Referred Judgements :-

GIRJA DATT SINGH VS. GANGOTRI DATT SINGH [REFERRED]
H VENKATACHALA IYENGAR VS. B N THIMMAJAMMA [REFERRED]

Cited Judgements :-

K.L. SHIVANANJA MURTHY VS. K.R. RAJAMMA AND ORS. [LAWS(KAR)-2014-12-326] [REFERRED TO]
MAHARAJA MARTAND SINGHDR SAJJAN SINGH VS. MAHARANI PRAVEEN KUMARI [LAWS(ALL)-2006-7-182] [REFFERED TO]
IN RE: ESTATE OF THE LATE AMBIKA PRASAD SINGH AS BEQUEATHED TO SMT. LALTI DEVI VS. STATE [LAWS(ALL)-2006-9-340] [REFERRED TO]
JITENDRA NATH GUPTA VS. RAM NARAIN GUPTA [LAWS(ALL)-2008-5-3] [REFERRED TO]
HARDWARI LAL AND ANR. VS. BOARD OF REVENUE AND ORS. [LAWS(ALL)-2010-8-518] [REFERRED TO]
AJAI KUMAR GUPTA VS. USHA SHARMA [LAWS(ALL)-2012-8-187] [REFERRED TO]
M. Narasimhachar and others VS. M. Raghavendrachar and another [LAWS(KAR)-2002-2-89] [REFERRED TO]
KAMLA KUNWAR VS. RATAN LAL [LAWS(ALL)-1969-12-8] [REFERRED TO]
BAI JAMNA DEVJI VS. BAI JAKHU VALLABHBHAI D TANDEL [LAWS(GJH)-1998-3-76] [REFERRED]
SANJIVA VS. VASANTHA [LAWS(KAR)-1990-9-56] [REFERRED TO]
KALYANI GHOSH VS. GAYATRI GHOSH [LAWS(CAL)-2023-3-43] [REFERRED TO]
CHANCHAL KUMAR DAS VS. PASUPATI NATH DAS [LAWS(CAL)-2005-2-32] [REFERRED TO]
DHARAM RAJ TIWARI VS. BADRI PRASAD TIWARI [LAWS(CAL)-2002-9-74] [REFERRED TO]
VEERAMALLAYYAGARI V SITARAM VS. PAYALA CHANDRASEKHAR MINOR GUARDIAN PAYALA SIDDAIAH [LAWS(APH)-2001-3-11] [REFERRED TO]
GANGAPPA RAMAPPA DAMANNAVAR VS. KALLAPPA SONKAPPA KATTI [LAWS(KAR)-1972-9-20] [REFERRED TO]
R RAMACHANDRAN VS. G HARIHARAN [LAWS(MAD)-2001-4-79] [REFERRED TO]
SMT. SHAILABAI VS. SUDHABAI AND OTHERS [LAWS(BOM)-1995-4-60] [REFERRED TO]
V.BASKARAN VS. MANJULA [LAWS(MAD)-2013-3-177] [REFERRED TO]
CHANDANIA VS. GYAN CHAND [LAWS(ALL)-1988-12-53] [REFERRED TO]
GOODS OF LATE MAHENDRA PRATAP SINGH MANJULA SINGH AND VS. AJIT SINGH PANWAR [LAWS(ALL)-1997-5-79] [REFERRED TO]
PREMAVATHI VS. SUNDARARAJAN [LAWS(MAD)-2009-6-100] [REFERRED TO]
SEENAPPA VS. R KRISHNAPA [LAWS(MAD)-2009-7-318] [REFERRED TO]
N STHIRASUNDARI VS. V KALYANI [LAWS(MAD)-2009-7-470] [REFERRED TO]
SH. JHANKU VS. SMT. MUNI [LAWS(HPH)-2016-7-105] [REFERRED TO]
ANTONY VS. OUSEPH [LAWS(KER)-1989-10-60] [REFERRED TO]
N SRIHARI VS. N PRAKASH [LAWS(APH)-2009-1-6] [REFERRED TO]
KUNCHE CHINA MANGAMMA VS. KOOLAPU MANGAMMA [LAWS(APH)-2005-4-76] [REFERRED TO]
LAMBODHAR BORDOLOI VS. NARENDRA NATH BORDOLOI [LAWS(GAU)-1999-1-1] [REFERRED TO]
DINESH CHANDRA MITRA VS. ON THE DEATH OF BHABANI PRASAD BHOWMIK, HIS HEIRS AND LEGAL REPRESENTATIVES-BMDUBASBINI BHOWMIK AND ORS. [LAWS(GAU)-1969-3-3] [REFERRED TO]
SARADA VS. RADHAMANI [LAWS(KER)-2017-4-5] [REFERRED TO]
CHANCHAL SINGH VS. RATTAN KAUR (DECEASED) THROUGH L.RS CHARAN SINGH AND ORS. [LAWS(P&H)-1987-9-85] [REFERRED TO]
SITARAM DUBEY VS. MANAKLAL [LAWS(MPH)-2013-5-11] [REFERRED TO]
HARIHAR PRASAD SAO VS. BHAGWAN DAS [LAWS(PAT)-1970-11-1] [REFERRED TO]
VIVEK SHARMA S/O MAHESH SHARMA, R/O 200, AJABPUR KALAN, DEHRADUN. THROUGH POWER OF ATTORNEY HOLDER SMT. SHARAD SHARMA VS. SUNIL KUMAR S/O LATE SHRI SURESH CHANDRA, R/O 200, AJABPUR KALAN, DEHRADUN [LAWS(UTN)-2016-12-28] [REFERRED TO]
THANKAMA SREEDHARAN VS. PADMINI [LAWS(KER)-2024-11-18] [REFERRED TO]
RATHINAM VS. GOPAL AND ANOTHER [LAWS(MAD)-1989-1-96] [REFERRED]
