Referred Judgements :-

CHANDRASINH MANIBHAI VS. SURJIT LAL LDHAMAL CHHABDA [REFERRED TO]

Cited Judgements :-

ADANI GAS LIMITED VS. UNION OF INDIA [LAWS(SC)-2021-9-98] [REFERRED TO]
NARAYAN CHAND VS. KRISHNA KUMAR [LAWS(RAJ)-1966-9-9] [REFERRED TO]
BHANWARLAL VS. NATHMAL [LAWS(RAJ)-1976-1-1] [REFERRED TO]
UNION OF INDIA VS. SANJAY KUMAR JAIN [LAWS(SC)-2004-8-37] [REFERRED TO]
SATISH KUMAR VS. OMPARKASH [LAWS(MPH)-1996-7-103] [REFERRED TO]
K. RAMNARAYAN AND ORS. VS. PUKHRAJ AND ORS. [LAWS(RAJ)-2015-5-54] [REFERRED TO]
JANKI PANDEY VS. LT. COL GIRJIA SHANKAR MUNGALI [LAWS(UTN)-2020-3-62] [REFERRED TO]
PRABHAKARAN NAIR VS. STATE OF TAMIL NADU ANT [LAWS(SC)-1987-9-7] [RELIED ON]
U.C. JINDAL VS. GALGOTIA PUBLICATION PVT. LTD. [LAWS(CP)-2008-9-5] [REFERRED TO]
GOKULANANDA MOHANTY AND ORS. VS. MURALIDHAR MALLIK [LAWS(ORI)-1978-12-8] [REFERRED TO]
VYSARAJU BADREENARAYANA MOORTY RAJU VS. EPARI VENUGOPALAM [LAWS(ORI)-1976-6-12] [REFERRED TO]
NARAYANAN VS. RATNAMMA [LAWS(KER)-1987-8-36] [REFERRED TO]
MALGANBHAI RASULBHAI VS. PUSHPAVADAN MANILAL DESAI SINCE DECD [LAWS(GJH)-1985-7-1] [REFERRED]
ADITYA EDUCATIONAL SOCIETY VS. UNION OF INDIA [LAWS(APH)-2014-1-2] [REFERRED TO]
P. NAGA JASMINE VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-7-15] [REFERRED TO]
M/S GVPR ENGINEERS LIMITED VS. THE STATE OF TELANGANA AND OTHERS [LAWS(APH)-2016-4-16] [REFERRED TO]
PICHHDA JAN KALYAN SAMITI VS. UNION OF INDIA [LAWS(ALL)-2016-9-300] [REFERRED]
PARSHVANATH DIGAMBER JAIN MANDIR SAMITI VS. STATE OF U. P. [LAWS(ALL)-2019-11-76] [REFERRED TO]
NARENDRAKUMAR BHOGILAL SHAH VS. STATE OF MAHARASHTRA [LAWS(BOM)-1971-4-11] [REFERRED TO]
BEIKHOKIM ALIAS VEIKHOKIN KUKINI VS. STATE OF MANIPUR [LAWS(GAU)-1996-7-26] [REFERRED TO]
SURAT NAGRIK SAHAKARI BANK LTD VS. SHETRUNJAY COOPERATIVE HOUSING SOCIETY LTD [LAWS(GJH)-2010-6-86] [REFERRED TO]
WEST COAST PAPER MILLS VS. INDIRA RAO [LAWS(KAR)-1990-8-23] [REFERRED TO]
SUMAN VS. VITHAL RAMA POWAR [LAWS(KAR)-1986-7-34] [REFERRED TO]
UNION OF INDIA VS. MINTER MARVEL JELLY [LAWS(KAR)-2014-10-176] [REFERRED TO]
SOUJANYA PATEL TRUST, VIJAYANAGAR, BANGALORE VS. STATE OF KARNATAKA AND OTHERS [LAWS(KAR)-2017-4-18] [REFERRED TO]
M/S. CASIO INDIA CO. PVT. LTD. VS. STATE OF HARYANA [LAWS(SC)-2016-3-47] [REFERRED TO]
KALIDAS CHUNILAL PATEL VS. SAVITABEN [LAWS(SC)-2016-6-11] [REFERRED TO]
UNITED BANK OF INDIA CALCUTTA VS. ABHIJIT TEA CO PRIVATE LIMITED [LAWS(SC)-2000-9-7] [REFERRED]
HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED VS. HARYANA STATE COOPERATIVE LAND DEVELOPMENT BANKS EMPLOYEES UNION [LAWS(SC)-2003-12-44] [REFERRED TO]
