Referred Judgements :-

JANARDHAN REDDY VS. STATE OF HYDERABAD [REFERRED TO]
SYED QASIM RAZVI VS. STATE OF HYDERABAD [REFERRED TO]
BHAGUBHAI DULLABHBHAI BHANDARI RAMESHWAR SINGH VS. DISTRICT MAGISTRATE THANA:DEPUTY COMMISSIONER OF POLICE GREATER BOMBAY [REFERRED TO]
M S M SHARMA VS. KRISHNA SINHA [RELIED ON]

Cited Judgements :-

STATE OF U.P. AND ORS. VS. CHHIDDI AND ORS. [LAWS(ALL)-2015-9-62] [REFERRED TO]
YUPENDRA KALRA VS. PRADEEP SAIGAL [LAWS(ALL)-2020-6-30] [REFERRED TO]
AJEET PRATAP SINGH VS. UNION OF INDIA [LAWS(ALL)-2023-7-159] [REFERRED TO]
SAMIULLAH VS. MOHD. SIDHDIK [LAWS(CHH)-2020-2-20] [REFERRED TO]
SHACHINDRA PRATAP SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-5-71] [REFERRED TO]
SATYA RANJAN GHOSH AND ORS. VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-1981-6-48] [REFERRED TO]
RAVI K. BAGARIA VS. SUDARSHAN KUMAR NAYAR @ S.K. NAYAR AND ANOTHER [LAWS(CAL)-2018-10-103] [REFERRED TO]
RAM SARAN TRIPATHI VS. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW [LAWS(ALL)-1989-12-26] [REFERRED TO]
HARI SHANKAR RAI VS. D.I.O.S., AZAMGARH AND OTHERS [LAWS(ALL)-1996-9-166] [REFERRED TO]
DILIP BABASAHEB LONDHE VS. STATE [LAWS(BOM)-2013-8-54] [REFERRED TO]
HUKUM CHAND VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2008-7-120] [REFERRED TO]
INDERJEET SINGH VS. MCD [LAWS(DLH)-2009-4-203] [REFERRED TO]
THANESAR SINGH SODHI SON OF SHRI JAGAT SINGH SODHI VS. UNION OF INDIA (UOI) THROUGH THE SECRETARY TO THE [LAWS(DLH)-2010-3-537] [REFERRED]
DOSHI MOTORS PRIVATE LIMITED VS. THE COMMERCIAL TAX OFFICER [LAWS(APH)-2014-8-68] [REFERRED TO]
GADDIPATI BULLEMMA VS. THOTA VENKAYAMMA [LAWS(APH)-2023-12-89] [REFERRED TO]
SITA AND ORS VS. STATE OF U P [LAWS(ALL)-1967-8-9] [REFERRED TO]
SAYEED KHAN FAUJDAR KHAN VS. ZAHEBA BEGUM [LAWS(BOM)-2005-9-92] [REFERRED TO]
MANJIT SINGH SETHI VS. MAHARASHTRA ASSEMBLY [LAWS(BOM)-2006-9-75] [REFERRED TO]
SULTAN SINGH VS. NAND LAL [LAWS(DLH)-1985-10-29] [REFERRED]
SAHI RAM VS. AVTAR SINGH [LAWS(DLH)-1998-11-111] [REFERRED]
FRANCISCO ALMEIDA VS. BOARD OF TRUSTEES OF THE PORT OF MORMUGAO [LAWS(BOM)-1992-7-14] [REFERRED TO]
MAKHANLAL ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-1962-4-14] [REFERRED TO]
COLLECTOR OF CUSTOMS CALCUTTA VS. BISWANATH MUKHERJEE [LAWS(CAL)-1971-2-21] [REFERRED TO]
AIR INDIA LTD VS. GOVT OF INDIA [LAWS(DLH)-2012-4-412] [REFERRED TO]
D. K. SHIVAKUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2023-4-61] [REFERRED TO]
GOVINDAN GOPALAN VS. RAMAN GOPALAN [LAWS(KER)-1978-3-24] [REFERRED TO]
KAPOORCHAND SRIMAL VS. TAX RECOVERY OFFICER, SPECIAL DY COLLECTOR, INCOME-TAX ARREARS, HYDERABAD [LAWS(APH)-1966-2-38] [REFERRED TO]
HYDERABAD ASBESTOS CEMENT WORKERS UNION AND ANOTHER VS. THE GOVT, OF A.P. AND OTHERS [LAWS(APH)-1977-7-48] [REFERRED TO]