G. SUSHILAMMA AND ORS. VS. CHAMUNDI [LAWS(KAR)-2015-8-286] [REFERRED TO]
KALYANI DAS VS. MINATI DAS [MAJUMDER] [LAWS(TRIP)-2020-1-105] [REFERRED TO]
AMAR NATH VS. GANGA RAM ETC [LAWS(P&H)-1962-8-25] [REFERRED]
VIPIN PARERA VS. DAVID LAGHRAN [LAWS(MPH)-1998-8-17] [REFERRED TO]
GOODS OF LATE VS. KISUN LAL [LAWS(ALL)-2006-5-46] [REFERRED TO]
ARUN KUMAR SINGH & ORS VS. SMT. SHYAM KUMARI & ORS. [LAWS(ALL)-2006-5-367] [REFERRED TO]
SHEO PUJAN VS. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH [LAWS(ALL)-2004-9-175] [REFERRED TO]
GOODS OF LATE HIRA LAL VS. STATE [LAWS(ALL)-2008-1-224] [REFERRED TO]
KRISHAN DASS GUPTA VS. STATE & OTHERS [LAWS(DLH)-2012-2-638] [REFERRED TO]
SITA KASHYAP THRU LRS VS. HARBANS KASHYAP [LAWS(DLH)-2013-5-197] [REFERRED TO]
ANIL KUMAR VS. KAMLA DEVI [LAWS(HPH)-2013-11-40] [REFERRED TO]
SWAPNIL GUPTA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2022-12-167] [REFERRED TO]
ASHOK ARORA VS. PRAMOD ARORA [LAWS(DLH)-2018-7-303] [REFERRED TO]
JEYARAJ VS. GANGAMMAL [LAWS(MAD)-2001-10-104] [REFERRED TO]
SANTOSH KAKKAR VS. RAM PRASAD [LAWS(DLH)-1998-1-93] [REFERRED . 12.]
S AMRJIT SINGH VS. STATE [LAWS(DLH)-1998-5-85] [REFERRED]
PALANISWAMI VS. RAMAYAMMAL [LAWS(MAD)-2006-9-189] [REFERRED TO]
VIMLA DEVI VS. STATE [LAWS(DLH)-2010-12-167] [REFERRED TO]
RAKESH KUMAR GAUR VS. VIPIN GAUR [LAWS(DLH)-2009-3-42] [REFERRED TO]
GOODS OF LATE KM. PRITI LATA MUKHERJEE VS. SHAILENDRA NATH MUKHERJEE [LAWS(ALL)-2020-10-119] [REFERRED TO]
PUSHPA CHARLES VS. MICHAEL NICHOLAS [LAWS(APH)-2009-12-73] [REFERRED TO]
LALITHA PERSHAD VS. SHYAMSUNDERLAL [LAWS(APH)-2009-6-83] [REFERRED TO]
T. RAMESH AND OTHERS VS. LAXMAMMA AND OTHERS [LAWS(APH)-2017-6-59] [REFERRED TO]
T.MAHALAKSHMI AMMAL VS. KRISHNAN VENKATESWARI [LAWS(APH)-2024-4-57] [REFERRED TO]
ABHOY CHARAN NATH MAZUMDAR VS. RAIMYA DEVI [LAWS(GAU)-1981-8-3] [REFERRED TO]
SUDHAKARAN VS. RAGINI [LAWS(KER)-2017-1-32] [REFERRED TO]
VINODRAI HARIDAS KOTADIA VS. GOPALDAS HARIDAS KOTADIA [LAWS(BOM)-2017-3-184] [REFERRED TO]
SUMAN CHOPRA VS. BRIJ MOHAN & ORS [LAWS(HPH)-2016-8-54] [REFERRED]
MOHAN SARUP SINGH VS. RAJESHWAR SARUP [LAWS(P&H)-1996-8-89] [REFERRED TO]
J MATHEW DIED VS. LEELA JOSEPH [LAWS(MAD)-2007-7-124] [REFERRED TO]
RAMABAI PADMAKAR PATIL VS. RUKMANIBAI VISHNU VEKHANDE [LAWS(SC)-2003-8-13] [REFERRED]
ARJAN SINGH ALIAS KAMAL SINGH VS. SIRI CHAND [LAWS(P&H)-2004-3-124] [REFERRED TO]
SHYAMA DEVI VS. MANJU SHUKLA [LAWS(RAJ)-2020-4-5] [REFERRED TO]
MALKIAT KAUR VS. HARDEV SINGH [LAWS(P&H)-2011-2-26] [REFERRED TO]
BISHNUPRIYA MOHAPATRA VS. BATA KRUSHNA MOHAPATRA [LAWS(ORI)-1993-3-21] [REFERRED TO]
RANJIT SINGH VS. PURAN LAL [LAWS(P&H)-2024-5-63] [REFERRED TO]
LAXMAN MANDAL VS. SARO DEVI [LAWS(PAT)-1984-5-6] [REFERRED TO]
K.VENKATACHALAPATHY VS. K.SUBRAMANIAN (DIED) [LAWS(MAD)-2023-10-93] [REFERRED TO]
S. PALANI AND ORS. VS. S. BHARATHI DASAN AND ORS. [LAWS(MAD)-2016-1-55] [REFERRED TO]
BEEPATHUMMA VS. MOHAMED NAKOOR MEERA ROWTHER [LAWS(KER)-1976-3-18] [REFERRED TO]
KAVITA KANWAR VS. PAMELA MEHTA [LAWS(SC)-2020-5-16] [REFERRED TO]
PRATAP BHATTACHARYA VS. ASHOK BHATTACHARYA [LAWS(CAL)-2006-9-57] [REFERRED TO]
AJIT KUMAR VS. MUKUNDA LAL [LAWS(CAL)-1987-11-9] [REFERRED TO]
MUSAMMAT FATEMA BIBI VS. EKRAMUL HAQ ANSARI [LAWS(CAL)-1989-11-40] [REFERRED TO]