VIRENDRA KUMAR SHAH VS. C P CHAUDHARY [LAWS(RAJ)-2001-11-21] [REFERRED TO]
LAKSHMT NARAYAN GUTN VS. NTRANJAN MODAK [LAWS(SC)-1984-12-4] [RELIED ON]
KALLOOMAL SAMALDAS VS. COMMISSIONER OF SALES TAX [LAWS(MPH)-1980-10-1] [REFERRED TO]
KERALA AIDED L.P. & U.P. SCHOOL MANAGERS ASSOCIATION VS. STATE OF KERALA [LAWS(KER)-2015-12-164] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. MADHUKAR KUMAR AND OTHERS [LAWS(PAT)-2018-7-278] [REFERRED TO]
RAM NIWAS SHUKLA VS. STATE OF M P [LAWS(MPH)-2006-2-17] [REFERRED TO]
FIROZ KHAN VS. SECRETARY BOARD OF SECONDARY EDUCATION [LAWS(MPH)-2009-7-51] [REFERRED TO]
SATINDER SINGH VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2017-8-212] [REFERRED TO]
KARIGOWDA VS. SAFDAR ALI [LAWS(KAR)-1995-6-20] [FOLLOW ON]
BRIJ LAL VS. FINANCIAL COMMISSIONER [LAWS(J&K)-1972-6-6] [REFERRED TO]
SURRINDER MOHAN VS. DHARAM CHAND [LAWS(J&K)-1980-5-3] [REFERRED TO]
KUMHO PETROCHEMICALS CO. LTD. VS. UNION OF INDIA [LAWS(DLH)-2014-7-60] [REFERRED TO]
HAJI GULAMNABI HAJI SAFIBHAI VS. VORA ABBASBHAI ALIMAHOMED [LAWS(GJH)-1962-8-4] [REFERRED]
MEHTA KESHAVLAL PRAGJI VS. BHATIA DWARKADAS GOKALDAS [LAWS(GJH)-1969-1-13] [REFERRED]
JAYDIPSINH PRABHATSINH JHALA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-244] [REFERRED TO]
SHERA IBRAHIMBHAI JAMALBHAI VS. JAYANTILAL FOJALAL CHOKSHI [LAWS(GJH)-2013-7-186] [REFERRED TO]
S N KENCHANNA VS. ANITHA [LAWS(KAR)-2018-6-395] [REFERRED TO]
NARAYAN VS. STATE OF ASSAM [LAWS(GAU)-1985-1-1] [REFERRED TO]
PRATHAMA U.P. VS. UNION OF INDIA [LAWS(ALL)-2019-10-74] [REFERRED TO]
HUSSAINALI SHARIF PUNJWANI VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [LAWS(BOM)-2012-1-39] [REFERRED TO]
VASANT SHIKSHAN PRASARK MANDAL THROUGH ITS PRESIDENT AND OTHERS VS. STATE OF MAHARASTRA AND OTHERS [LAWS(BOM)-2016-8-257] [REFERRED TO]
EKNATH KIRA AKHADKAR AND ANR ; ZAIRAM BHIKAJI NEVGUI; PURSHOTTAM VITHAL NAIK; RAMCHANDRA NILU PARRIKAR; DAHAJ MINERALS LTD ; PEDRO MANUEL SA; XEC ABBAS XEC IBRAHIM VS. ADMINISTRATIVE TRIBUNAL AND 4 ORS ; KESHAV BHAGWANT PAI VERNEKAR AND 6 ORS; DURGABAI RAIKAR AND 2 ORS ; MARIA ANGELICA FARIA AND 2 ORS ; DEVDATTA P SHIRODKAR AND 2 ORS ; MARIO RIBEIRO DE SANTANA AND 2 ORS ; JOAO FILIPE DO REGO AND 2 ORS [LAWS(BOM)-1984-10-31] [REFERRED]
RAMDAS P CHITRIGI VS. MONICA PASCOL MIRANDA [LAWS(BOM)-1973-10-1] [REFERRED TO]
NARAYAN HARI NAIK VS. INACIO MARTINS [LAWS(BOM)-1991-4-26] [REFERRED TO]
KISHAN PYARI VS. SHANTI DEVI [LAWS(RAJ)-1977-1-34] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. S U T N I SANGAM [LAWS(SC)-2009-7-159] [REFERRED TO]
PRITI AGARWALLA VS. STATE OF GNCT OF DELHI [LAWS(SC)-2024-5-70] [REFERRED TO]
