Cited Judgements :-

GANGES RIVER TRANSPORT VS. RELIANCE JUTE AND INDUSTRIES LTD [LAWS(CAL)-1982-1-5] [REFERRED TO]
M/S. BHARAT PETROLEUM CORPORATION LTD VS. KHATANAND @ K. ANAND SARAF [LAWS(CHH)-2008-2-40] [REFERRED TO]
ALIM MURTAZA KOTHAWALA VS. KASAM SHAIKH SARDAR PINJARI [LAWS(BOM)-2003-8-67] [REFERRED TO]
PIONEER ENGINEERING CO VS. D H MACHINE TOOLS [LAWS(DLH)-1985-5-11] [REFERRED 17]
K SUDHAKAR REDDY VS. IND BANK HOUSING LIMITED [LAWS(APH)-2007-8-64] [REFERRED TO]
KHAN GHULAM RASOOL VS. CH BASHIR AHMAD [LAWS(J&K)-1975-7-2] [REFERRED TO]
A GURUNATHAN ALIAS SIVAJI VS. J MUTHULAKSHMI [LAWS(MAD)-2008-12-153] [REFERRED TO]
S RAVINDRA REDDY VS. K VEERABHADRACHARI [LAWS(MAD)-1998-10-103] [REFERRED TO]
K NATARAJAN VS. P K RAJASEKARAN [LAWS(MAD)-2003-4-175] [REFERRED TO]
THAMBIKUNJU ELYAS VS. ABDUL RAZAK SHUKOOR [LAWS(KER)-1998-8-53] [REFERRED TO]
M MOHAN VS. P G SHANKARAMOORTHY [LAWS(MAD)-1985-3-25] [REFERRED TO]
RAMAR MUTHURAJA VS. M SAIT [LAWS(MAD)-1986-11-8] [REFERRED TO]
WASUDEO BAKARAM KURVE VS. RAMDAYAL PUNA BISNE [LAWS(BOM)-1970-12-5] [REFERRED TO]
YESHWANT SHRIPATI PATIL VS. BALKRISHNA SAKHARAM PATIL [LAWS(BOM)-1987-2-24] [REFERRED TO]
DINESHWAR PRASAD VS. PARMESHWAR PRASAD [LAWS(PAT)-1988-2-5] [REFERRED TO]
BUTA SINGH SHANKAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1961-12-9] [REFERRED TO]
BOKARO AND RAMGUR LTD VS. STATE OF BIHAR [LAWS(CAL)-1964-3-5] [REFERRED TO]
LADULAL VS. KESHAVDAS [LAWS(RAJ)-1968-7-22] [REFERRED TO]
GULAM ABBAS VS. SHRI KALYAN FINANCE CO AJMER [LAWS(RAJ)-1975-1-23] [REFERRED TO]
MRS. FARKHONDEH KHANUM VS. THE BOARD OF WAKFS, WEST BENGAL & ANR. [LAWS(CAL)-2016-11-4] [REFERRED TO]
UNION OF INDIA VS. D.R.K.REDDY [LAWS(APH)-2024-9-24] [REFERRED TO]
DEBABRATA MAITI VS. MALLABHUM GRAMIN BANK [LAWS(CAL)-2008-4-89] [REFERRED TO]
ASHA SHARMA VS. SANIMIYA VANIJIYA P. LTD [LAWS(DLH)-2009-9-202] [REFERRED TO]
POONAM BHANOT VS. VIRENDER SHARMA [LAWS(DLH)-2022-7-187] [REFERRED TO]
VED PRAKASH VS. SHAKUNTALA DEVI [LAWS(HPH)-1997-4-24] [REFERRED TO]
BINDRU VS. KIKRU [LAWS(J&K)-1987-5-1] [RELIED ON]
KEC INTERNATIONAL LIMITED VS. KAMANI EMPLOYEES UNION [LAWS(BOM)-1999-8-56] [REFERRED TO]
VATSALA SHANKAR BANSOLE VS. SAMBHAJI NANASAHEB KHANDARE [LAWS(BOM)-2002-6-7] [REFERRED TO]
HANUMANTHAPPA VS. LAKSHMAMMA [LAWS(KAR)-2000-12-25] [REFERRED TO]
MANIPAL INDUSTRIES LIMITED VS. FERTILISER CORPORATION OF INDIA LIMITED [LAWS(KAR)-1995-3-37] [REFERRED TO]