JAGANNATHA SWAMY VARU VS. V VENUGOPALANAIDU [LAWS(APH)-1995-7-73] [REFERRED TO]
BAL SHIKSHAN SAMITI TRUST VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-273] [REFERRED TO]
STATE OF GUJARAT VS. GOPALBHAI DEVABHAI PATEL [LAWS(GJH)-2014-5-74] [REFERRED TO]
JAYAMMA SINCE DEAD BY LRS VS. GOVERNMENT OF KARNATAKA, BY ITS PRINCIPAL SECRETAR [LAWS(KAR)-2018-5-26] [REFERRED TO]
SANTHA VS. STATE OF TAMIL NADU [LAWS(MAD)-2000-9-70] [REFERRED TO]
A R RAJAGOPAL VS. ARULMIGHU THIRUMANGALEESWARAR TEMPLE [LAWS(MAD)-2006-10-116] [REFERRED TO]
B. NONGRUM VS. GOVERNMENT OF MEGHALAYA [LAWS(MEGH)-2014-3-10] [REFERRED TO]
CHHABIL DASS AND OTHERS VS. HEM RAJ AND OTHERS [LAWS(P&H)-2018-3-59] [REFERRED TO]
VINOD DUA VS. UNION OF INDIA [LAWS(SC)-2021-6-3] [REFERRED TO]
P.H.C.M. GANDHI PRESIDENT RICA EMPLOYEES UNION (AITUC) (REGISTRATION NO.953/NAT) MANITHANEYAKOODAM 17, SINDHU GARDEN GANDHI NAGAR, VELLORE VS. THE CHAIRMAN, BOARD OF MANAGEMENT OF THE ACADEMY OF PRISONS & CORRECTIONAL ADMINISTRATIONS, THORAPADI, VELLORE [LAWS(MAD)-2017-1-166] [REFERRED TO]
SAMEEN BANU MAKRANI VS. STATE OF GUJARAT [LAWS(GJH)-1981-3-2] [REFERRED TO]
AMBALAL HARILAL GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-1997-2-41] [REFERRED]
BACHUBHAI ALIAS BHAGATSING SABHAJITSING THAKOR VS. SURAT MUNICIPAL CORPORATION [LAWS(GJH)-2003-12-43] [REFERRED]
D SANGYA NAIK VS. DEPARTMENT OF TELECOM [LAWS(KAR)-2004-10-11] [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. SERVOTECH POWER SYSTEMS LTD [LAWS(KER)-2022-6-104] [REFERRED TO]
HAMEEDA BEGAM VS. CHAMPA BAI JAIN [LAWS(MPH)-2003-2-54] [REFERRED TO]
RAMSINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1968-7-21] [REFERRED TO]
T. Venkatasubbiah Setty VS. Commissioner, Corporation of the City of Bangalore and others [LAWS(KAR)-1967-8-17] [REFERRED TO]
E MURALIDHARAN VS. UNION OF INDIA [LAWS(MAD)-2008-11-116] [REFERRED TO]
J JAYALALITHAA VS. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE [LAWS(MAD)-2009-1-401] [REFERRED TO]
RAJINDER PARSHAD VS. PUNJAB STATE [LAWS(P&H)-1965-11-11] [REFERRED TO]
MOHAN LAL VS. NAHAR SINGH [LAWS(P&H)-1969-4-21] [REFERRED TO]
ISHAR VS. SUDESH KUMAR [LAWS(P&H)-1972-8-9] [REFERRED TO]
RAJWANT SINGH VS. FINANCIAL COMMISSIONER [LAWS(P&H)-1973-7-5] [REFERRED TO]
SUNIL KUMAR SINHA VS. UNION BANK OF INDIA [LAWS(PAT)-2017-7-44] [REFERRED TO]
ARUN KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2019-8-56] [REFERRED TO]
AMALGAMATED COALFIELDS LIMITED THE AMALGAMATED COALFIELDS LIMITED VS. JANAPADA SABHA CHHINDWARA:JANAPADA SABHA CHHINDWARA [LAWS(SC)-1962-9-1] [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [LAWS(SC)-1966-3-1] [REFERRED]
K V GEORGE VS. SECRETARY TO GOVERNMENT WATER AND POWER DEPARTMENT TRIVANDRUM [LAWS(SC)-1989-10-29] [RELIED ON]
POONAM VS. SUMIT TANWAR [LAWS(SC)-2010-3-27] [REFERRED TO]
