REGIONAL PROVIDENT FUND COMMISSIONER VS. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL [LAWS(P&H)-2017-4-24] [REFERRED TO]
J G SINKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1980-8-14] [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-8-43] [REFERRED TO]
KIRAN ROSY VS. STATE OF PUNJAB [LAWS(P&H)-2015-4-430] [REFERRED TO]
ALFAVISION OVERSEAS (INDIA) LTD. VS. MR. P. K. DASH & OTHERS [LAWS(MPH)-2016-12-42] [REFERRED TO]
ANAND DEEP SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-7-121] [REFERRED TO]
SHYAMVATI BAI VS. CHATRA SINGH [LAWS(MPH)-2023-6-94] [REFERRED TO]
JAGDISHBHAI DEVRAJBHAI PATEL VS. MUKTA MOHANJI SOLANKI [LAWS(GJH)-2009-12-80] [REFERRED TO]
VATRAK JALAGAR MATSHYAUDHYOG SAHAKARI MANDALI LTD VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-351] [REFERRED TO]
JETHVA PREMJI RAJABHAI & 16 VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2013-9-325] [REFERRED TO]
STATE OF RAJASTHAN VS. SURENDRA MOHNOT [LAWS(SC)-2014-6-22] [REFERRED TO]
FOOD CORPORATION OF INDIA AND OTHERS VS. JALABI SAHA [LAWS(ORI)-2017-2-18] [REFERRED TO]
STATE OF WEST BENGAL VS. KAMAL SENGUPTA [LAWS(SC)-2008-6-34] [REFERRED TO]
AMARENDRA KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2011-4-33] [RELIED ON]
HARI SINGH AND OTHERS VS. ADDL DIRECTOR CONSOLIDATION OF HOLDINGS AND OTHERS [LAWS(P&H)-1968-3-58] [REFERRED]
RAJASTHAN HIGH COURT VS. RADHA MOHAN LAL [LAWS(RAJ)-1993-5-16] [REFERRED TO]
LAW LAL VS. STATE OF BIHAR [LAWS(PAT)-1994-3-31] [REFERRED TO]
RAJENDRA SINGH NEGI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-2-25] [REFERRED TO]
AMIT SINGLA VS. H P AGRO INDUSTRIES CORPORATION LTD [LAWS(HPH)-2010-7-182] [REFERRED TO]
P SHANMUGAM VS. REGISTRAR GENERAL HIGH COURT OF MADRAS HIGH COURT CHENNAI [LAWS(MAD)-2011-6-347] [REFERRED TO]
VEERABHADRESHWARA INDUSTRIAL TRAINING COLLEGE VS. L . VIVEKANANDA [LAWS(KAR)-2023-9-62] [REFERRED TO]
SRI ASWINI KUMAR DAS VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2017-5-149] [REFERRED TO]
GORA CHAND PAL VS. NOMITA MONDAL [LAWS(CAL)-2012-5-93] [REFERRED TO]
SRIKANTA MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-4-38] [REFERRED TO]
DEBARCHAN MAHANANDIA VS. STATE OF ORISSA [LAWS(ORI)-2014-10-8] [REFERRED TO]
PARADEEP PHOSPHATES LTD. VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2016-10-16] [REFERRED TO]
ARULIN AJITHA RANI VS. PRINCIPAL FILM AND TELEVISION INSTITUTE OF TAMIL NADU [LAWS(MAD)-2010-1-573] [FOLLOWED ON]
SAMSUL HOQUE VS. STATE OF ASSAM [LAWS(GAU)-2022-12-125] [REFERRED TO]
MURAT RAM VS. STATE OF BIHAR [LAWS(JHAR)-2017-1-103] [REFERRED TO]
ASIM KUMAR KUSHESHWAR PANDEY VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2018-1-64] [REFERRED TO]
RANJIT KHOSLA VS. UNION OF INDIA [LAWS(CAL)-2007-3-56] [REFERRED TO]
MARUTI REAL ESTATE PVT LTD VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(CAL)-2007-10-29] [REFERRED TO]
MOHINDER SINGH VS. COMPETENT AUTHORITY [LAWS(DLH)-1973-2-21] [REFERRED TO]
METAL FABRICATORS (INDIA) VS. B D GUPTA [LAWS(DLH)-1974-11-30] [REFERRED]
UNION OF INDIA VS. JAGE [LAWS(DLH)-1976-8-10] [REFERRED]
NATHU KHAN VS. MOHAMMAD ISMAIL [LAWS(DLH)-1973-5-29] [REFERRED 2.]