DEVENDRA KUMAR BHAGAWATILAL DUBEY VS. STATE OF M P [LAWS(MPH)-1998-1-46] [REFERRED TO]
GULAB SINGH VS. DHANRAJ [LAWS(RAJ)-1982-9-11] [REFERRED TO]
LACHHMAN SINGH VS. BOHLI [LAWS(P&H)-1993-8-91] [REFERRED TO]
UCO BANK VS. LALAN SHARAN VERMA [LAWS(PAT)-2009-4-162] [REFERRED TO]
MOHAN RAM VS. SARDAR BUDH SINGH [LAWS(PAT)-1966-1-12] [REFERRED TO]
MARKETING AND ADVERTISING ASSOCIATES PVT LTD VS. TELERAD PRIVATE LTD [LAWS(BOM)-1968-9-7] [REFERRED TO]
TARAPADA SARKAR VS. NEPAL GAZI [LAWS(CAL)-1963-5-11] [REFERRED TO]
NEW BANGASREE BASTRALAYA AND ANOTHER VS. RAMANLAL PHURMA KARTA [LAWS(CAL)-1976-5-33] [REFERRED TO]
NATIONAL CEMENT, MINES AND INDUSTRIES LTD. VS. SREE SREE BAIDYANATH JEW [LAWS(CAL)-1968-7-28] [REFERRED TO]
SURINDER SINGH VS. CENTRAL GOVERNMENT [LAWS(SC)-1986-9-87] [RELIED ON]
DARSHAN SINGH VS. KEWAL KRISHAN [LAWS(RAJ)-2002-8-20] [REFERRED TO]
UNION OF INDIA VS. SOHAN LAL AND OTHERS [LAWS(P&H)-1969-1-21] [REFERRED TO]
DORAISWAMI CHETTIAR VS. GOVINDASWAMI CHETTIAR [LAWS(MAD)-1962-7-35] [REFERRED TO]
PERIASAMY VS. PONNAPPA NADIR [LAWS(MAD)-2011-6-373] [REFERRED TO]
NIKHIL KUMAR SAHA VS. HEDAYAT ALI MOLLA [LAWS(CAL)-1982-4-17] [REFERRED TO]
TAPAN KUMAR CHATTERJEE VS. KALYANI DEBI [LAWS(CAL)-1984-9-10] [REFERRED TO]
MANGALA GHOSH VS. RABINDRA NATH [LAWS(CAL)-1986-4-32] [REFERRED TO]
ANADI NATH VS. SUDANGSHU [LAWS(CAL)-1986-5-6] [REFERRED TO]
SUSHILA DEVI JAIN VS. MOHAMMAD SHAFI [LAWS(ALL)-1982-2-25] [REFERRED TO]
MOHAN LAL VS. LADLI PRASAD [LAWS(ALL)-1971-1-2] [REFERRED TO]
NARESHCHANDRA CHINUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-1974-11-8] [CASES REFERRED]
NATUBHAI SHIVABHAI CHAVDA VS. DHIRAJLAL MADHAVDAS BHARTI [LAWS(GJH)-1991-8-44] [REFERRED TO]
KIRPA RAM VS. LACHHMAN [LAWS(HPH)-1993-7-17] [REFERRED TO]
ARJUNAKUTTAN VS. MOM DEVARAJAN [LAWS(KER)-1987-10-25] [REFERRED TO]
HARI KRISHNAN DIED VS. HAJI FATHIMA BEEVI [LAWS(MAD)-1984-4-15] [REFERRED TO]
DHANNA VS. SIRI PARKASH AND ORS. [LAWS(P&H)-1962-5-25] [REFERRED TO]
MUNICIPAL CORPORATION, FARIDABAD VS. SURESH [LAWS(P&H)-2007-1-85] [REFERRED TO]
DINESH VS. LAL SINGH [LAWS(P&H)-2007-3-5] [REFERRED TO]
EX. HC RAKESH KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-7-406] [REFERRED TO]
CT RAMASAMY VS. SP KAVERI ACHI [LAWS(MAD)-2002-10-51] [REFERRED TO]
NARASINGHA CHARAN SWAIN VS. JAIRAM JENA [LAWS(ORI)-1981-11-11] [REFERRED TO]
RAJNI SHAHI VS. UNION OF INDIA [LAWS(PAT)-2004-1-92] [REFERRED TO]