CHENNAPPA GOWDA AND ORS. VS. N.C. RAJASHEKARA AND ORS. [LAWS(KAR)-2016-3-151] [REFERRED TO]
JAI PRAKASH AGGARWAL VS. STATE & ORS [LAWS(DLH)-2017-1-90] [REFERRED TO]
SANT BUX SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2010-7-190] [REFERRED TO]
SHONALI KEDAR DIGHE VS. ASHITA THAM [LAWS(BOM)-2023-11-116] [REFERRED TO]
PAVUNAMBAL VS. SHANMUGAM [LAWS(MAD)-2012-4-4] [REFERRED TO]
IN RE: LATE CHUNNI LAL CHAURASIA MUNNI LAL CHAURASIA SON OF LATE PANCHAM LAL CHAURASIA; IN RE: CHUNNI LAL CHAURASIA VS. STATE [LAWS(ALL)-2007-11-222] [REFERRED]
BHIKAM SINGH VS. DEPUTY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2005-1-108] [REFERRED TO]
Biasan Devi VS. Parkash [LAWS(HPH)-2010-11-164] [REFERRED TO]
KISHAN SINGH VS. JAWAHAR SINGH AND OTHERS [LAWS(HPH)-2012-12-140] [REFERRED TO]
RAJEEVI SHEDTHI VS. NARAYANA RAI [LAWS(KAR)-2023-2-62] [REFERRED TO]
KABHAI PAHADSING VS. BHUPAT LALLU [LAWS(GJH)-1965-7-5] [REFERRED]
LALDINGLIANI VS. LALCHULLOVA [LAWS(GAU)-2020-6-11] [REFERRED TO]
N SRIHARI VS. N PRAKASH [LAWS(APH)-2005-2-31] [REFERRED TO]
KANDULA RADHA KUMARI AND ORS. VS. KUMARI NARRA NAGA YELLAMANI RATNA TEJA [LAWS(APH)-2020-2-81] [REFERRED TO]
SMT. SHAKUNTALA DEVI VS. LADLEY MOHAN MATHUR [LAWS(ALL)-1985-10-51] [REFERRED TO]
RAJESH CHAND VS. DAYAWANT [LAWS(DLH)-1980-3-34] [REFERRED]
JOSEPH THOMAS VS. JOSEPH JOSEPH [LAWS(KER)-1999-3-70] [REFERRED TO]
SUMITRABAI VS. MAHADAVRAO NEELKANTHARAO MADGRI [LAWS(KAR)-1985-3-44] [FOLLOWED ON]
AMMU BALACHANDRAN VS. U T JOSEPH DIED [LAWS(MAD)-1995-4-46] [REFERRED TO]
LAKSHMI VS. PONNUSAMY [LAWS(MAD)-1996-3-119] [REFERRED TO]
PURAN SINGH S/O SH. PARAS RAM VS. YOGINDER PAL S/O SH. PARAS RAM AND OTHERS [LAWS(HPH)-2016-8-150] [REFERRED TO]
NETAR SINGH VS. GAGAN & OTHERS [LAWS(HPH)-2017-9-45] [REFERRED TO]
RAMNARAYAN VS. GEETA PRASAD [LAWS(CHH)-2020-1-162] [REFERRED TO]
TRILOCHAN, AGRICULTURIST, CASTE KANWAR VS. THAKUR RAM, CASTE KEWAT [LAWS(CHH)-2021-7-13] [REFERRED TO]
KIRITBHAI MELABHAI TADVI VS. NARMADASHANKAR PREMJIBHAI DAVE [LAWS(GJH)-2013-4-6] [REFERRED TO]
YASH PAL SINGH VS. RAJ PAL SINGH [LAWS(P&H)-2003-9-57] [REFERRED TO]
DHAN KAUR VS. BANT SINGH [LAWS(P&H)-2004-2-11] [REFERRED TO]
KALAVATHY VS. SWARNALATHA [LAWS(MAD)-2018-12-67] [REFERRED TO]
K JAYARATHNAM VS. K G FREDRICK [LAWS(MAD)-2010-10-383] [REFERRED TO]
KULAMANI SAHU & ORS. VS. GUA DEI & ORS. [LAWS(ORI)-1990-5-47] [REFERRED TO]
SHARADABAI VS. SANGAPPA [LAWS(KAR)-2017-7-257] [REFERRED TO]
SHANTAMMA AND OTHERS VS. BHAVANEVVA AND OTHERS [LAWS(KAR)-2018-2-198] [REFERRED TO]
RADHA KRISHNA PADHI VS. BHAJAKRUSHNA PANDA [LAWS(ORI)-2008-12-64] [REFERRED TO]
AJIT SINGH VS. MADHA SINGH AND ANR. [LAWS(P&H)-1969-11-34] [REFERRED TO]
RAJMATA SMT SUSHILA KUMARI VS. M S A SINGH [LAWS(RAJ)-1993-5-52] [REFERRED TO]
DHANALAKSHMI AND ORS. VS. MOHANAMURALI AND ORS. [LAWS(MAD)-2015-4-156] [REFERRED TO]
Gurdial Kaur VS. Kartar Kaur [LAWS(MPH)-1998-3-73] [REFERRED TO]
VINTHA VENKATESWARA REDDI VS. ANJAMMA [LAWS(APH)-1965-9-6] [REFERRED TO]
GEETA TANDON VS. DR. SUNIL GOMBER [LAWS(DLH)-2023-4-145] [REFERRED TO]
SIBDAS DUTTA VS. NIRMAL CHANDRA DUTTA [LAWS(CAL)-1978-9-4] [REFERRED TO]
SARVESH KUMAR VS. ROHTASH [LAWS(ALL)-2014-11-167] [REFERRED TO]