ASLAM VS. BOARD OF REVENUE U P [LAWS(ALL)-2011-11-25] [REFERRED TO]
RAKESH CHANDRA SHUKLA VS. UNION OF INDIA [LAWS(ALL)-2012-2-218] [REFERRED TO]
ANIL KUMAR MISHRA VS. CHAIRMAN U.P.STATE ROAD TRANSPORT CORPORATION LKO.& ORS [LAWS(ALL)-2012-5-53] [REFERRED TO]
ASHOK KUMAR SHARMA VS. CENTRAL BANK OF INDIA THROU ITS CHAIRMAN/M.D. AND ORS. [LAWS(ALL)-2015-3-308] [REFERRED TO]
RAM SWAROOP AND ANOTHER 1221 (S/B)1998 VS. U P PUBLIC SERVICE TRIBUNAL LKO AND ORS [LAWS(ALL)-2018-8-67] [REFERRED TO]
UTTAR PRADESH PHARMACY COUNCIL VS. YASH KARAN SINGH [LAWS(ALL)-1997-7-165] [REFERRED TO]
KAMLA PALACE VS. STATE OF U P [LAWS(ALL)-1996-11-19] [REFERRED TO]
MANOHARLAL VERMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1970-1-12] [REFERRED TO]
POORAM FINSERV PVT. LTD. VS. SANTHOSH KUMAR ROBINSON [LAWS(KER)-2024-9-152] [REFERRED TO]
NAZIR AHMAD SOFI VS. STATE [LAWS(J&K)-2013-9-20] [REFERRED TO]
SAPTAGIRI RESTAURANT PVT LTD VS. AIRPORT AUTHORITY OF INDIA [LAWS(DLH)-2022-12-32] [REFERRED TO]
ALEKH CHANDRA RATH VS. COMMISSIONER OF LAND RECORDS AND SETTLEMENT ORISSA [LAWS(ORI)-1989-5-5] [REFERRED TO]
STATE OF KERALA REPRESENTED BY SECRETARY VS. JASMINE ALEX [LAWS(KER)-2017-8-227] [REFERRED TO]
MAHESH VS. STATE, [LAWS(ALL)-1971-3-49] [REFERRED TO]
STATE OF U P VS. JAWAHAR LAL BHARGAVA [LAWS(ALL)-1974-9-5] [REFERRED TO]
COMMISSIONER OF POLICE A P HYD VS. SADRUDDIN H JAVERI [LAWS(APH)-1998-10-97] [REFERRED TO]
PALANI @ BOOLOGANATHAN VS. THANANJAYAN @ MURUGESAN [LAWS(MAD)-2019-9-136] [REFERRED TO]
CHITTA RANJAN KAR VS. STATE OF TRIPURA [LAWS(GAU)-2009-3-56] [REFERRED TO]
MAA KAMAKHYA BEVERAGES PVT. LTD. VS. STATE OF ASSAM [LAWS(GAU)-2017-1-115] [REFERRED TO]
ANNAKUTTY ROBERT VS. STATE OF KERALA [LAWS(KER)-2000-11-30] [REFERRED]
ABDUL REHMAN VS. UNION OF INDIA [LAWS(MPH)-2006-11-109] [REFERRED TO]
ASHOK LALWANI VS. STATE BANK OF INDIA [LAWS(MPH)-2019-7-82] [REFERRED TO]
SADASHIV JOSHI VS. STATE OF M.P. [LAWS(MPH)-2024-1-155] [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [LAWS(SC)-1995-11-163] [RELIED ON]
VIRENDER SINGH MALHAN VS. HARYANA URBAN DEVELOPMENT AUTHORITY [LAWS(P&H)-2015-5-47] [REFERRED TO]
VIJAY S/O. BHOJA SHETTY VS. MAHARASHTRA BOARD OF WAKFS [LAWS(BOM)-2012-11-163] [REFERRED TO]
RAILWAY CORRIDOR VIRODH KISHAN SANGH VS. UNION OF INDIA [LAWS(GJH)-2013-10-42] [REFERRED TO]
ANJAN KUMAR BANERJEE VS. STATE OF WEST BENGAL [LAWS(SC)-2009-2-260] [REFERRED TO]
BHAGWANT SINGH DHANOA, ASSTT ENGINEER, PUNJAB MANDI BOARD VS. PUNJAB STATE AGRICULTURAL MARKETING BOARD [LAWS(P&H)-1996-5-289] [REFERRED]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. GOPAL SINGH [LAWS(RAJ)-1997-10-4] [REFERRED TO]
DRAVIDA MUNNETRA KAZHAGAM VS. THE SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT [LAWS(MAD)-2016-10-36] [REFERRED TO]
P. PARVATHAM VS. THE SECRETARY TO GOVERNMENT, SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME (SW-1) DEPARTMENT, CHENNAI AND ORS. [LAWS(MAD)-2016-3-139] [REFERRED TO]
SHRI RAM SAHU (DEAD) THROUGH LRS. VS. VINOD KUMAR RAWAT [LAWS(SC)-2020-11-7] [REFERRED TO]
BIHAR STATE OF ELECTRICITY BOARD NOW SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED VS. ASSISTANT ELECTRICAL ENGINEER, ELECTRIC SUPPLY SUB-DIVISION [LAWS(PAT)-2017-1-152] [REFERRED TO]
PROFESSOR MADAN MOHAN RAJPUT VS. STATE OF U.P. AND 5 OTHERS [LAWS(ALL)-2016-10-71] [REFERRED TO]
POOJA DEVI VS. STATE OF U.P. THROU, ITS SECY. BASIC EDU. LKO AND ORS. [LAWS(ALL)-2015-8-297] [REFERRED TO]
BORA S/O HALAGI BOREGOWDA VS. JAYALAKSHMI [LAWS(KAR)-2019-7-20] [REFERRED TO]
UNION OF INDIA VS. COL. IVAN SINGH [LAWS(BOM)-2022-7-244] [REFERRED TO]