STATE OF GNCT OF DELHI VS. PRAVEEN KUMAR @ PRASHANT [LAWS(SC)-2024-5-89] [REFERRED TO]
DELHI METRO RAIL CORPORATION LTD VS. TARUN PAL SINGH & ORS [LAWS(SC)-2017-11-134] [REFERRED TO]
INACIO MARTINS VS. NARAYAN HARI NAIK [LAWS(SC)-1993-4-7] [APPLIED THREE SITUATIONS,THEREFORE,DEVELOP IN THE CONTEXT OF THE PROVISIONS OF THE ACT AS AMENDED BY]
GHAMANDI RAM AND ANR. VS. SHANKER LAL AND ANR. [LAWS(RAJ)-1965-5-12] [REFERRED TO]
POONARAM VS. HASTIMAL [LAWS(RAJ)-1966-9-10] [REFERRED TO]
SADIQ SAB VS. AKHILANDAMMA [LAWS(KAR)-1985-2-9] [REFERRED TO]
A V IBRAHIM VS. MANDEPANDA CARIAPPA [LAWS(KAR)-1971-2-26] [FOLLOWED ON]
RAMESHBHAI C PATEL VS. DASHRATBHAI B SOLANKI [LAWS(GJH)-1996-8-46] [REFERRED TO]
INDO NIPPON CHEMICALS COMPANY LIMITED VS. UNION OF INDIA [LAWS(GJH)-2002-2-25] [REFERRED]
ATHENA DEMWE POWER LIMITED VS. LAIDEO TAYAN AND ORS. [LAWS(GAU)-2016-1-2] [REFERRED TO]
GURDIAL SINGH VS. ANIMESH CHANDRA ROY GUPTA [LAWS(CAL)-1976-2-45] [REFERRED TO]
P C BAGLA POST GRADUATE COLLEGE HATHRAS VS. VICE CHANCELLOR AGRA UNIVERSITY [LAWS(ALL)-1980-4-37] [REFERRED TO]
AMBAJI PHYSIOTHERAPY COLLEGE MANAGED BY AMBAJI EDUCATION VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-117] [REFERRED TO]
ANKUR GOPALBHAI PATEL VS. CHISTI VASIMUDIN KHURSHIDBHAI [LAWS(GJH)-2017-12-264] [REFERRED TO]
RAM LAL VS. SUMITRAN DEVI [LAWS(J&K)-1987-10-15] [REFERRED TO]
MANISH JITENDRAKUMAR SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2020-7-275] [REFERRED TO]
SHAMBHU PRASAD SINGH VS. MANJARI [LAWS(DLH)-2012-5-362] [REFERRED TO]
INDIA TRADE PROMOTION ORGANIZATION VS. DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS) [LAWS(DLH)-2015-1-124] [REFERRED TO]
SUSHIL CHANDRA SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-1995-10-39] [REFERRED TO]
PURUSHOTTAM GOVINDRAO BHAGWAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-9-134] [REFERRED TO]
MAJOR ALI SOANES VS. FR THOMAS THOOMKUZHY [LAWS(BOM)-2012-6-131] [REFERRED TO]
MALGANBHAI RASULBHAI VS. PUSHPAVADAN MANILAL DESAI [LAWS(GJH)-1985-7-37] [REFERRED TO]
P NARAYANA RAO S O NARASIMHA RAO VS. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION [LAWS(APH)-1983-12-48] [REFERRED TO]
PRINCIPAL SECRETARY TO GOVERNMENT REVENUE ENDOWMENTS DEPT A P HYD VS. CHADAVADA KOTESWARA RAO [LAWS(APH)-2001-10-155] [REFERRED TO]
NATHUBHAI GULABDAS VS. BHAKHIBHAI MULJIBHAI [LAWS(GJH)-1962-12-4] [REFERRED TO]
MOHANSING UMEDSING VS. DULLABHBHAI JERAMBHAI [LAWS(GJH)-1969-8-9] [REFERRED]
UNION OF INDIA VS. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD [LAWS(GJH)-1971-8-1] [REFERRED TO]
BHAKTIPUTRA ROHTAM VS. BANARAS HINDU UNIVERSITY [LAWS(ALL)-2024-2-99] [REFERRED TO]