SULKA DEVI VS. HRIDAY NARAYAN SINGH [LAWS(CAL)-2010-3-50] [REFERRED TO]
NUTAN KUMAR VS. RAJESH ARORA [LAWS(DLH)-2013-1-121] [REFERRED TO]
RAGNI CHOPRA VS. RAJESH [LAWS(DLH)-2012-12-127] [REFERRED TO]
C J AYODHYA RAM SINGH VS. B VENKATAMUNI [LAWS(APH)-2004-10-111] [REFERRED TO]
Dhani Ram VS. Amar Singh [LAWS(HPH)-2010-11-155] [REFERRED TO]
GOPALAN VS. CHANDRI [LAWS(KER)-2013-6-215] [REFERRED TO]
C.G. RAVEENDRAN AND ORS. VS. C.G. GOPI AND ORS. [LAWS(KER)-2015-7-81] [REFERRED TO]
KHUMUKCHAM NINGOL CHANDAM ONGBI IBETON DEVI VS. KHUMUMCHAN BISHWASAKHA SINGH [LAWS(GAU)-1999-1-24] [REFERRED]
KANTHI RAM BORA VS. DOM BORA [LAWS(GAU)-1975-1-1] [REFERRED TO]
CHEEDELLA RADHAKRISHNA SHARMA AND ORS. VS. RADHAKRISHNAMURTHY AND ORS. [LAWS(APH)-2014-9-176] [REFERRED TO]
KOLLAMKANDY YESODA VS. O.K.SULEKHA [LAWS(KER)-2023-7-129] [REFERRED TO]
PRATAP SINGH VS. STATE [LAWS(DLH)-2010-8-173] [REFERRED TO]
MICHAEL LORENCE LOPIS VS. JOSEPH LORENCE LOPIS [LAWS(BOM)-2014-11-6] [REFERRED TO]
SRIMATI MANIA VS. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. [LAWS(ALL)-1986-8-86] [REFERRED TO]
BALKRISHNA DAS VS. RADHA DEVI [LAWS(ALL)-1988-12-5] [REFERRED TO]
BIPIN NATWARLAL GANATRA VS. ROHAN P SHAH [LAWS(BOM)-2009-8-104] [REFERRED TO]
PALANISWAMI VS. P VELLINGIRI GOUNDER [LAWS(MAD)-2003-2-145] [REFERRED TO]
SUGUNA BAI VS. MUNIAMMAL ALIAS DHANALAKSHMI [LAWS(MAD)-1996-8-101] [REFERRED TO]
SUKHDEO PRASAD VS. SAVITRI BAI [LAWS(CHH)-2019-12-79] [REFERRED TO]
K G K GANESAMOORTHY VS. JOINT DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2011-1-94] [REFERRED TO]
MOHINDER SINGH (DECEASED) VS. NARANJAN SINGH (DECEASED) [LAWS(P&H)-1993-10-173] [REFERRED TO]
SRIDHAR VS. SHANTHI [LAWS(MAD)-2009-7-338] [REFERRED TO]
G K PALANI GOUNDER ALIAS MANI VS. KANAKAMBAL [LAWS(MAD)-2008-8-135] [REFERRED TO]
SHASHI KUMAR BANERJEE VS. SUBODH KUMAR BANERJEE [LAWS(SC)-1963-9-12] [FOLLOWED]
SOHAN SINGH VS. PREET KAMAL SINGH [LAWS(P&H)-2014-3-322] [REFERRED TO]
PRITAM SINGH AND ORS. VS. HARI LAL AND ORS. [LAWS(HPH)-2016-5-18] [REFERRED TO]
ONKAR SINGH (SINCE DEAD) THROUGH LRS VS. MALKA DEVI AND OTHERS [LAWS(HPH)-2016-7-150] [REFERRED TO]
HARISH CHANDRA VS. VIDHYA RANI [LAWS(RAJ)-2015-1-6] [REFERRED TO]
JANGIR SINGH VS. GURDEV SINGH [LAWS(P&H)-2004-3-165] [REFERRED]
UMA DEVI NAMBIAR VS. T C SIDHAN [LAWS(SC)-2003-12-77] [REFERRED TO]
INDU BALA BOSE VS. MANINDRA CHANDRA BOSE [LAWS(SC)-1981-11-5] [DISTINGUISHED]
BHOLA SINGH VS. KEDARNATH SINGH AND ORS. [LAWS(PAT)-1970-4-16] [REFERRED TO]
SUMESHWAR CHAUDHUR VS. STATE OF BIHAR [LAWS(PAT)-2013-3-20] [REFERRED TO]
MUTHU REDDIAR AND ORS. VS. VENKATA SUBBA REDDI AND ORS. [LAWS(MAD)-2016-3-130] [REFERRED TO]
LABH SINGH MINOR VS. MAJOR SINGH [LAWS(P&H)-1980-7-105] [REFERRED]
SANDHYA GUHA ROY VS. SUPRIYA BOSE [LAWS(CAL)-2010-8-44] [REFERRED TO]
IN THE GOODS OF ANANTA KUMAR DUTTA (DECEASED), SMT BABY DEY VS. SHRI BIRENDRA KR. DUTTA & ANR [LAWS(CAL)-2009-6-72] [REFERRED TO]
MILKHI RAM VS. SURMOO DEVI [LAWS(HPH)-1991-12-11] [REFERRED TO]
SWAMI GURUDEV MUNI CHELA SANT SEWA DASS JI VS. STATE AND ANR [LAWS(DLH)-2015-9-813] [REFERRED]
BRIJ LAL (SINCE DECEASED) THROUGH HIS LRS MANOHAR LAL AND OTHERS VS. SHAKTI CHAND [LAWS(HPH)-2016-11-26] [REFERRED TO]
KAVITA KANWAR VS. STATE [LAWS(DLH)-2014-6-9] [REFERRED TO]