P. VARAVARA RAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-5-145] [REFERRED TO]
G VENU GOPAL REDDY VS. P ANANTHA REDDY [LAWS(APH)-2001-9-93] [REFERRED TO]
K HARINATHA REDDY VS. B RAMA RAO [LAWS(APH)-2001-1-29] [REFERRED TO]
A VEERA REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1972-10-6] [REFERRED TO]
P NEELAKANTESWARAMMA VS. UPPARI MUTHAMMA [LAWS(APH)-1997-11-85] [REFERRED TO]
CHANDRA BHUSHAN PANDEY VS. NARAIN SINGH [LAWS(ALL)-2011-12-38] [REFERRED TO]
STATE OF KARNATAKA VS. KARNATAKA APPELLATE TRIBUNAL [LAWS(KAR)-1995-1-11] [REFERRED TO]
JIA LAL KAPUR VS. UOI AND ORS. [LAWS(DLH)-2016-2-261] [REFERRED TO]
JIA LAL KAPUR VS. UOI & ANR. [LAWS(DLH)-2016-1-132] [REFERRED TO]
STATE OF KERALA VS. KESAVAN VADHYAN NAMBOODIRI [LAWS(KER)-1968-11-23] [REFERRED TO]
ASHRAYA APARTMENTS OWNERS ASSOCIATION VS. BANGALORE WATER SUPPLY AND SEWERAGE BOARD [LAWS(KAR)-2022-7-1473] [REFERRED TO]
MAYUKH CHATTOPADHYAY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2002-10-36] [REFERRED TO]
KAMALA BALA PAUL VS. MUNICIPAL COMMISSIONER C M C [LAWS(CAL)-2003-9-6] [REFERRED TO]
RATANLAL NAHATA AND VS. NANDITA BOSE [LAWS(CAL)-1998-6-7] [REFERRED TO]
SRIMANTA KUMAR MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-1998-7-42] [REFERRED TO]
DIBLU NASKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-5-22] [REFERRED]
COMMISSIONER OF SALES TAX UTTAR PRADESH VS. RAMJI PRASAD AGARWAL [LAWS(ALL)-1976-9-33] [REFERRED TO]
K. SHANKARAN VS. PONDS HINDUSTAN LEVER LTD [LAWS(MAD)-2019-2-199] [REFERRED TO]
A.P.R. PONNUSAMY NADAR VS. SIVAKASI HINDU NADAR URANVINMURAI MAHIMAI FUND [LAWS(MAD)-2019-3-635] [REFERRED TO]
ARASU RUBBER CORPORATION LIMITED VS. S.SUNDAR [LAWS(MAD)-2019-12-72] [REFERRED TO]
MUKUL PATHAK VS. HEMEN DAS [LAWS(GAU)-1994-6-21] [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR H P C LTD VS. BENDANKOKBA LONHKUMAR [LAWS(GAU)-2005-6-28] [REFERRED TO]
PREM SHANKER SINGH VS. ACCOUNTS OFFICER OFFICE OF B S A BALLIA [LAWS(ALL)-2004-9-192] [REFERRED TO]
U P FOREST CORPORATION VS. INCOME TAX APPELLATE TRIBUNAL [LAWS(ALL)-2003-5-261] [REFERRED TO]
HEEMANSHU HORNS PVT LTD VS. KAPADVANJ NAGAR PALIKA [LAWS(GJH)-2006-9-41] [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. PARSHOTTAMBHAI CHAKUBHAI PATEL [LAWS(GJH)-1999-12-97] [REFERRED]
STATE OF ASSAM VS. VICKY KUMAR PATEL [LAWS(GAU)-2020-12-18] [REFERRED TO]
PALAVALASA PADMANABHAM VS. STATE OF A P [LAWS(APH)-2003-6-21] [REFERRED TO]
THAKUR DAS MAHATO VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-1-86] [REFERRED TO]
C C SIVAPRASAD VS. K SASIDHARAN [LAWS(KER)-2006-1-20] [REFERRED TO]
KRISHAN CHAND GANESH DASS VINAY KUMAR AND COMPANY VS. UNION TERRITORY, CHANDIGARH [LAWS(P&H)-2014-5-809] [REFERRED TO]
C K RAMA MURTHY VS. STATE ELECTION COMMISSION [LAWS(KAR)-2015-6-272] [REFERRED TO]
SURESH PRASAD VS. BIHAR STATE WAREHOUSING CORPORATION AND OTHERS [LAWS(PAT)-2007-3-175] [REFERRED TO]
GYAN CHANDRA VS. 2ND ADDL DIST JUDGE KANPUR [LAWS(ALL)-1986-2-12] [REFERRED TO]
M.R. COMPOUND AND ALLIED PRODUCTS (P) LTD. VS. CEGAT AND ANR. [LAWS(ALL)-1999-11-180] [REFERRED TO]
BHABESHWAR TONGBRAM VS. RAJKUMAR NANDO SINGH [LAWS(MANIP)-2017-3-6] [REFERRED TO]
AMRISH VASANTLAL SHAH VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(GJH)-2013-7-185] [REFERRED TO]
GIRISH BHAGWATPRASAD HUF VS. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. [LAWS(GJH)-2014-1-98] [REFERRED TO]
STATE OF MAHARASHTRA VS. STATE OF MAHARASHTA [LAWS(BOM)-2021-3-72] [REFERRED TO]
KALPATARU POWER TRANSMISSION LTD. VS. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD. [LAWS(BOM)-2020-1-53] [REFERRED TO]