G. RITE AND CO. VS. CHANDRAKANT HARILAL SHAH [LAWS(BOM)-1969-9-19] [REFERRED TO]
SONI BAI VS. STATE [LAWS(RAJ)-1965-10-10] [REFERRED TO]
CORPORATION OF CALCUTTA VS. BALKRISHNA RAJGHORIA [LAWS(CAL)-1977-1-41] [REFERRED]
DEEPCHAND MINI VS. TICAMCHAND MINI [LAWS(CAL)-1973-6-9] [REFERRED TO]
PARMA NAND ARYA VS. KAMLA SETHI [LAWS(DLH)-1974-9-11] [CITED]
RAJ NATH VS. VIJAY NATH [LAWS(DLH)-1972-9-10] [REFERRED]
DHARMENDRA MISHRA VS. U. P. STATE PUBLIC SERVICES TRIBUNAL [LAWS(ALL)-2024-1-109] [REFERRED TO]
RAMJEET PRASAD VS. D J SIDDHARTH NAGAR [LAWS(ALL)-1996-2-48] [REFERRED TO]
GUJARAT ELECTRICITY BOARD VS. SHANKARBHAI MOTIBHAI PRAJAPATI [LAWS(GJH)-2000-8-55] [REFERRED]
HBR SALES PVT LTD VS. STATE [LAWS(CAL)-2011-1-148] [REFERRED TO]
HARADHAN MANNA VS. BIDHUBALA BHUNIYA [LAWS(CAL)-1989-2-36] [REFERRED TO]
KEC INTERNATIONAL LTD VS. KAMANI EMPLOYEES UNION [LAWS(BOM)-1999-8-108] [REFERRED TO]
GOBARDHAN SINGH VS. BARSATI [LAWS(ALL)-1971-12-5] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD VS. NIRANJAN ALLOYS STEELS PVT LTD [LAWS(BOM)-2006-12-23] [REFERRED TO]
HARI VS. MAHADU KERBA TEKALE (D) BY L. RS. [LAWS(BOM)-2006-7-246] [REFERRED TO]
V O DEVASSY VS. PERIYAR CREDITS [LAWS(KER)-1994-3-27] [REFERRED TO]
OM PRAKASH VS. MATA VAISHNO DEVI SHRINE BOARD [LAWS(J&K)-2009-4-6] [REFERRED TO]
MANGU VS. VIIITH ADDL DISTRICT AND SESSIONS JUDGE GHAZIABAD [LAWS(ALL)-2005-7-152] [REFERRED TO]
SAKKEER HUSSAIN VS. SAINABHA V.P. AND ORS. [LAWS(KER)-2018-6-658] [REFERRED TO]
POOTHADI GRAMA PANCHAYATH VS. S.C.SUKUMARAN [LAWS(KER)-2019-11-263] [REFERRED TO]
S FLORANCE KASTURBAI ALIAS KASTURI SAKKAIN VS. FATIMA COLLEGE MADURAI [LAWS(MAD)-1985-2-26] [REFERRED TO]
KUMARASAMY VS. PALANIYAMMAL [LAWS(MAD)-2014-11-224] [REFERRED TO]
UNION OF INDIA VS. SHARVAN KUMAR [LAWS(SC)-2022-7-140] [REFERRED TO]
PAKKIAMMAL VS. ANAIAPPAN [LAWS(MAD)-2000-7-64] [REFERRED TO]
GOWRI AMMAL VS. MURUGAN [LAWS(MAD)-2006-4-45] [REFERRED TO]
GOWRI AMMAL VS. MURUGAN [LAWS(MAD)-2006-4-45] [REFERRED TO]
GOLAPRAI JAIN VS. GOURANGA MEHER [LAWS(ORI)-1969-4-5] [REFERRED TO]
DIJABAR VS. SULABHA [LAWS(ORI)-1985-7-9] [FOLLOWED ON]
DURGA MHOAN HOSHI VS. INTERNATIONAL METAL INDUSTRIES [LAWS(BOM)-1983-9-8] [REFERRED TO]
SANG SINGH VS. MUNICIPAL BOARD POKARAN [LAWS(RAJ)-1980-8-1] [REFERRED TO]
ABDUL GAFFAR VS. S T A T [LAWS(RAJ)-1983-10-15] [REFERRED TO]
SHIVSHANKAR DAYAL VS. SHANTI DEVI [LAWS(RAJ)-1971-12-3] [REFERRED TO]
