Cited Judgements :-

BARKU KRISHNA VS. STATE OF GUJARAT [LAWS(GJH)-1971-3-3] [REFERRED]
HARDAYAL SINGH VS. STATE OF H.P. [LAWS(HPH)-2003-7-34] [REFERRED TO]
SENTHILKUMAR VS. INSPECTOR OF POLICE, TRICHY DISTRICT [LAWS(MAD)-2013-6-95] [REFERRED TO]
SATISH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-1-45] [REFERRED TO]
MURTHY VS. STATE OF TAMIL NADU [LAWS(MAD)-1987-1-47] [REFERRED TO]
RAGHUNATH SITARAM NAIK VS. STATE OF GOA [LAWS(BOM)-2012-3-169] [REFERRED TO]
Madhukar Ganpat Nigade VS. State of Maharashtra [LAWS(BOM)-2005-11-44] [REFERRED TO]
VITHAL ABASAHEB CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-7-77] [REFERRED TO]
SUNIL TEJBAHADUR SINGH THROUGH ANILSINGH S/O. TEJBAHADUR VS. STATE OF GUJARAT [LAWS(GJH)-2016-11-31] [REFERRED TO]
STATE OF MAHARASHTRA VS. SHESHRAO S/O SONAJI JADHAV [LAWS(BOM)-2017-12-216] [REFERRED TO]
SOMESWAR NATH VS. STATE OF ASSAM [LAWS(GAU)-1997-2-27] [REFERRED TO]
JAGTAR SINGH JAGGA ALIAS GANJA VS. STATE OF DELHI [LAWS(DLH)-2012-1-84] [REFERRED TO]
BIHARILAL VS. STATE OF H P [LAWS(HPH)-2004-12-7] [REFERRED TO]
GOPAL SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-40] [REFERRED TO]
STATE VS. EMERCIANO LEMOS [LAWS(BOM)-1969-3-22] [REFERRED]
H S TRIVEDI AND VITHAL BHIKAJI MAYEKAR AND SHANKAR BHIKAJI MAYEKAR VS. NAMDEV VISHNU KANALEKAR [LAWS(BOM)-1984-12-16] [REFERRED TO]
MOTIRAM MAROTI DHULE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-7-187] [REFERRED TO]
STATE OF GUJARAT VS. MAHENDRASINH HAMIRSINH SOLANKI AND ORS [LAWS(GJH)-2015-4-347] [REFERRED]
ABDULLAH BHAT VS. STATE [LAWS(J&K)-1998-9-17] [REFERRED TO]
RAMKUMAR S/O NEPAL SINGH KAURAV VS. STATE OF MADHYA PRADESH THROUGH P S CHICHLEE [LAWS(MPH)-2017-10-169] [REFERRED TO]
RAM BAHADUR THAPA VS. STATE OF M.P. [LAWS(MPH)-2021-10-122] [REFERRED TO]
PADALA SURYANARAYANA VS. STATE [LAWS(APH)-1964-4-5] [REFERRED TO]
T N LAKSHMAIAH VS. STATE OF KARNATAKA [LAWS(SC)-2001-10-134] [REFERRED]
MEENA BAI VS. STATE OF M P [LAWS(MPH)-2012-2-136] [REFERRED TO]
JAI PAL SINGH VS. STATE [LAWS(ALL)-2007-5-415] [REFERRED TO]
STATE OF GUJARAT VS. DHARMENDRASINH alias MANSINH RATANSINH MAKWANA [LAWS(GJH)-2001-7-6] [RELIED ON]
KUTTAPPAN VS. STATE OF KERALA [LAWS(KER)-1985-11-31] [REFERRED TO]
TUKAPPA TAMANNA LINGARDI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1990-7-14] [REFERRED TO]
THANKACHAN VS. STATE OF KERALA [LAWS(KER)-2011-4-109] [REFERRED TO]
TUFAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-7-131] [REFERRED TO]
STATE VS. ANANTA MURMU [LAWS(ORI)-2016-6-9] [REFERRED TO]
KAIL SINGH VS. STATE OF PUNJAB, ANR. [LAWS(P&H)-1981-8-28] [REFERRED TO]
BUDHIS RAI VS. STATE OF SIKKIM [LAWS(SIK)-2014-12-1] [REFERRED TO]
NARAD PARIYAR VS. STATE OF SIKKIM [LAWS(SIK)-2014-8-8] [REFERRED TO]
DASAUNDHI VS. STATE [LAWS(HPH)-1965-4-1] [REFERRED TO]
SAVITRI DEVI VS. STATE OF U P [LAWS(ALL)-2003-7-174] [REFERRED TO]
ACHANTA RAMA KRISHNA VS. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE [LAWS(APH)-2006-7-154] [REFERRED]
GOVINDASWAMI VS. STATE [LAWS(MAD)-1964-7-4] [REFERRED TO]
PARAPUZHA THAMBAN VS. STATE OF KERALA [LAWS(KER)-1989-1-7] [REFERRED TO]
JEEWAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-218] [REFERRED TO]
JEEWAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-218] [REFERRED TO]
JEEWAN SINGH SIDHU VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-452] [REFERRED TO]
JEEWAN SINGH SIDHU VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-452] [REFERRED TO]
RADHEY SHYAM VS. STATE [LAWS(DLH)-2010-2-279] [REFERRED TO]
REJI THOMAS VS. STATE OF KERALA [LAWS(KER)-2023-8-14] [REFERRED TO]
BENNY JOSEPH VS. STATE OF KERALA [LAWS(KER)-2023-6-37] [REFERRED TO]
BALSAI VS. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) [LAWS(CHH)-2001-8-12] [REFERRED TO]
JEEWAN SINGH SIDHU VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-208] [REFERRED TO]
JEEWAN SINGH SIDHU VS. STATE OF PUNJAB [LAWS(P&H)-2019-9-208] [REFERRED TO]
UPEN BASUMATARY VS. STATE OF ASSAM [LAWS(GAU)-2023-12-37] [REFERRED TO]
PARAMJEET SINGH VS. STATE [LAWS(DLH)-2013-1-55] [REFERRED TO]
Digendra alias Dwijendra Nath Roy VS. State [LAWS(CAL)-1967-11-11] [REFERRED TO]
K M THOMAS VS. STATE [LAWS(MAD)-1971-9-25] [REFERRED]
KISHANLAL & ANR VS. STATE OF M P [LAWS(MPH)-2017-8-117] [REFERRED TO]
HUSSAIN VS. STATE OF KERALA [LAWS(KER)-2005-8-31] [REFERRED TO]
NAIB SINGH S O MAKHAN SINGH VS. STATE OF PUNJAB [LAWS(SC)-1983-4-24] [RELIED ON]
NAGJI VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-1982-4-28] [REFERRED TO]
TRILOCHAN KAPOOR SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2023-5-6] [REFERRED TO]
BALWANT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-8] [REFERRED TO]
VINOD ALIAS DINESH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-61] [REFERRED TO]
AJIKUMAR VS. STATE OF KERALA [LAWS(KER)-2023-8-128] [REFERRED TO]
MOTIRAM MAROTI DHULE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-7-102] [REFERRED TO]
RAMAN VS. STATE OF KERALA [LAWS(KER)-1991-7-70] [REFERRED TO]
KISHANLAL VS. STATE OF M.P. [LAWS(MPH)-2017-8-11] [REFERRED TO]
PRATAP VS. STATE OF MP [LAWS(MPH)-2017-9-169] [REFERRED TO]
NAGJI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1982-4-6] [REFERRED TO]
RAM CHANDRA S/O GAJANAND MALI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1984-1-63] [REFERRED TO]
RATAN LAL VS. STATE OF MADHYA PRADESH [LAWS(SC)-1970-12-7] [DISTINGUISHED]
ALLADEEN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-1-106] [REFERRED TO]
SURENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-100] [REFERRED TO]
KARSANBHAI DAHYABHAI KOLI VS. STATE OF GUJARAT [LAWS(GJH)-1995-9-48] [REFERRED]
RAJU M.A. VS. STATE OF KERALA [LAWS(KER)-2024-11-5] [REFERRED TO]
SUBRAMANIAM ALIAS ALLABAKSH VS. STATE OF TAMIL NADU [LAWS(MAD)-1963-7-8] [REFERRED TO]
BUDHA DATTU UMAVANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1984-9-38] [REFERRED TO]
URLIKIA MEDINA VS. STATE [LAWS(ORI)-1962-10-11] [REFERRED TO]
STATE OF KERALA VS. RAVEENDRAN [LAWS(KER)-1977-11-40] [REFERRED TO]
MANGLA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1984-1-61] [REFERRED TO]
SURENDERA MISHRA VS. STATE OF JHARKHAND [LAWS(SC)-2011-1-30] [REFERRED TO]
SANKARAN VS. STATE [LAWS(KER)-1993-9-2] [RELIED ON]