KASHINATH G JALMI VS. SPEAKER LEGISLATIVE ASSEMBLY OF GOA [LAWS(BOM)-1992-2-5] [REFERRED TO]
GANESH KUMAR BISWAS AND ORS. VS. THE UNION OF INDIA AND ORS. [LAWS(PAT)-2015-7-153] [REFERRED TO]
PRINCIPAL CHIEF CONSERVATOR OF FORESTS VS. C.RAJAGOPALA CHARI [LAWS(TLNG)-2024-10-2] [REFERRED TO]
DR. SANGEETA SINGH VS. GURUKUL KANGRI UNIVERSITY HARIDWAR [LAWS(UTN)-2019-5-182] [REFERRED TO]
ISHWAR DUTT VS. GYAN CHAND [LAWS(RAJ)-1997-3-27] [REFFERED TO]
R. RAMAR VS. THE SECRETARY TO GOVERNMENT, HOME (POLICE II) DEPARTMENT AND ORS. [LAWS(MAD)-2016-1-114] [REFERRED TO]
GIAN CHAND VS. BALBIR KUMAR ETC [LAWS(P&H)-1994-3-47] [REFERRED TO]
STATE OF PUNJAB VS. SARMUKH SINGH [LAWS(P&H)-1972-1-2] [REFERRED TO]
COMMNR. OF INCOME TAX VS. MEGHALAYA STEELS LTD. [LAWS(SC)-2015-8-76] [REFERRED TO]
M/S.DHARANI SUGAR & CHEMICALS LTD VS. CO-OPERATIVE SUGAR INDUSTRIES LTD [LAWS(ORI)-2017-10-3] [REFERRED TO]
STATE OF ODISHA AND OTHERS VS. PRAVAKAR SHASINI [LAWS(ORI)-2017-3-117] [REFERRED TO]
RAVI PRAKASH "BABLOO" AND ORS. VS. THE JAI PRAKASH UNIVERSITY AND ORS. [LAWS(PAT)-2015-3-197] [REFERRED TO]
HASMUKHLAL VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(MPH)-1992-3-22] [REFERRED TO]
THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL VS. MODY M. SANGMA [LAWS(MEGH)-2014-11-6] [REFERRED TO]
STATE OF KERALA VS. AHAMADKUTTY HAJI [LAWS(KER)-1987-7-52] [REFERRED TO]
BANARAS ELECTRIC LIGHT AND POWER CO LTD VS. COLLECTOR VARANASI [LAWS(ALL)-1982-4-32] [REFERRED TO]
MAHESH VS. STATE [LAWS(ALL)-1970-12-35] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANAJ TOLLWAY PVT. LTD [LAWS(BOM)-2021-3-220] [REFERRED TO]
VINOD KUMAR SHARMA VS. CHAIRMAN CENTRAL BOARD OF TRUST [LAWS(RAJ)-2018-12-68] [REFERRED TO]
DULHERAM MEENA VS. APPOLO ANIMAL MEDICAL GROUP TRUST, JAMDOLI [LAWS(RAJ)-2023-6-45] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. R. AZHAHARASAN [LAWS(MAD)-2019-6-392] [REFERRED TO]
ONGC RETIRED EMPLOYEES WELFARE ASSOCIATION VS. UNION OF INDIA [LAWS(MAD)-2019-3-760] [REFERRED TO]
JITENDRA JOSHI VS. STATE OF UTTARAKHAND [LAWS(UTN)-2020-5-5] [REFERRED TO]
MOHD NAZIMUDDIN VS. STATE OF BIHAR [LAWS(PAT)-1990-3-41] [REFERRED TO]
JANG BAHADUR SINGH & ORS. VS. STATE OF BIHAR & ORS. [LAWS(PAT)-1985-4-47] [REFERRED TO]
JAMUN PODDAR VS. STATE [LAWS(PAT)-1987-8-10] [REFERRED TO]
THE STATE OF TAMIL NADU AND ORS. VS. G. SHANMUGASUNDARAM AND ORS. [LAWS(MAD)-2016-2-95] [REFERRED TO]
JOGINDER SINGH VS. DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB [LAWS(P&H)-1988-8-21] [REFERRED TO]
YOGESH CHANDER BAHREE VS. THE REGISTRAR, PUNJAB UNIVERSITY [LAWS(P&H)-1966-3-48] [REFERRED TO]
FOOD CORPORATION OF INDIA AND OTHERS VS. DEBENDRA RAM [LAWS(ORI)-2017-2-64] [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LTD AND OTHERS VS. PRAMOD KUMAR SWAIN [LAWS(ORI)-2018-6-29] [REFERRED TO]
STATE OF ODISHA VS. SAILENDRA KU SAMAL AND OTHERS [LAWS(ORI)-2017-7-144] [REFERRED TO]
BIOMEDICAL LIFE SCIENCE PVT LTD & 1 VS. UNION OF INDIA AND ORS [LAWS(GJH)-2013-9-156] [REFERRED TO]
VIP INDUSTRIES LTD. VS. THE COMMISSIONER OF CENTRAL EXCISE [LAWS(BOM)-2010-12-143] [REFERRED TO]
BANKA DEI VS. WATULI DEVI [LAWS(HPH)-2024-9-41] [REFERRED TO]
MANAGING DIRECTOR HINDUSTAN PHOTO FILMS COMPANY LIMITED VS. H B VINOBHA [LAWS(MAD)-1998-7-51] [REFERRED]
MALLADI DRUGS AND PHARMACEUTICALS LIMITED VS. TUBER PHURMA CHEMICALS LIMITED [LAWS(MAD)-1997-2-115] [REFERRED TO]
DR. M. HEMALATHA VS. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI [LAWS(MAD)-2017-5-3] [REFERRED TO]
SURESH KUMAR S VS. SWAPNA S ASSISTANT ENGINEER, KERALA STATE ELECTRIC [LAWS(KER)-2018-5-55] [REFERRED TO]