D V PAUL VS. MANISHA LALWANI [LAWS(SC)-2010-8-23] [REFERRED TO]
RABINDRA NATH HAZRA VS. MANGALA BALA GHOSH [LAWS(CAL)-1989-6-61] [REFERRED TO]
PRIME PROMOTORS PRIVATE LIMITED VS. AROOP KUMAR CHATTERJEE [LAWS(CAL)-1998-12-7] [REFERRED]
LAW CLERKS ASSO VS. HON BLE CHIEF JUSTICE [LAWS(CAL)-2008-5-90] [REFERRED TO]
RATAN SAHA VS. INDIAN OIL CORPORATION LTD [LAWS(CAL)-2012-5-22] [REFERRED TO]
UMA SHANKER VS. ANGOORI DEVI [LAWS(ALL)-1987-3-72] [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. HEM CHAND [LAWS(DLH)-1972-5-24] [REFERRED]
MALTEX MALSTERS PRIVATE LIMITED VS. ALLIED ENGINEERS [LAWS(DLH)-1975-3-22] [REFFERED]
ESSO STANDARD EASTERN INC COMPANY VS. WEARWELL CYCLE COMPANY [LAWS(DLH)-1976-10-1] [REFERRED]
GIRIDHARI AUTO FINANCE PRIVATE LIMITED KHAMMAM VS. GUDLA HARI BABU [LAWS(APH)-2003-10-77] [REFERRED TO]
JAMINI MOHAN ROY VS. TRIPURA GRAMIN BANK [LAWS(GAU)-1998-2-33] [REFERRED TO]
HINDUSTAN PAPER CORPORATION LTD VS. SAIKIA ALIAS ASSOCIATES [LAWS(GAU)-2008-7-4] [REFERRED TO]
BLIND RELIEF ASSOCIATION VS. STATE OF MAHARASHTRA [LAWS(BOM)-1999-11-17] [REFERRED TO]
HARI RAMJI VS. MAHADU KERBA TEKALE [LAWS(BOM)-2006-6-99] [REFERRED TO]
SOPANA RAMBHAU MUSALE VS. BABAN BHAGWANTA KHADE [LAWS(BOM)-2006-7-118] [REFERRED TO]
USHA SALES LIMITED VS. ARUNA GUPTA [LAWS(DLH)-1987-12-30] [REFERRED 2.]
KULDIP CHAND VS. GIAN CHAND [LAWS(HPH)-1996-7-15] [REFERRED TO]
SS RAIL WORKS PVT. LTD. VS. IRCON INTERNATIONAL PVT. LTD. [LAWS(DLH)-2024-2-58] [REFERRED TO]
RAM LAL GUPTA VS. CIVIL JADGE BANDA [LAWS(ALL)-2006-10-190] [REFERRED TO]
KUNHI PATHU VS. AYSHU [LAWS(KER)-1972-7-7] [REFERRED TO]
JANAKI AMMA VS. KRISHNAN [LAWS(KER)-1978-1-15] [REFERRED TO]
KARTHIAYANI AMMA VS. KESAVAN [LAWS(KER)-1963-1-27] [REFERRED TO]
D RAJU VS. N RAMALINGAM [LAWS(MAD)-2001-2-161] [REFERRED TO]
VIJAYAN VS. VIVEK [LAWS(KER)-2002-9-93] [REFERRED TO]
SHRAVAN KUMAR PATEL VS. 0 MOHANLAL HARGOVINDDAS [LAWS(MPH)-2024-5-21] [REFERRED TO]
CHINNAMARKATHIAN ALIAS MUTHU GOUNDER CHINNA GOUNDER RAJA GOUNDER VS. AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER [LAWS(SC)-1981-12-6] [RELIED ON]
VIRA PROPERTIES (MADRAS) PVT LIMITED VS. BABA ENTERPRISES [LAWS(MAD)-2012-3-112] [REFERRED TO]
NARAYAN GANPAT NAVBUDHA VS. SK. SUBHAN SHER MOHAMMAD AND ANOTHER [LAWS(BOM)-1985-9-63] [REFERRED TO]
BAJRANG RAI VS. ISMAIL MIAN [LAWS(PAT)-1977-5-8] [REFERRED TO]
BROJOMOHAN SABUI VS. BINAPANI SUR [LAWS(CAL)-1966-1-9] [REFERRED TO]