MOHAMMAD USMAN ALIAS BHAI LAL VS. STATE OF U.P. [LAWS(ALL)-2021-8-242] [REFERRED TO]
PIROJA M MEHTA VS. HAMBAI JAMSHEDJI CAMA [LAWS(BOM)-1988-7-1] [REFERRED TO]
TARA DEVI VS. STATE OF U P [LAWS(ALL)-2011-9-109] [REFERRED TO]
AGRICULTURAL AND PROCESSED FOOD PRODUCTS AGRICULTURAL AND PROCESSED FOOD PRODUCTS UNION OF INDIA OSWAL AGRO FURANE LIMITED VS. OSWAL AGRO FURANE:OSWAL AGRO FURANE:OSWAL AGRO FURANE LTD:UNION OF INDIA [LAWS(SC)-1996-4-40] [RELIED ON]
VEDANTA LIMITED VS. STATE OF ODISHA [LAWS(ORI)-2022-11-117] [REFERRED TO]
RAMJILAL VS. RAMKISHAN [LAWS(RAJ)-1974-9-10] [REFERRED TO]
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD. AND ANR. VS. DEPUTY COMMISSIONER, COMMERCIAL TAXES AND ORS. [LAWS(STT)-1999-6-1] [REFERRED TO]
NOORUNISSA BEGUM VS. BRIJ KISHORE SANGHI [LAWS(SC)-2015-2-119] [REFERRED TO]
MEHDIBAI FOUJDAR EDUCATION SOCIETY VS. STATE OF M P [LAWS(MPH)-1998-8-37] [REFERRED TO]
Shankerlal Chaubey VS. Municipal Corporation, Jabalpur [LAWS(MPH)-1963-12-14] [REFERRED TO]
JIJO VS. THE REGIONAL TRANSPORT AUTHORITY ERNAKULAM [LAWS(KER)-2017-8-48] [REFERRED TO]
HDFC ERGO GENERAL INSURANCE CO LTD VS. BATI AHIRWAR [LAWS(MPH)-2019-6-211] [REFERRED TO]
AMRIT BANASPATI COMPANY LIMITED VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2015-8-379] [REFERRED TO]
GADI NARAYANAPPA VS. LAKSHMAMMA [LAWS(KAR)-1991-11-7] [REFERRED TO]
SHIVA RAO VS. CECILIA PEREIRA [LAWS(KAR)-1985-6-7] [REFERRED TO]
NISHITENDU DHAR VS. STATE OF ASSAM [LAWS(GAU)-1995-12-6] [REFERRED TO]
ANUPAL KALITA VS. SMTI. SHIKHA MEDHI KALITA [LAWS(GAU)-2014-10-39] [REFERRED TO]
NARESH KUMAR PODDAR VS. UNION OF INDIA [LAWS(CAL)-2021-1-33] [REFERRED TO]
MAHAFUJA BANU VS. MD ASADUL ISLAM [LAWS(CAL)-2012-9-1] [REFERRED TO]
LAXMI PRASAD VS. SHIV PAL [LAWS(ALL)-1973-5-4] [REFERRED TO]
NARHAR RANGO KULKARNI VS. MILIND SHRIPAD BENDRE [LAWS(BOM)-2003-7-181] [REFERRED TO]
M/S. JAIN ICE FACTORY VS. BSES RAJDHANI POWER LTD. [LAWS(DLH)-2006-11-262] [REFERRED TO]
IVRCL-KBL (JV) VS. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS. [LAWS(APH)-2016-2-30] [REFERRED TO]
RAMVILAS BAJAJ VS. ASHOK KUMAR [LAWS(APH)-2007-4-46] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. GANGA SINGH [LAWS(DLH)-1980-7-16] [REFERRED]
MAULAVI HUSSEIN HAJI ABRAHAM UMARJI VS. STATE OF GUJARAT [LAWS(SC)-2004-7-17] [REFERRED TO]
YASH DEVA VS. MAYO COLLEGE [LAWS(RAJ)-1974-10-23] [REFERRED]
GENERAL AUTO AGENCIES JAIPUR VS. HAZARI SINGH [LAWS(RAJ)-1977-3-7] [REFERRED TO]
MOTIRAM GHELABHAI DEAD VS. JAGAN NAGAR DEAD [LAWS(SC)-1985-2-18] [FOLLOWED]