COMPETENT AUTHORITY ENTRANCE EXAMINATIONS VS. RIAZ JAN [LAWS(J&K)-1998-5-48] [REFERRED]
GOWRAM THIPPA REDDY VS. VUCHALA SUDARSHAN REDDY [LAWS(APH)-2022-5-45] [REFERRED TO]
STATE OF ASSAM VS. ASHOK KUMAR DAS [LAWS(GAU)-1995-6-26] [REFERRED TO]
KANAK CHANDRA SARMA VS. BOARD OF SECONDARY EDUCATION ASSAM [LAWS(GAU)-1994-11-25] [REFERRED TO]
BODOLAND TERRITORIAL COUNCIL VS. STATE OF ASSAM [LAWS(GAU)-2012-9-26] [REFERRED TO]
DHANANI SHOES LTD VS. STATE OF ASSAM [LAWS(GAU)-2008-7-17] [REFERRED TO]
ATUL CHANDRA VS. STATE OF ASSAM [LAWS(GAU)-1997-3-2] [REFERRERD TO 6]
TELAGA MAHAJANA SANGHAM VS. REGISTRAR SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT [LAWS(APH)-2007-2-69] [REFERRED TO]
SHAIK MASTHAN SAHEB VS. TUNUGUNTLA VENKATA RATNAMMA [LAWS(APH)-2005-12-95] [REFERRED TO]
MUKESH KUMAR AND ORS. VS. THE DEBTS RECOVERY TRIBUNAL AND ORS. [LAWS(APH)-2015-11-19] [REFERRED TO]
MANAGEMENT OF JAGANNATH NAGAR COLLEGE VS. RAMESH CHANDRA MISHRA @ RAMESH KUMAR MISHRA, [LAWS(JHAR)-2020-2-152] [REFERRED TO]
SAYED RASHIAMAD SYED ZAINUDDIN MOULVI VS. STATE OF MYSORE [LAWS(KAR)-1964-10-18] [REFERRED TO]
CONTINENTAL TEXTILE MILLS LIMITED VS. BHARAT K PATEL [LAWS(GJH)-1998-12-39] [REFERRED TO]
AHMEDABAD ELECTRICITY COMPANY LIMITED VS. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD [LAWS(GJH)-2002-8-2] [REFERRED]
MAHENDRA KUMAR SINGH VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2017-8-209] [REFERRED TO]
MANAGER, T.K. MADHAVA MEMORIAL U.P. SCHOOL VS. STATE OF KERALA [LAWS(KER)-2012-11-548] [REFERRED TO]
RAJIV KUMAR VIRMANI VS. UNION OF INDIA AND ORS. [LAWS(CA)-2015-4-46] [REFERRED TO]
MUNIVEERAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1991-3-30] [REFERRED TO]
SUPERINTENDING ENGINEER APSEB CIRCLE WARANGAL VS. J NAGESH KUMAR [LAWS(APH)-1995-4-18] [REFERRED TO]
GANTASALA ESWARA RAO VS. GUNDIMI SOMASCKHAR [LAWS(APH)-1998-3-17] [REFERRED TO]
CHOWGULE & COMPANY PRIVATE LTD VS. GOVERNMENT OF INDIA MINISTRY OF MINES [LAWS(KAR)-2022-7-1077] [REFERRED TO]
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, VASANT KUNJ VS. UNION OF INDIA [LAWS(DLH)-2015-1-88] [REFERRED TO]
VASANT KUNJ VS. UNION OF INDIA & ORS [LAWS(DLH)-2016-1-31] [REFERRED TO]
BASUDEV SINGH VS. EASTERN COALFIELDS LIMITED [LAWS(CAL)-2008-7-50] [REFERRED TO]
BARUN KUMAR DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-1-49] [REFERRED TO]
SAEED AHMAD VS. INAYAT ULLAH [LAWS(ALL)-2012-2-232] [REFERRED TO]
BHAL CHANDRA INSTITUTE OF EDU.& MANAGEMENT HARDOI ROAD LKO. VS. STATE OF U.P. [LAWS(ALL)-2013-5-58] [REFERRED TO]
RAEESUL HASAN VS. STATE OF U.P. THROU. SECY. SECONDARY EDU. LKO. AND ORS. [LAWS(ALL)-2015-7-344] [REFERRED TO]
DINABANDHU MALLICK VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2008-12-78] [REFERRED TO]
SATYANARAYAN PANDEY VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-3-85] [REFERRED TO]
CHINTA SANTRA (POREL) VS. STATE OF WEST BENGAL [LAWS(CAL)-2000-1-50] [REFERRED TO]
SUDHIR CHANDRA CHAKRABORTY VS. W B BOARD OF SECONDAY EDUCATION [LAWS(CAL)-1987-9-9] [REFERRED TO]
RAM PRATAP DUBEY VS. HARISHCHANDRA [LAWS(ALL)-2015-12-13] [REFERRED TO]
VINOD KUMAR VS. STATE OF U. P. [LAWS(ALL)-2022-9-170] [REFERRED TO]
MANOJ KUMAR MAHTO VS. UNION OF INDIA [LAWS(ALL)-2022-2-141] [REFERRED TO]
CHETRARM VS. STATE OF U.P. [LAWS(ALL)-2024-10-39] [REFERRED TO]
MOHD JAHAN BEGUM & ANR VS. BOARD OF REVENUE, U P ALLAHABAD & ORS [LAWS(ALL)-2016-9-223] [REFERRED]
RATTAN DEV SINGH VS. THE DIRECTOR, CONSODIDATION OF HOLDINGS AND ORS. [LAWS(HPH)-1982-12-2] [REFERRED TO]
M V V PRAKASH M NARSINGH RAO VS. UNION OF INDIA AND OTHERS [LAWS(JHAR)-2017-12-123] [REFERRED TO]