RAKESH WADHAWAN VS. JAGDAMBA INDUSTRIES CORPORATION [LAWS(SC)-2002-4-142] [REFERRED]
SUNITY CHANDRA VS. NIL RATAN [LAWS(CAL)-1985-3-19] [REFERRED TO]
NATIONAL BANK LTD VS. DULAL KANTI CHOWDHURY [LAWS(CAL)-2010-4-67] [REFERRED TO]
J.L. GUGNANI VS. KRISHNA ESTATE [LAWS(DLH)-2011-7-486] [REFERRED TO]
S G ESTATES AND PROPERTIES LIMITED VS. TEHRI STEELS LIMITED [LAWS(ALL)-1997-3-167] [REFERRED TO]
KALLYANI AMMA VS. KUNHIKRISHNAN [LAWS(KER)-1971-3-10] [REFERRED TO]
S.MAHALINGA BHATTA VS. ASSANARE BEARY [LAWS(KER)-1972-8-20] [REFERRED TO]
PHIPSON AND COMPANY LIMITED VS. GAYCO PRIVATE LIMITED [LAWS(DLH)-1976-1-5] [REFERRED 2.]
AHMED M VS. VAISHALLI [LAWS(KAR)-1986-12-5] [DISTINGUISHED]
VARKEY VS. HARIHARAN NAIR [LAWS(KER)-1991-4-17] [REFERRED TO]
CHANDRAMMA VS. RAFEEQ AHMED [LAWS(KAR)-2010-9-23] [REFERREDD TO]
CHANDRAMMA VS. RAFEEQ AHMED [LAWS(KAR)-2010-9-42] [REFERRED TO]
BHOOPALAM R RAMASWAMY SHETTY AND SONS VS. VYSYA BANK LTD [LAWS(KAR)-1991-10-34] [FOLLOWED ON]
N R NAINAR MOHAMED VS. KHAJA MOHIDEEN [LAWS(MAD)-1990-1-17] [REFERRED TO]
R S SIVASWAMI VS. S SOUNDRAMMAL [LAWS(MAD)-2008-7-55] [REFERRED TO]
MACQUARIE BANK LIMITED VS. SHILPI CABLE TECHNOLOGIES LTD. [LAWS(SC)-2017-12-38] [REFERRED TO]
RAM RAJI @ RANA JI LAL AND ANR. VS. SMT. MAYA DEVI AND ORS. [LAWS(P&H)-2005-3-148] [REFERRED TO]
BIDYADHAR MOHAPATRA VS. DHOBA MAHARANA [LAWS(ORI)-1987-2-17] [REFERRED TO]
U CO BANK COLLEGE SQUARE VS. KHETRAMANI MOHANTY [LAWS(ORI)-2001-11-7] [REFERRED TO]
C T RAMASAMY VS. S P KAVERI ACHI [LAWS(MAD)-2002-10-33] [REFERRED TO]
Dewan Chandra Gin and others VS. IInd Addl.District Judge and others [LAWS(UTN)-2010-9-116] [REFERRED TO]
HARCHARAN SINGH VS. PUSHPA DEVI AND ORS. [LAWS(P&H)-2015-3-188] [REFERRED TO]
SUCHA SINGH VS. NAND LAL [LAWS(P&H)-2015-4-271] [REFERRED TO]
INDIAN STATISTICAL INSTITUTE VS. ASSOCIATED BUILDERS [LAWS(SC)-1977-12-18] [FOLLOWED]
MANWANI INDUSTRIES LTD VS. DEBTS RECOVERY TRIBUNAL [LAWS(MPH)-2001-1-39] [REFERRED TO]
BISUN PRASAD MISHRA VS. KAMLA KANT JHA [LAWS(PAT)-1972-2-7] [REFERRED TO]
JHAURI PASWAN VS. LOBHI PASWAN [LAWS(PAT)-1978-1-28] [REFERRED TO]
SIBAN MAHTO VS. RAMDHANI SINGH [LAWS(PAT)-1972-1-3] [REFERRED TO]
SHANKAR SADU WANJHE VS. PARWATIBAI RAMCHANDRA DONGRE [LAWS(BOM)-1975-10-2] [REFERRED TO]
SAHJADI VS. MOHD. YUSUF KHAN [LAWS(ALL)-2023-1-86] [REFERRED TO]
SMT. JALILUN NISHAN VS. SARDAR ARJUN SINGH [LAWS(ALL)-1986-9-81] [REFERRED TO]