DARSHAN SINGH SURJEET SINGH KEHAR SINGH NIRANJAN SINGH MEWA SINGH KESAR SINGH MOHINDER SINGH SADHU SINGH VS. RAM PAL SINGH:JAGIR SINGH:TARA SINGH:PRITAMKAUR:WARYAM SINGH:MOHINDER SINGH:PRITAM KAUR:SHER SINGH AND ANOHER [LAWS(SC)-1990-11-11] [REFERRED TO]
M/S. PAHARPUR COOLING TOWERS LIMITED VS. STATE OF KERALA [LAWS(KER)-2017-1-30] [REFERRED TO]
ARUN SHARMA VS. USHA SUNDERAM [LAWS(P&H)-2015-1-12] [REFERRED TO]
CHANDER RAMAN VS. OM PRAKASH [LAWS(J&K)-1993-12-2] [REFERRED TO]
NIRANJAN MODAK VS. LAKSHMI NARAYAN GUIN [LAWS(CAL)-1976-1-14] [REFERRED TO]
DEWAN CHAND AND SONS VS. RATTAN LAL [LAWS(HPH)-1975-5-16] [REFERRED TO]
SHRIKANT GOLVANKAR VS. ROCKEY DOMINICK GULAS [LAWS(BOM)-2001-3-61] [REFERRED TO]
PARBHANI DISTRICT CENTRAL BANK LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-6-192] [REFERRED TO]
1008 PARSHVANATH DIGAMBER JAIN MANDIR SAMITI VS. STATE OF U P [LAWS(ALL)-2019-11-397] [REFERRED TO]
KONDIBA VS. GAJANAN [LAWS(BOM)-1972-10-26] [REFERRED TO]
XOC MALIK BEPARI VS. JOSEFATO FRANCISCO PINTO [LAWS(BOM)-1986-7-45] [REFERRED TO]
HUSSAINALI SHARIF PUNJWANI AND OTHERS VS. THE BOARD OF TRUSTEES OF PORT OF BOMBAY AND OTHERS [LAWS(BOM)-2017-6-122] [REFERRED TO]
DELTA CAR PVT.LTD. VS. SANJIV SHAH [LAWS(APH)-2014-7-167] [REFERRED TO]
M. SURENDER REDDY VS. GOVT. OF ANDHRA PRADESH AND ORS. [LAWS(SC)-2015-2-60] [REFERRED TO]
POORANCHAND VED PRAKASH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1972-3-17] [REFERRED TO]
JAMNA LAL MOHAN LAL VS. BARKAT ALI [LAWS(RAJ)-1985-8-7] [REFERRED TO]
GOPAL VS. LAXMINARAIN [LAWS(RAJ)-1962-7-6] [REFERRED TO]
NAGAR PALIKA NIGAM VS. KRISHI UPAJ MANDI SAMITI [LAWS(SC)-2008-10-13] [REFERRED TO]
PADUBIDRI DAMODAR SHENOY VS. INDIAN AIRLINES LIMITED [LAWS(SC)-2009-9-18] [REFERRED TO]
INDORE DEVLOPMENT AUTHORITY VS. RAM BUILDERS [LAWS(MPH)-2009-4-16] [REFERRED TO]
M. VETRI SELVAN VS. HIGH COURT OF JUDICATURE AT MADRAS [LAWS(MAD)-2014-12-179] [REFERRED TO]
VIDYA RATTAN SHARMA VS. STATE OF J&K [LAWS(J&K)-2001-11-44] [REFERRED TO]
SHAH AMBALAL CHHOTALAL VS. SHAH BABALDAS DAHYABHAI [LAWS(GJH)-1962-4-11] [REFERRED]
MANSURI ISMAIL GULAMNABI VS. VITHALBHAI LALJIBHAI [LAWS(GJH)-1973-9-23] [REFERRED]
VIDEOCON INTERNATIONAL VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(BOM)-2008-1-133] [REFERRED TO]
RAVI ELECTRONICS THRO PROPREITOR VS. ASSISTANT COMMERCIAL TAX COMMISSIONER [LAWS(GJH)-2012-12-150] [REFERRED TO]
BANSAL INTERNATIONAL VS. COMMISSIONER OF DGST [LAWS(DLH)-2023-11-89] [REFERRED TO]
GUNVANTLAL RATANCHAND VS. RAMESHBHAI PURSHOTTAMDAS PATEL [LAWS(GJH)-2015-3-269] [REFERRED TO]
HPL (INDIA) LIMITED & ORS. VS. QRG ENTERPRISES AND ANOTHER [LAWS(DLH)-2017-2-11] [REFERRED TO]
ASWINI KUMAR CHATTERJEE VS. SUKHENDU NATH GUIN [LAWS(CAL)-1977-2-9] [REFERRED TO]