NEPAL DAS VS. UNION OF INDIA [LAWS(GAU)-2022-12-57] [REFERRED TO]
BHABEN CHANDRA BAISHYA VS. PUNJAB NATIONAL BANK [LAWS(GAU)-2023-3-8] [REFERRED TO]
STATE OF GUJARAT VS. B J BHATT DR [LAWS(GJH)-1975-11-2] [REFERRED TO]
STATE OF ASSAM VS. KAMRUP DISTRICT SIKSHA SARATHI (I) ASSOCIATION [LAWS(GAU)-2024-6-79] [REFERRED TO]
ABDUL LATIF VS. SONTOSH KR. BANERJEE [LAWS(CAL)-2022-6-84] [REFERRED TO]
SADHAN ROY (BUDHUK) VS. ARVIND KUMAR SINGH [LAWS(CAL)-2022-5-48] [REFERRED TO]
STATE OF ASSAM AND ANOTHER VS. ALL ASSAM SECONDARY ADDITIONAL (CONTRACTUAL)TEACHERS ASSOCIATION AND OTHERS [LAWS(GAU)-2017-11-101] [REFERRED TO]
SECRETARY TO GOVT., MUNICIPAL ADMN. & WATER SUPPLY DEPARTMENT VS. V. MARISAMY [LAWS(MAD)-2017-5-23] [REFERRED TO]
KOYA MOIDEEN AND OTHERS VS. THE DISTRICT FOREST OFFICER GUDALUR DIVISION, GUDALUR AND OTHERS [LAWS(MAD)-2018-1-959] [REFERRED TO]
D ANTHONY VS. M RAJYALAXMI [LAWS(APH)-1981-10-11] [REFERRED TO]
SH. BRIJ MOHAN VS. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, THE DIVL. RAILWAY MANAGER, NORTHERN RAILWAY, THE DIVL. PERSONNEL OFFICER, NORTHERN RAILWAY AND THE CHIEF CREW CONTROLLER, NORTHERN RAILWAY [LAWS(CA)-2014-4-57] [REFERRED TO]
P VEERASWAMY VS. G S PRAKASARAO [LAWS(APH)-1996-6-50] [REFERRED TO]
KALAKONDA RAMA RAO VS. STATE OF A P [LAWS(APH)-1991-10-16] [REFERRED TO]
SHERVANI ZAKIRA KHANAM AND ORS VS. UNION OF INDIA AND ORS [LAWS(APH)-2016-9-82] [REFERRED TO]
ELANGBAM NIMAI SINGH VS. STATE OF MANIPUR [LAWS(GAU)-1997-5-15] [REFERRED TO]
T KRISHNAPPA VS. H LINGAPPA [LAWS(KAR)-1981-6-7] [REFERRED TO]
MD. SANAWAR ALI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-39] [REFERRED TO]
SARVEPALLI RAMAIAH TIRUPATI VS. K SHRINATH REDDY [LAWS(APH)-2005-2-16] [REFERRED TO]
STATE OF KERALA VS. JASMINE ALEX [LAWS(KER)-2017-8-89] [REFERRED TO]
MAKHIJA DEVELOPERS PVT LTD VS. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHRASHTRA [LAWS(BOM)-2010-1-3] [REFERRED TO]
PAMMA DEVADTHI VS. LAND TRIBUNAL KUNDAPURA [LAWS(KAR)-1995-1-37] [FOLLOWED ON]
KINRI DHIR VS. VEER SINGH [LAWS(DLH)-2022-7-254] [REFERRED TO]
ABHIJIT MISHRA VS. UNION OF INDIA & ORS. [LAWS(DLH)-2020-8-85] [REFERRED TO]
ANJALI COLLEGE OF PHARMACY AND SCIENCE VS. PHARMACY COUNCIL OF INDIA [LAWS(DLH)-2023-1-89] [REFERRED TO]
VARDHMAN SPINNING AND GENERAL MILLS VS. VIJAY KUMAR [LAWS(HPH)-2024-9-43] [REFERRED TO]
STERLITE TECHNOLOGIES LTD VS. DHAR INDUSTRIES [LAWS(MPH)-2013-4-155] [REFERRED TO]
KHALID AHMED VS. SARWAR AHMED [LAWS(MPH)-2014-5-12] [REFERRED TO]
ANTIKEROS SHIPPING CORPORATION VS. ADANI ENTERPRISES LIMITED [LAWS(BOM)-2020-2-31] [REFERRED TO]
MAHUVA BANDHARA KHETIWADI PARIYAVARAN BACHAV SAMITTEE VS. UNION OF INDIA [LAWS(GJH)-2010-9-209] [REFERRED TO]
AZALIYA ENTERPRISE PVT LTD VS. HEERABHAI VALABHAI RAVA AND ORS [LAWS(GJH)-2013-8-237] [REFERRED TO]
DEEP CHAND AND ANOTHER VS. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDUR, AND ANOTHER [LAWS(P&H)-1963-12-13] [REFERRED TO]
RULIA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1971-4-37] [REFERRED]
GIAN DASS VS. STATE OF PUNJAB [LAWS(P&H)-1977-9-34] [REFERRED]
J P BUILDERS VS. A RAMADAS RAO [LAWS(MAD)-2010-4-94] [REFERRED TO]
ANGUL SUKINDA RAILWAY LIMITED VS. PRIYABRATA PANDA AND ANOTHER [LAWS(ORI)-2016-12-16] [REFERRED TO]
BILASH KUMAR BEHERA VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2017-6-2] [REFERRED TO]
G.BALASUNDARAM VS. SECRETARY [LAWS(MAD)-2019-9-249] [REFERRED TO]
PUJYA SINDHI PANCHAYAT VS. C L MISHRA [LAWS(RAJ)-2002-3-23] [REFERRED TO]
KRISHAN LAL BAREJA VS. MUKESH TALWAR [LAWS(P&H)-2010-9-108] [REFERRED TO]