CHANDRASEKHARAN NAIR VS. KRISHNAN NAIR [LAWS(KER)-1965-7-22] [REFERRED TO]
CHITHALAN VS. C. AMMU AMMA [LAWS(KER)-1967-10-18] [REFERRED TO]
DINESH KUMAR VS. KHAZAN SINGH [LAWS(DLH)-1987-2-49] [REFERRED]
ZARINA R IRANI VS. SHAPUR JAWANMARDI [LAWS(BOM)-2004-7-266] [REFERRED]
KEWAL KRISHAN MAYOR VS. KAILASH CHAND MAYOR [LAWS(DLH)-2001-8-96] [REFERRED]
KUMARSWAMI CHETTIAR VS. VELIBURAMMAL [LAWS(MAD)-1998-3-1] [REFERRED TO]
RUKMINI VS. DY DIRECTOR OF CONSOLIDATION [LAWS(ALL)-2013-3-180] [REFERRED TO]
Y.R. LAKSHMINARAYANAPPA AND ORS. VS. Y.R. LAKSHMI NARASIMAIAH AND ORS. [LAWS(KAR)-2015-7-102] [REFERRED TO]
U MALLANNA GOWDA VS. STATE OF KARNATAKA; PRINCIPLE SECRETARY REVENUE DEPARTMENT [LAWS(KAR)-2015-7-441] [REFERRED]
P KAMAKSHI AMMA VS. P VENKATESAN [LAWS(MAD)-1985-4-23] [REFERRED TO]
HARCHARAN SINGH HAZOORIA VS. KULWANT SINGH HAZOORIA [LAWS(DLH)-2021-10-29] [REFERRED TO]
HARCHARAN SINGH HAZOORIA VS. KULWANT SINGH HAZOORIA [LAWS(DLH)-2021-10-29] [REFERRED TO]
BIRENDRANATH PAUL @ BARENDRA KRISHNA PAUL VS. SANKAR PAUL @ KALI KRISHNA PAUL [LAWS(CAL)-2015-6-64] [REFERRED TO]
IN RE : LALTI DEVI VS. ABC [LAWS(ALL)-2006-9-360] [REFERRED TO]
SHERNAZ FAROUKH LAWYER VS. MANEK DARA SUKHADWALLA PARSEE ZORASTRIAN [LAWS(BOM)-2013-12-112] [REFERRED TO]
RAJESH ARORA VS. STATE [LAWS(DLH)-2009-3-2] [REFERRED TO]
BASANTILAL VS. SHUSHEELADEVI [LAWS(MPH)-2007-2-48] [REFERRED TO]
VYTLA VENKATARAO VS. EDUPUGANTI NARAYANA RAO [LAWS(APH)-2024-9-31] [REFERRED TO]
RABINDRA NATH HAZARIKA VS. PHULTI HAZARIKA ALIAS PHULU BANIA [LAWS(GAU)-2002-7-35] [REFERRED TO]
V S H BABU VS. V SAVITHRI [LAWS(APH)-2014-6-38] [REFERRED TO]
NATARAJAN VS. SREE NARAYANA D S TRUST [LAWS(KER)-1995-10-8] [REFERRED TO]
R P KHOSLA VS. GENERAL PUBLIC [LAWS(P&H)-1992-6-35] [REFERRED]
RAMACHANDRA MARTHANDAM VS. LINGA VIJAYAN [LAWS(MAD)-2010-4-31] [REFERRED TO]
INDERJIT KAUR VS. HARI SINGH AND ORS. [LAWS(P&H)-2015-2-120] [REFERRED TO]
KARAM SINGH & OTHERS VS. HUKAM CHAND & OTHERS [LAWS(HPH)-2016-5-82] [REFERRED TO]
RUKMANI DEVI (SINCE DECEASED) VS. PREM LATA [LAWS(HPH)-2020-1-111] [REFERRED TO]
K GEETHA VS. V VASUDEVAN [LAWS(MAD)-2007-8-8] [REFERRED TO]
SHOBH NATH DUBEY VS. TARA DEVI [LAWS(ALL)-2015-7-83] [REFERRED TO]
RANJIT SINGH VS. RAGHUVIR SINGH [LAWS(ALL)-2018-4-168] [REFERRED TO]
SHANTI DEVI AND OTHERS VS. NIRANJAN LAL AND ANOTHER [LAWS(ALL)-2018-5-104] [REFERRED TO]
GURDIAL KAUR VS. KARTAR KAUR [LAWS(SC)-1998-3-72] [RELIED ON]
MAHESH KUMAR (DEAD) BY L RS VS. VINOD KUMAR [LAWS(SC)-2012-3-7] [REFERRED TO]
LEELA RAJAGOPAL VS. KAMALA MENON COCHARAN [LAWS(SC)-2014-9-24] [REFERRED TO]
CHARAN SINGH VS. AMAR SINGH [LAWS(P&H)-2011-10-32] [REFERRED TO]
N.D. SAMANT VS. KUMARI JAYASRI ROY [LAWS(ORI)-1980-2-15] [REFERRED TO]
MOHINDER SINGH MINOR ADOPTED VS. GURDIAL KAUR ALIAS DIALO [LAWS(P&H)-2024-5-109] [REFERRED TO]
SUDARSHAN KAUR VS. RIPUDAMAN SINGH [LAWS(RAJ)-1995-7-37] [REFERRED TO]
HARBHAJAN SINGH VS. CHANAN SINGH AND OTHERS [LAWS(P&H)-1964-9-27] [REFERRED TO]
DHANALAKSHMI VS. KARUPPUSAMY [LAWS(MAD)-2013-2-188] [REFERRED TO]
V SRISAILAM VS. V KRISHNA MURTHY [LAWS(APH)-2002-11-61] [REFERRED TO]
BABY DEY VS. SHRI BIRENDRA KR. DUTTA [LAWS(CAL)-2009-6-48] [REFERRED TO]