JAPPREET K. KITTY VS. CHEIL COMMUNICATIONS INDIA PVT. LTD. AND ORS. [LAWS(DLH)-2010-4-199] [REFERRED TO]
R P KAPUR VS. UNION OF INDIA [LAWS(DLH)-1974-3-3] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. WEARWELL CYCLES CO INDIA LIMITED [LAWS(DLH)-1976-10-5] [REFERRED]
GANDEAY SHRAVAN KUMAR VS. D SRINIVASULU [LAWS(APH)-2003-7-114] [REFERRED TO]
H C UPADHYA VS. A R RUSTOM FRAM [LAWS(APH)-2005-12-90] [REFERRED TO]
NALLURI SINGAIAH VS. BANDLAPATI KISHORE BABU [LAWS(APH)-2006-4-51] [REFERRED TO]
STATE OF U P VS. DHARAM SINGH MAHRA [LAWS(ALL)-1982-11-36] [REFERRED TO]
NEW BANK OF INDIA VS. PUSHPA AHUJA [LAWS(DLH)-1997-1-22] [REFERRED]
JETHU VS. BHUTESHWARI [LAWS(HPH)-1988-12-5] [REFERRED TO]
KADAMKOTHU VALAPPIL SREEDHARAN VS. KEEREERAKATH MUHAMMED KUNHI [LAWS(KER)-1977-11-25] [REFERRED TO]
SREEDHARAN VS. MOHAMMED KUNHI [LAWS(KER)-1977-11-39] [REFERRED TO]
R MUTHUKRISHNAN VS. PAPPATHI @ ANGAMMAL; SHANMUGASUNDARAM; MANIKANDAN; THENMOZHI [LAWS(MAD)-2008-12-515] [REFERRED]
CHANDRA PAPER INDUSTRIES VS. DEPUTY COMMERCIAL TAX OFFICER AND ANR. [LAWS(MAD)-2009-3-235] [REFERRED TO]
GOODS OF LATE RAVINDER KUMAR VS. STATE [LAWS(ALL)-2003-7-194] [REFERRED TO]
K. SARASWATHI (ALIAS) K. KALPANA VS. P.S.S. SOMASUNDARAM CHETTIAR [LAWS(MAD)-1976-11-47] [REFERRED TO]
Berar Regular Motor Service Union VS. R. T. A. Bhopal [LAWS(MPH)-1963-1-17] [REFERRED TO]
KAMALUDDIN VS. CHHOTELAL [LAWS(MPH)-1985-12-23] [REFERRED TO]
ASSISTANT MANAGER, INDIAN OVERSEAS BANK, CHENNAI VS. MANAGING DIRECTOR, M/S GLOBAL POWERTECH EQUIPMENT PVT LTD , CHENNAI AND OTHERS [LAWS(MAD)-2017-12-184] [REFERRED TO]
BALBIR SINGH VS. BALDEV SINGH [LAWS(SC)-2025-1-72] [REFERRED TO]
JAI SINGH VS. PURAN SINGH [LAWS(P&H)-1990-5-55] [REFERRED TO]
RAMKUMAR JHUNJHUNWALLA AND ORS VS. CENTRAL BANK OF INDIA AND ANOTHER [LAWS(ORI)-1992-12-27] [REFERRED]
JOHRI SINGH VS. SUKH PAL SINGH [LAWS(SC)-1989-9-14] [RELIED ON]
ZAIBUNNISSA BI VS. RAM KISHORE [LAWS(MAD)-1999-9-118] [REFERRED TO]
KANDURI SAHU VS. NIDHI SAHU [LAWS(ORI)-1965-4-9] [REFERRED TO]
LALA RAM VS. BASTI MAL [LAWS(RAJ)-2000-7-60] [REFERRED TO]
HUKMA VS. MANGA [LAWS(P&H)-2002-2-13] [REFERRED TO]
LAKSHMI BALA CHANAK VS. BROJENDRA NATH PAIN [LAWS(CAL)-1970-11-5] [REFERRED TO]
HINDURAO ANNASAHEB PATIL VS. YESHWANT LAXMAN YADAV [LAWS(BOM)-1982-6-3] [REFERRED TO]
MUNI LAL VS. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD [LAWS(P&H)-2020-2-435] [REFERRED TO]