RAMCHANDRA SHANKAR DEODHAP VS. STATE OF MAHARASHTRA [LAWS(SC)-1973-11-21] [DISTINGUISHED]
MAGUNI GURU VS. KRUSHNA GOCHHI AND ANR. [LAWS(ORI)-1989-4-23] [REFERRED TO]
GOURI SHANKAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1993-12-26] [REFERRED TO]
JAIPUR CHAMBER OF COMMERCE VS. RAM CHANDRA KASLIWAL [LAWS(RAJ)-1997-4-3] [REFERRED TO]
AJIT INDER SINGH VS. KULDIP KAUR [LAWS(P&H)-1993-5-62] [REFERRED TO]
NIRMAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1994-10-19] [REFERRED TO]
A.JOTHIRAMALINGAM VS. THE EXECUTIVE OFFICER / JOINT COMMISSIONER DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS [LAWS(MAD)-2016-7-162] [REFERRED TO]
THE STATE AND ORS. VS. C. JEBAKUMAR AND ORS. [LAWS(MAD)-2015-7-149] [REFERRED TO]
BIHAR STATE HOUSING BOARD, PATNA VS. BRAJ NANDAN SINGH [LAWS(PAT)-2018-9-24] [REFERRED TO]
UNION OF INDIA VS. BINAY CHETRI [LAWS(MEGH)-2014-12-1] [REFERRED TO]
K. SATHYABAL VS. CHAIRMAN & MEMBERS ELECTION COMMITTEE M.H.A.A [LAWS(MAD)-2022-10-208] [REFERRED TO]
BHARAT STEEL TUBES LIMITED VS. RAM PIARI SETHI [LAWS(DLH)-1986-11-31] [REFERRED TO]
VANKAR JAYESHBHAI DHANJIBHAI VS. STATE OF GUJARAT & 2 [LAWS(GJH)-2016-9-47] [REFERRED]
SANTLALPRASAD VS. STATE OF BIHAR [LAWS(PAT)-1994-3-7] [REFERRED TO]
STATE OF TELANGANA VS. MOHD. ABDUL QASIM (DIED) [LAWS(SC)-2024-4-51] [REFERRED TO]
DISTRICT COLLECTOR CHAIRMAN DIST SCHEDULED CASTE SERVICE CO OP VS. U SHANKAR [LAWS(APH)-1998-8-9] [RELIED ON]
ESWARA RAO G VS. G SOMASEKHAR [LAWS(APH)-1998-3-112] [REFFERED TO . (PARA 14) 11.]
SEW INFRASTRUCTURE LIMITED VS. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(CHH)-2024-2-19] [REFERRED TO]
SETH BROTHERS VS. RAM NATH DAGA [LAWS(DLH)-1971-8-3] [REFERRED]
MOHINDER SINGH VS. SHANTI DEVI [LAWS(DLH)-1973-2-10] [REFERRED TO]
GOLD STAR GREEN SEEDS PVT.LTD. VS. STATE OF U.P. [LAWS(ALL)-2020-8-15] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD AND ORS VS. KAMLESH SRIVASTAVA & 13 OTHERS [LAWS(ALL)-2016-5-314] [REFERRED]
DAYA SHANKAR AND ORS (STATE) VS. COMM SECY BOARD OF REVENUE AND ORS [LAWS(ALL)-2017-8-381] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. MEERA DIWEDI AND ORS. [LAWS(ALL)-2015-1-212] [REFERRED TO]
SHYAMLAL MISTRI VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-1980-7-7] [REFERRED TO]
MAYURAKSHI GRAMIN BANK P.O. SURI, DISTRICT BIRBHUM AND ANOTHER VS. KANCHAN KUMAR SARKAR AND OTHERS [LAWS(CAL)-1989-9-68] [REFERRED TO]
GENERAL MANAGER W BCCL VS. MINOTI ENGINEERING WORKS [LAWS(CAL)-2001-10-10] [REFERRED TO]
STATE OF WEST BENGAL VS. SNJEEVANI PROJECTSP LTD [LAWS(CAL)-2005-11-15] [REFERRED TO]
DHARAMVIR PURI VS. THE STATE OF HIMACHAL PRADESH ETC. [LAWS(HPH)-1974-11-12] [REFERRED TO]
BHORUKA ALUMINIUM LIMITED MYSORE VS. UNION OF INDIA [LAWS(KAR)-1993-2-26] [FOLLOWED ON]
C N VS. STATE OF KARNATAKA [LAWS(KAR)-1994-6-25] [REFERRED TO]
MAHAVEER CHAMBANNA KALLIMANI VS. STATE OF KARNATAKA [LAWS(KAR)-1996-4-36] [FOLLOWED ON]
C P BHARATHI VS. ANJANAPPA [LAWS(KAR)-2006-7-50] [REFERRED TO]
RAMESH PRASAD NIGAM VS. STATE BANK OF INDIA HAZRATGANJ LKO.THROU ITS CHIEF G.M. [LAWS(ALL)-2013-4-28] [REFERRED TO]
PIERCE LESLIE INDIA LIMITED VS. COMMISSIONER OF INCOME TAX [LAWS(KAR)-1988-3-5] [FOLLOWED ON]
STATE OF GUJARAT VS. CONSUMER EDUCATION AND RESEARCH CENTRE [LAWS(GJH)-1981-6-1] [REFERRED TO]
MOHAN LAL BAGLA VS. BOARD OF REVENUE U P [LAWS(ALL)-2005-3-95] [REFERRED TO]
MANISH ENGINEERING ENTERPRISES VS. MANAGING DIRECTOR [LAWS(ALL)-2008-1-204] [REFERRED TO]
PRABIR AGASTY & ORS VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2018-5-8] [REFERRED TO]