M. NARAYANAMMA VS. LAKSHMIDEVI AND ORS. [LAWS(KAR)-2015-2-5] [REFERRED TO]
ASHOK KUMAR VS. PRADEEP KUMAR [LAWS(ALL)-2014-9-188] [REFERRED TO]
KRISHAN DEV BHARAL & ANR VS. STATE & ORS. [LAWS(DLH)-2017-8-10] [REFERRED TO]
SATHY M.P. VS. SARASA [LAWS(KER)-2014-7-172] [REFERRED TO]
SHETTY BHAVANI PATIL VS. INDRABAI W/O.RAMRAO PATIL [LAWS(BOM)-1998-3-82] [REFERRED TO]
BISHWANATH SINGH VS. UMA NATH SINGH [LAWS(ALL)-1980-4-110] [REFERRED TO]
KALAVATI DINKAR ADSULE VS. RAJARAM SHIDU GHATGE [LAWS(BOM)-1997-2-17] [REFERRED TO]
G.PRAKASHA RAO VS. GANAPA MOHINAMMA [LAWS(APH)-2024-7-63] [REFERRED TO]
MANJUSHREE CHAKRAVORTY VS. BIMLENDU DAS [LAWS(GAU)-1997-1-9] [REFERRED TO]
KOLLI KONDA VS. KOLLI SOMULAMMA [LAWS(APH)-2024-9-47] [REFERRED TO]
PATRICK REBELLO VS. VICTOR REBELLO [LAWS(KAR)-2006-3-9] [REFERRED TO]
RAMAKRISHNA SHIVARAMA HEGDE VS. F.M. GANAPATHI SHIVARAMA HEGDE [LAWS(KAR)-1998-12-39] [REFERRED TO]
VINCENT BRITTO VS. EUNICA BRITTO [LAWS(KAR)-2002-1-16] [REFERRED TO]
BEENA SURESH VS. PRADEEP KUMAR [LAWS(MAD)-2022-10-213] [REFERRED TO]
RAGHU KUMAR VS. PARVATHI [LAWS(KAR)-2009-12-50] [REFERRED TO]
GULSHAN KUMAR ANAND VS. STATE [LAWS(DLH)-2011-5-209] [REFERRED TO]
HARISH CHANDER KAWATRA VS. STATE [LAWS(DLH)-2009-5-222] [REFERRED TO]
SHYAMAL DE VS. ARATI DE [LAWS(CAL)-2012-7-165] [REFERRED TO]
CHINNAMMA VS. DEVANGA SANGHA [LAWS(KAR)-1972-9-25] [REFERRED TO]
R VASANTHI VS. JANAKI DEVI [LAWS(MAD)-1999-4-2] [REFERRED TO]
KUMARI SHANTHA AROGYADOSS VS. G C KAMALA SRI HARI [LAWS(MAD)-1999-6-1] [REFERRED TO]
DINKAR CHIMANLAL CHINAI VS. MADHUKAR CHIMANLAL CHINAI [LAWS(BOM)-2019-8-294] [REFERRED TO]
INDUBALA TIRKI VS. HAROLD KIRTI KUMAR JACOB [LAWS(CHH)-2009-11-31] [REFERRED TO]
SHANTA CHATTERJEE VS. AVIJIT CHATTERJEE [LAWS(BOM)-2020-2-124] [REFERRED TO]
KISHAN CHAND & OTHERS VS. MITTHAN LAL & OTHERS [LAWS(ALL)-2016-7-119] [REFERRED]
SREEDEVI VS. R RADHAKRISHNAN NAIR [LAWS(KER)-2018-5-95] [REFERRED TO]
SURENDRA PAL VS. SARASWATI ARORA [LAWS(SC)-1974-8-42] [RELIED ON]
LASHMAR SINGH VS. BAKHSHISH KAUR AND ANR. [LAWS(P&H)-1993-10-143] [REFERRED TO]
SHAMSHER KAUR VS. AJMER KAUR AND OTHERS [LAWS(P&H)-2013-9-854] [REFERRED]
MOOLA VS. KISSO & ORS. [LAWS(HPH)-2016-5-88] [REFERRED TO]
SH. JHANKU & ANR. VS. SMT. MUNI [LAWS(HPH)-2016-8-20] [REFERRED TO]
RAMGOPAL VS. KISHORILAL [LAWS(MPH)-2001-12-35] [REFERRED TO]
KADAMBINI SINGH VS. LOKANATH SINGH [LAWS(ORI)-1995-5-34] [REFERRED TO]
VEERAYI AMMAL VS. MINOR MASILAMANI, BY NEXT FRIEND AND MOTHER SAROJA AND ORS. [LAWS(MAD)-1989-12-48] [REFERRED TO]
JYOTI KHASNABISH VS. ARINDAM KHASNABISH AND ORS. [LAWS(TRIP)-2016-3-20] [REFERRED TO]
MOOLCHAND CHHOTELAL VS. AMRITBAI MANJI KHODA BHAI [LAWS(MPH)-1976-2-3] [REFERRED TO]
NATHASINGH RATANSINGH RAGHUVANSHI VS. JAGANNATHSINGH MAHARAJSINGH RAGHUVANSHI [LAWS(MPH)-1991-3-36] [REFERRED TO]
KUTTIAPPA ALIAS NARAYANAN VS. KRISHNAN [LAWS(KER)-1969-10-30] [REFERRED TO]
HEMAVATHY VS. UDHAVUM KARANGAL [LAWS(MAD)-2015-7-339] [REFERRED TO]
ACHHARI AND OTHERS VS. GURDIP KAUR AND ANOTHER [LAWS(P&H)-1983-7-70] [REFERRED]
DHANI RAM VS. SHIV SINGH [LAWS(SC)-2023-10-10] [REFERRED TO]
ASIT NATH DAS VS. SNEHALATA DEBI [LAWS(CAL)-1969-6-29] [REFERRED TO]
NETAI CHAND MULLICK VS. BISWANATH MULLICK & ORS. [LAWS(CAL)-1976-7-49] [REFERRED TO]