RAMVILAS BAJAJ VS. ASHOK KUMAR [LAWS(APH)-2007-4-12] [REFERRED TO]
JOYDEB CHAKRABORTY VS. BHARTI CHAKRAVARTY [LAWS(CAL)-1994-3-7] [RELIED ON]
UMEDMAL DEVIJI OSWAL VS. K CHOPDA AND CO [LAWS(BOM)-1966-2-18] [REFERRED TO]
PRITHVI SINGH VS. STATE OF U.P. [LAWS(ALL)-2022-4-132] [REFERRED TO]
MAST RAM TIWARI; STATE OF U P VS. STATE OF U P & 3 ORS ; KESHAV SAVITA & ANR [LAWS(ALL)-2018-1-157] [REFERRED TO]
UNION OD INDIA VS. MUBARAK @ MOHAMMED MUBARAK [LAWS(MAD)-2018-4-13] [REFERRED TO]
STANADYNE AMALGAMATIONS PVT. LTD. VS. COMMISSIONER OF CENTRAL EXCISE, CHENNAI II [LAWS(MAD)-2019-8-352] [REFERRED TO]
NALINI RANJAN SINGH VS. STATE OF BIHAR [LAWS(PAT)-1976-11-4] [REFERRED TO]
RAJESHWAR DAYAL VS. DHAN KUMAR [LAWS(RAJ)-1973-4-12] [REFERRED TO]
KANHIYA LAL VS. SHRI LAL [LAWS(RAJ)-1980-4-1] [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [LAWS(SC)-2020-3-83] [REFERRED TO]
NARESH KUMAR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-7-210] [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [LAWS(SC)-1973-3-40] [APPLIED (1962) 2 SCR 159 : (1962) 1 SCJ 377]
RAMVATI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-23] [REFERRED TO]
ALI M K VS. STATE OF KERALA [LAWS(SC)-2003-4-102] [REFERRED]
RAMJI PURSHOTTAM VS. LAXMANBHAI D KURLAWALA [LAWS(SC)-2004-4-128] [REFERRED TO]
SWAMI MOTOR TRANSPORTS (P.) LTD. VS. MURUGAN TRANSPORTS AND ORS. [LAWS(MAD)-1966-9-31] [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD MADRAS VS. LAND ACQUISITION OFFICER AND THE REVENUE DIVISIONAL OFFICER TIRUNELVELI [LAWS(MAD)-1994-11-111] [REFERRED TO]
IDOL OF K P AMMAN VS. EDUCATIONAL TRUSTEES CO LTD [LAWS(MAD)-1990-2-34] [REFERRED TO]
SAFFIA BEE VS. B SATHAR [LAWS(MAD)-1999-7-10] [REFERRED TO]
LAVJIBHAI AMARSIBHAI BHALODIYA VS. MEHMOODABEN SIC RAJABSHA @ RAJUBHAI ABDULSHA RATHOD [LAWS(GJH)-2018-1-255] [REFERRED TO]
VOLTAS LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2019-8-173] [REFERRED TO]
ARATI MARKETING PVT. LTD VS. UNION OF INDIA [LAWS(CAL)-2024-2-11] [REFERRED TO]
GOLAM HUSSAIN BHET AND ORS. VS. THE STATE OF ARUNACHAL PRADESH AND ANR. [LAWS(GAU)-1985-3-23] [REFERRED TO]
JAYDIPSINH PRABHATSINH JHALA VS. STATE OF GUJARAT [LAWS(GJH)-2009-12-7] [REFERRED TO]
SUBODH KUMAR AGARWAL VS. XTH ADDITIONAL DISTRICT AND SESSIONS JUDGE [LAWS(ALL)-2004-11-239] [REFERRED TO]
YOGESH VS. STATE OF U.P. [LAWS(ALL)-2021-9-50] [REFERRED TO]
NAVAYUGA ENGINEERING CO LTD VS. ASSISTANT COMMISSIONER (CT), LTU, VISAKHAPATNAM, VISAKHAPATNAM DISTRICT [LAWS(APH)-2014-12-7] [REFERRED TO]
PETTA SATYA GOVINDA RAMACHANDRA RAO @ BABJI VS. YARLAGADDA VIJAYA KUMAR [LAWS(APH)-2014-2-53] [REFERRED TO]