BARUN SHOME VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2016-1-154] [REFERRED TO]
T.D.DAYAL VS. MADUPU HARINARAYANA [LAWS(APH)-2013-8-70] [REFERRED TO]
T LAXMA REDDY VS. GOVERNMENT OF A P [LAWS(APH)-2009-10-25] [REFERRED TO]
TOULVI KIBAMI VS. STATE OF NAGALAND [LAWS(GAU)-1998-1-31] [REFERRED TO]
BHAGYA NAGAR PLOT OWNERS WELFARE ASSOCIATION VS. PRIME PROPERTIES AND ORS [LAWS(APH)-2018-2-61] [REFERRED TO]
IRFANUR RAHMAN VS. LAL VIJAY NATH SHAHDEO [LAWS(JHAR)-2022-8-136] [REFERRED TO]
SURESH KUMAR AGARWAL VS. BIMALA BHUE AND OTHERS [LAWS(ORI)-2017-11-51] [REFERRED TO]
RANBIR SINGH RATHAUR VS. UNION OF INDIA & ORS [LAWS(DLH)-2007-12-178] [REFERRED]
CHURAGU DEVI VS. RAM LAL [LAWS(HPH)-2023-7-49] [REFERRED TO]
C SUGUMARAN VS. ASSISTANT COMMISSIONER EXCISE COLLECTORS OFFICE OOTY [LAWS(MAD)-1998-9-132] [REFERRED TO]
CHENNAI METRO WATER SUPPLY VS. A.PARANJOTHI [LAWS(MAD)-2019-4-733] [REFERRED TO]
STATE VS. BALDEV RAJ [LAWS(ALL)-1991-9-8] [REFERRED TO]
UDAI NARAIN RAI VS. STATE OF U P [LAWS(ALL)-1991-9-27] [REFERRED TO]
UMADEVI VS. LAKSHMI RANGA COMPLEX AND ORS. [LAWS(MAD)-2019-1-957] [REFERRED TO]
NATIONAL HYDRO POWER CORPORATION (NHPC) VS. SRI KIRI DINI BOGUM [LAWS(GAU)-2019-1-89] [REFERRED TO]
STEEL INDIA VS. STATE OF BIHAR [LAWS(PAT)-1998-12-55] [REFERRED TO]
MR. NAR BAHADUR KHATIWADA VS. STATE OF SIKKIM [LAWS(SIK)-2017-12-1] [REFERRED TO]
VIJAY SINGH RAWAT VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2019-3-27] [REFERRED TO]
BHARAT HEAVY ELECTRICALS LIMITED AND ANOTHER VS. RISHIPAL [LAWS(UTN)-2019-3-47] [REFERRED TO]
ARUN DEV UPADHYAYA VS. INTEGRATED SALES SERVICE LTD [LAWS(SC)-2023-7-25] [REFERRED TO]
CHIRAG SINGHVI VS. STATE OF RAJASTHAN THROUGH POLICE COMMISSIONER, JODHPUR [LAWS(RAJ)-2017-12-86] [REFERRED TO]
THE SPECIAL OFFICER VS. P. RAVICHANDRAN AND ORS. [LAWS(MAD)-2016-3-140] [REFERRED TO]
PURAN SINGH VS. STATE OF HARYANA [LAWS(P&H)-1973-7-16] [REFERRED]
CHANAN MAL NEWAR AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-1983-12-88] [REFERRED]
KASHINATH G JALMI ANOTHER RAMAKANT D KHALAP CHURCHILL ALEMAO VS. SPEAKER [LAWS(SC)-1993-3-125] [DISTINGUISHED]
MEERA BHANJA VS. NIRMALA KUMARI CHOUDHURY [LAWS(SC)-1994-11-17] [RELIED ON]
JAGDEV SINGH VS. SARDARNI PREM PARKASH KAUR [LAWS(P&H)-2002-2-14] [REFERRED TO]
T P MUNINARAYANAPPA, VS. STATE OF KARNATAKA [LAWS(KAR)-2014-4-309] [REFERRED TO]
GHAGHAL RANCHHODBHAI AMARABHAI VS. BHANJIBHAI DEVSHIBHAI LUHAR [LAWS(GJH)-2014-1-80] [REFERRED TO]
ASHOK KUMAR PANDEY VS. STATE OF BIHAR [LAWS(PAT)-2000-1-143] [REFERRED TO]
MANISH SHARMA VS. BANK OF INDIA [LAWS(MPH)-2022-6-3] [REFERRED TO]
VINAYAGAR CHATHURTHI MADHYAKUZHU VS. S. SUDALAIYANDI [LAWS(MAD)-2019-6-337] [REFERRED TO]
JELWIS PASLEIN VS. THE JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL [LAWS(MEGH)-2014-10-9] [REFERRED TO]
THE BIHAR STATE OF ELECTRICITY BOARD NOW SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED, VIDYUT BHAWAN, BAILEY ROAD, PATNA THROUGH ITS CHAIRMAN NOW MANAGING DIRECTOR VS. AMITABH SINHA SON OF SHRI AKHAURI HARSHVARDHAN SINHA, MANAGING DIRECTOR, M/S HARSH ADVANCE DIAGNOSTIC AND RESEARCH PVT. LTD BASEMENT, KUMAR TOWER, BORING ROAD, PATNA [LAWS(PAT)-2017-1-50] [REFERRED TO]
STATE OF MADHYA PRADESH VS. G L PATEL AND COMPANY [LAWS(MPH)-1996-3-71] [REFERRED TO]
RUBINA DANIAL VS. STATE OF M P [LAWS(MPH)-2009-8-47] [REFERRED TO]
VILAS SHANKAR DONODE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-9-74] [REFERRED TO]
TISCO MAZDOOR UNION VS. STATE OF JHARKHAND [LAWS(JHAR)-2004-4-42] [REFERRED TO]
VIPULBHAI MANSINGBHAI CHAUDHRY VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2016-1-344] [REFERRED]