RAM ADHAR VS. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI AND ORS. [LAWS(ALL)-2015-12-112] [REFERRED TO]
NAND KISHORE VS. MUNNI DEVI [LAWS(ALL)-2007-4-46] [REFERRED TO]
ANANT RAM VS. SHAULI [LAWS(HPH)-1998-7-15] [REFERRED TO]
JANARDAN BADRINARAYAN PATEL VS. SHETH AMBALAL HIMATLAL [LAWS(GJH)-1998-12-56] [REFERRED TO]
VALLIATHAL VS. P DURAISAMY [LAWS(MAD)-2011-8-45] [REFERRED TO]
PANDURANG GUNDA PATIL VS. DUTTA DADA PATIL [LAWS(BOM)-2008-3-106] [REFERRED TO]
SUBHASH HIRAJI JADHAV VS. PADMAKAR HIROO JADHAV [LAWS(BOM)-2009-3-38] [REFERRED TO]
GNANASOUNDARI VS. CHINAMMAL [LAWS(MAD)-1999-10-62] [REFERRED TO]
R JOSEPH VS. R ARALAPPA [LAWS(KAR)-1985-6-47] [REFERRED TO]
BHAGWATIBAI KHETAN VS. ASHOKKUMAR BHAGWATI PRASAD KHETAN [LAWS(BOM)-2013-11-143] [REFERRED TO]
K MUNIRATHNAM NAIDU VS. K AADI LAKSHMAMMA [LAWS(APH)-2005-9-50] [REFERRED]
PINNAKA HANUMANTHA RAO VS. GARLAPATI DHANALAKSHMI ALIAS ANDALLU [LAWS(APH)-2007-1-46] [REFERRED TO]
YEDLA JOGULAMMA ALIAS JYOTHI VS. CHUKKAKULA KONDAMMA [LAWS(APH)-2011-8-71] [REFERRED TO]
VENKATA SURYANARAYANA RAJU AND OTHERS VS. P. RAMA DEVI AND OTHERS [LAWS(APH)-2018-1-50] [REFERRED TO]
BANGARU VENKATA RAMANA SESHAVATARAM VS. GRANDHI BANGARAM [LAWS(APH)-2024-9-29] [REFERRED TO]
RAJEEV TIWARI AND ORS. VS. ADDITIONAL COMMISSIONER LUCKNOW AND ORS. [LAWS(ALL)-2016-2-124] [REFERRED TO]
SUDAMA JI VS. CHHOTEY LAL [LAWS(ALL)-2019-5-355] [REFERRED TO]
BHAGYA WATI JAIN VS. GENERAL PUBLIC [LAWS(P&H)-1994-2-86] [REFERRED TO]
KARTAR KAUR VS. KEWAL SINGH [LAWS(P&H)-1996-9-209] [REFERRED]
KAMALA MENON COCHRAN VS. K P RAMACHANDRA MENON [LAWS(MAD)-2009-8-269] [REFERRED TO]
G WILSON VS. STELLA MARY [LAWS(MAD)-2010-3-5] [REFERRED TO]
MARY ASSUMPTION TRADING VS. VINCENT MANUEL TRINIDADE [LAWS(DLH)-1975-8-23] [REFERRED]
ROSHAN LAL & OTHERS VS. ANANT RAM & ANOTHER [LAWS(HPH)-2016-5-113] [REFERRED TO]
RAM CHANDER AND OTHERS VS. GAURA DEVI AND OTHERS [LAWS(HPH)-2017-2-8] [REFERRED TO]
Shantha VS. Sharada [LAWS(MAD)-2003-11-87] [REFERRED TO]
KALYAN SINGH LONDON TRAINED CUTTER JOHRI BAZAR JAIPUR VS. CHHOTI [LAWS(SC)-1989-12-18] [RELIED ON]
AKLESH VS. SANDEEP [LAWS(MPH)-2014-5-136] [REFERRED TO]
RABINDRA KUMAR DASH VS. BANALATA DASH ALIAS DEVI [LAWS(ORI)-1999-11-6] [REFERRED TO]
SHANTI LAL VS. SHANTILAL [LAWS(RAJ)-2021-4-96] [REFERRED TO]
SARASWATHI AMMAL AND ORS. VS. G. DURAIRAJ [LAWS(MAD)-2015-6-253] [REFERRED TO]
THIYAGARAJAN VS. MUTHUSAMY GOUNDER [LAWS(MAD)-2013-2-147] [REFERRED TO]
SARASAMMA AND ORS. VS. G. PANDURANGAN AND ORS. [LAWS(MAD)-2016-3-208] [REFERRED TO]
KAPOOR SINGH VS. JANGIR SINGH [LAWS(P&H)-1976-1-39] [REFERRED]
C S AGGARWAL VS. STATE [LAWS(DLH)-2019-3-187] [REFERRED TO]
BUDDHI SAGAR AND ORS. VS. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH AND ORS. [LAWS(ALL)-2015-12-114] [REFERRED TO]
GURUDAS CHATTERJEE VS. BRJOY KRISHNA BANERJEE [LAWS(CAL)-1969-7-8] [REFERRED TO]
BILLESWAR KUMAR VS. NIRUPAMA DEBI [LAWS(CAL)-1973-3-25] [REFERRED TO]
PADMAKAR HIROO JADHAV AND ORS VS. MRS.KUMUD SUBHASH JADHAV [LAWS(BOM)-2016-12-84] [REFERRED TO]
ANATH NATH DAS VS. BIJALI BALA MONDAL [LAWS(CAL)-1981-3-11] [REFERRED TO]
NARINDER VS. JAI LAL [LAWS(DLH)-2010-8-114] [REFERRED TO]
MALLIPEDDY SESHAIAH DIED VS. NADENDLA TULASAMMA DIED [LAWS(APH)-2004-10-71] [REFERRED TO]