DULHIN JIBACHLI KUER VS. SITARAM SHARMA [LAWS(PAT)-1983-4-13] [REFERRED TO]
SHETHIA MINING AND MANUFACTURING CORPORATION LTD VS. KHAS DHARMABAND COLLIERY COMPANY PVT LTD [LAWS(CAL)-1982-4-20] [REFERRED TO]
DEBI PROSAD TRIVEDI VS. DEB KUMAR SINGHI [LAWS(CAL)-1981-6-10] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. MACKINNON MACKENZIE AND CO LTD [LAWS(CAL)-2007-4-53] [REFERRED TO]
MADHU MOHAN VS. MARGADARSI CHIT FUND PRIVATE LIMITED HYDERABAD [LAWS(APH)-1997-10-56] [REFERRED TO]
M A MUKHEED VS. C PANDURANGAM [LAWS(APH)-2005-4-60] [REFERRED TO]
PATCHA MAHENDRA VS. KODURU PENCHALAIAH [LAWS(APH)-2005-4-80] [REFERRED TO]
UNION OF INDIA VS. ROSHAN LAL [LAWS(DLH)-1967-9-3] [REFERRED]
BICHITRA KUMAR PAUL AND ORS. VS. STATE OF TRIPURA AND ORS. [LAWS(GAU)-1994-7-18] [REFERRED TO]
LIBERTY FOOTWEAR COMPANY VS. FORCE FOOTWEAR COMPANY [LAWS(DLH)-2009-9-170] [REFERRED TO]
RAMANATH MISHRA VS. GANESWAR MISHRA [LAWS(ORI)-1985-7-8] [REFERRED TO]
CT Ramasamy VS. SP Kaveri Achi [LAWS(MAD)-2002-10-6] [REFERRED TO]
UNION OF INDIA VS. GODREJ AGROVET LIMITED [LAWS(J&K)-2019-8-2] [REFERRED TO]
SURAJKUND TEMPLE IDOL VS. SHRI HARI KISHAN ETC. [LAWS(HPH)-1973-12-7] [REFERRED TO]
BHORUKA ALUMINIUM LIMITED MYSORE VS. UNION OF INDIA [LAWS(KAR)-1993-2-26] [FOLLOWED ON]
TIKAMCHAND SHARMA VS. RAMPAL [LAWS(RAJ)-1964-3-21] [REFERRED TO]
NATTHUSINGH HIMANCHALSINGH VS. SURATSINGH MATHURA PRASAD [LAWS(MPH)-1979-9-33] [REFERRED TO]
MUNIAMMAL VS. SAKKUBAI [LAWS(MAD)-1987-9-3] [REFERRED TO]
COMMISSIONER OF INCOME TAX JULLUNDUR VS. AJANTAELECTRICALS PUNJAB [LAWS(SC)-1995-5-11] [RELIED ON]
RAKESH KUMAR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-7-140] [REFERRED TO]
MARKETING AND ADVERTISING ASSOCIATES PVT LTD VS. TELERAD PRIVATE LTD [LAWS(BOM)-1969-1-4] [REFERRED TO]
BHUJANGRAO GANPATI VS. SHESHRAO RAJARAM [LAWS(BOM)-1973-4-12] [REFERRED TO]
B. C. SHAH AND CO. VS. T. P. KANANI [LAWS(BOM)-1974-8-24] [REFERRED TO]
BIBI BASHIRAN VS. LAL MOHAMMAD [LAWS(PAT)-1967-9-19] [REFERRED TO]
BCD TRAVEL INDIA PVT. LTD. VS. VENKATESH MULGI [LAWS(TLNG)-2019-8-15] [REFERRED TO]
SOHAN LAL ETC. VS. CENTRAL GOVERNMENT ETC. [LAWS(P&H)-1971-10-16] [REFERRED TO]
BHAVYA KUMARI AND ANR. VS. STATE OF BIHAR AND ANR. [LAWS(PAT)-2018-8-183] [REFERRED TO]
SALEM ADVOCATE BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2005-8-55] [REFERRED TO]
P K PALANISAMY VS. N ARUMUGHAM [LAWS(SC)-2009-7-24] [REFERRED TO]