KURAPATI BANGARAIAH VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2014-6-192] [REFERRED TO]
RUPCHAND HEMANDSAR PANJWANI VS. HEERA JAWAHARLAL MIRCHANDANI [LAWS(BOM)-1967-2-11] [REFERRED TO]
COMMISSIONER INCOME TAX VS. SRI RAM KISHAN GUPTA [LAWS(ALL)-2014-1-34] [REFERRED TO]
KULDEEP SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-4-141] [REFERRED TO]
GENERAL AUTO AGENCIES, JAIPUR VS. HAZARI SINGH [LAWS(RAJ)-1977-7-55] [REFERRED]
KHAN CHAND TILOKA RAM VS. STATE OF PUNJAB [LAWS(P&H)-1966-3-9] [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [LAWS(SC)-1985-1-27] [RELIED ON]
BIMBADHAR BEHERA VS. PRATIMAMANI BEHERA [LAWS(ORI)-1999-1-3] [REFERRED]
BINANI INDUSTRIES LTD VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [LAWS(SC)-2007-4-13] [RELIED ON]
BHASKAR SHRACHI ALLOYS LTD ETC VS. DAMODAR VALLEY CORPORATION [LAWS(SC)-2018-7-61] [REFERRED TO]
NEERJA MODI SCHOOL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2023-7-173] [REFERRED TO]
SHIVCHAND AMOLAKCHAND BUS OPERATOR SHIVPURI VS. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR [LAWS(MPH)-1989-12-7] [REFERRED TO]
THE STATE OF TAMIL NADU VS. HOTEL MOUNT HEERA [LAWS(MAD)-2017-11-173] [REFERRED TO]
THE STATE OF TAMIL NADU VS. HOTEL MOUNT HEERA [LAWS(MAD)-2017-11-173] [REFERRED TO]
AHMEDABAD DISTRICT CO OP PURCHASE AND SALE UNION LTD VS. GUJARAT STATE CO OP BANK LTD [LAWS(GJH)-2006-7-29] [REFERRED TO]
FAIZUBHAI MAHMADBHAI VS. BALKRISHNA NARADLAL BHATT [LAWS(GJH)-1971-3-2] [REFERRED]
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JAYNTIBHAI GANDABHAI PATEL VS. GUJARAT RURAL HOUSING BOARD [LAWS(GJH)-2016-9-84] [REFERRED]
CHINNA JEEYANGAR MUTT THIRUPATHI VS. C V PURUSHOTHAM [LAWS(APH)-1973-3-7] [REFERRED TO]
KERALA TRANSPORT CO VS. ATUL KUMAR AGARWAL [LAWS(APH)-1985-8-15] [REFERRED TO]
SUDHIR KUMAR SENGUPTA VS. KUSUM PANDURANG KENI [LAWS(BOM)-2024-9-104] [REFERRED TO]
KWALITY RUBBER WORKS VS. IBRAHIM MOHAMMADALI VORA [LAWS(BOM)-2015-6-114] [REFERRED TO]
ALI SOANES VS. FR THOMAS THOOAMKUZHY [LAWS(BOM)-2012-6-126] [REFERRED TO]
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GITABAI W/O. SHANTARAM DESHMUKH VS. PRABHAVATI W/O. BALKRISHNA DESHMUKH [LAWS(BOM)-1981-8-47] [REFERRED TO]
D. MAHESH KUMAR VS. STATE OF TELANGANA [LAWS(APH)-2016-11-7] [REFERRED TO]
SHASHIKALA AND FOUR OTHERSPETITIONERS VS. BABITA SHARMA AND THREE OTHERS [LAWS(APH)-2018-5-9] [REFERRED TO]
K SRINIVAS VS. GOVERNMENT OF AP [LAWS(APH)-2007-11-98] [REFERRED TO]
S SHIVA RAJA REDDY VS. S RAHGU RAJ REDDY [LAWS(APH)-2002-8-67] [REFERRED TO]
UNION OF INDIA SOUTH CENTRAL RAILWAYS VS. KURUKUNDU BALAKRISHNIAH [LAWS(APH)-2003-12-100] [REFERRED TO]