PUNNI VS. SUMER CHAND [LAWS(HPH)-1994-4-15] [REFERRED TO]
JAGAT RAM VS. MATHI [LAWS(HPH)-1964-12-1] [REFERRED TO]
K.V. JANARADHANAM CHETTY AND ANOTHER VS. K.V. JAYA KUMAR AND ANOTHER [LAWS(APH)-2016-4-74] [REFERRED TO]
METPALLI MUTHAIAH VS. METPALLI LASUM BAI [LAWS(APH)-2014-1-26] [REFERRED TO]
B.NARAYANA AND OTHERS VS. B. ASWARTHAMMA AND OTHERS [LAWS(APH)-2018-6-91] [REFERRED TO]
BIMALENDU DAS VS. SMT. MANJUSHREE CHAKRAVARTY AND ANOTHER [LAWS(GAU)-1993-1-20] [REFERRED TO]
DURLABH CHANDRA BHATTACHRJEE VS. ATUL BARTHAKUR [LAWS(GAU)-2005-9-28] [REFERRED TO]
VADAKKAYIL GOPALAN VS. VADAKKAYIL PARU [LAWS(KER)-2013-6-51] [REFERRED TO]
LEELA KARWAL VS. J D KARWAL [LAWS(ALL)-1985-10-15] [REFERRED TO]
ZARINA R IRANI VS. SHAPUR JAWANMARDI [LAWS(BOM)-2004-7-33] [REFERRED TO]
BHUSHAN KUMAR DEWAN VS. STATE [LAWS(DLH)-2000-2-120] [RELIED]
PONNU VS. KASU [LAWS(KER)-2022-9-52] [REFERRED TO]
SHANTHINATH VS. DEPUTY COMMISSIONER GULBARGA SUB DIVISION [LAWS(KAR)-2008-3-73] [REFERRED TO]
ROBERT D MELLO VS. HENRY D MELLO [LAWS(KAR)-2003-7-99] [REFERRED TO]
K R RAJALAKSHMI VS. K R CHANDRASEKHAR [LAWS(KAR)-1997-6-54] [REFERRED TO]
SUNKAMMA VS. H RAMAYYA REDDY [LAWS(KAR)-1999-12-25] [REFERRED TO]
THANKAM ALIAS KARTHIYANI VS. C MADHAVAN [LAWS(MAD)-1999-4-164] [REFERRED TO]
LAKSHMI VS. RENUKA AND ORS. [LAWS(MAD)-1997-7-106] [REFERRED TO]
ROBERT PRABHAKAR VS. DAVID EBENEZER [LAWS(MAD)-2000-9-56] [REFERRED TO]
VIJAY KUMAR BANERJEE VS. ARUN KUMAR CHAKRAVARTY [LAWS(ALL)-2003-9-97] [REFERRED TO]
ARUN KUMAR VS. DEV SHANKER [LAWS(ALL)-2004-10-35] [REFERRED TO]
SHRI PREM MANOHAR SMT SAGUNA PREM MANOHAR SHARMA VS. CHATAR SEN GUPTA [LAWS(ALL)-2005-12-111] [REFERRED TO]
MAHENDRA PRATAP SINGH VS. VIRENDRA PRATAP SINGH [LAWS(ALL)-2006-3-207] [REFERRED TO]
IN RE: LATE SRI KISUN LAL SON OF RAM NANDAN DECEASED VS. STATE [LAWS(ALL)-2006-5-344] [REFERRED TO]
PRAVIN KUMAR KOTHARI VS. DIPTI BAVISHI [LAWS(CAL)-2020-8-10] [REFERRED TO]
AMIT BHAR VS. DHANANJOY BHAR [LAWS(CAL)-2023-3-147] [REFERRED TO]
DIGAMBAR @ DHOLIYA BASOHAR VS. MAHESHWARI [LAWS(CHH)-2021-7-1] [REFERRED TO]
LOTI VS. BALAK RAM & ANOTHER [LAWS(HPH)-2017-4-76] [REFERRED TO]
RAMNARAYAN TIWARI VS. UMA SHANKER PACHOLI [LAWS(MPH)-2013-2-106] [REFERRED TO]
ASHOK KUMAR VS. VIMAL KUMAR [LAWS(RAJ)-2014-6-12] [REFERRED TO]
MALLI BEWA VS. NATABAR NAIK [LAWS(ORI)-1979-11-7] [REFERRED TO]
PUNA BEWA VS. BABAN SAHU AND ORS. [LAWS(ORI)-1972-1-23] [REFERRED TO]
SURESH CHANDRA BAL VS. NIRANJAN BAL [LAWS(ORI)-1975-1-5] [REFERRED TO]
PUSHPA DEVI VS. MOTI LAL [LAWS(RAJ)-2008-9-24] [REFERRED TO]
LAKSHMI DEVI AMMAL VS. EZHUMALAI (DIED) & OTHERS [LAWS(MAD)-2019-11-962] [REFERRED TO]
JOGINDER SINGH ALIAS RAJINDER SINGH VS. DHARUV SINGH [LAWS(P&H)-2003-3-128] [REFERRED]
MOHAN SINGH VS. ISHAR SINGH [LAWS(P&H)-2004-5-22] [REFERRED TO]
JASWINDER KAUR VS. RUPINDER KAUR [LAWS(P&H)-2022-11-115] [REFERRED TO]
THANGAM @ CHELLAMMAL VS. BALACHANDRAN [LAWS(MAD)-2016-6-256] [REFERRED TO]
BIMLA DEVI VS. UMA DEVI [LAWS(PAT)-2016-3-44] [REFERRED TO]
G SUKUMARY VS. M LYDYA ALIAS LAILA [LAWS(KER)-2002-3-12] [REFERRED TO]
RAJESHWARI RANI PATHAK VS. NIRJA GULERI [LAWS(P&H)-1976-10-24] [REFERRED TO]
ARTHI BAI VS. KALU RAM [LAWS(P&H)-1980-2-146] [REFERRED]