RAM PRAKASH BAJPAI VS. STATE OF U.P [LAWS(ALL)-2021-3-149] [REFERRED TO]
AGARWAL GENERAL TRADING CO. VS. GENERAL MANAGER, INDIAN OIL CORP. LIMITED [LAWS(CHH)-2017-1-24] [REFERRED TO]
JAIBUNNIYAN (SINCE DEAD) VS. MOHD. SIDHDIK [LAWS(CHH)-2020-2-168] [REFERRED TO]
SAMIULLAH VS. MOHD SIDHDIK [LAWS(CHH)-2020-2-204] [REFERRED TO]
O P GUPTA VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-1972-9-1] [REFERRED]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-1975-2-3] [REFERRED]
PRABHAT KUMAR CHAKRABORTY VS. PAPIYA CHAKRABORTY [LAWS(CAL)-2003-2-1] [REFERRED TO]
SMT. A. VS. THE REGISTRAR (ADMN.), HIGH COURT OF JUDICATURE AT HYDERABAD AND OTHERS [LAWS(APH)-2018-10-19] [REFERRED TO]
SMTI DORE SANGMA AND ORS. VS. THE CHIEF EXECUTIVE MEMBER, GARO HILLS DISTRICT COUNCIL & ORS [LAWS(GAU)-1988-5-11] [REFERRED TO]
M/S SHREE HANUMAN BHANDAR VS. THE COMMISSIONER OF EXCISE, GOVT. OF ASSAM AND ORS. [LAWS(GAU)-1989-2-11] [REFERRED TO]
NAYEEMA AHMAD VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-4-50] [REFERRED TO]
GORAKHPUR UNIVERSITY, GORAKHPUR VS. SHESH NATH TRIPATHI AND OTHERS [LAWS(ALL)-1993-8-86] [REFERRED TO]
KARTHIK ALLOYS LTD VS. STATE OF GOA [LAWS(BOM)-2011-7-231] [REFERRED TO]
GOVIND S/O BALWANT BOBDE VS. PRESIDING OFFICER, SCHOOL TRIBUNAL NAGPUR [LAWS(BOM)-2013-9-235] [REFERRED TO]
HIRALAL @ HIRANAND VS. COMMISSIONER OF CUSTOMS [LAWS(CAL)-2013-9-52] [REFERRED TO]
BHAGWANDAS D TANDEL VS. S N SINHA DIRECTOR GENERAL OF POLICE [LAWS(GJH)-1995-11-30] [REFERRED TO]
AZIZUS SUBHAN VS. UNION OF INDIA [LAWS(CAL)-1966-2-18] [REFERRED TO]
SWADESHI COTTON MILLS, JUHI KANPUR VS. LABOUR COURT U P II, KANPUR [LAWS(ALL)-1976-4-73] [REFERRED]
HINDUSTAN PETROLEUM CORPN LTD VS. YESHWANT REDKAR [LAWS(BOM)-2004-5-21] [REFERRED TO]
PALA NARAYANA VS. MUNUKUNTLA PULLAIAH DIED [LAWS(APH)-1988-10-19] [REFERRED TO]
BHARATHI P VS. STATE OF ANDHRA PRADESH [LAWS(APH)-1997-12-65] [REFERRED TO]
SWAMINATH GUPTA VS. ANUSAYA CHS [LAWS(BOM)-2018-10-249] [REFERRED TO]
MANGANBHAI PARSOTTAMBHAI DECEASED THRO HEIRS AND ORS VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2013-9-318] [REFERRED TO]
SANGAMESWARASWAMY TEMPLE VS. A M KUNHAMO DIED [LAWS(MAD)-1986-8-19] [REFERRED TO]
SANGAMESWARASWAMY TEMPLE VS. A M KUNHAMO DIED [LAWS(MAD)-1986-8-19] [REFERRED TO]
DAINIK BHASKAR AND OTHERS VS. KAILASH SONI AND STATE OF M.P. [LAWS(MPH)-2016-4-87] [REFERRED TO]
SNEHAMANJARI JENA VS. STATE OF ODISHA [LAWS(ORI)-2013-12-8] [REFERRED TO]
K SREEKALA MINOR VS. MANAGER S N V T T I [LAWS(KER)-1995-8-1] [REFERRED]
Parsuram Mishra VS. Union of India [LAWS(PAT)-1978-12-9] [REFERRED TO]
UNION OF INDIA THROUGH G.M. VS. RANCHI MUNICIPAL CORPORATION [LAWS(PAT)-1995-5-50] [REFERRED TO]
M SIDDIQ (D) THR LRS VS. MAHANT SURESH DAS AND OTHERS [LAWS(SC)-2018-9-75] [REFERRED TO]
BABU RAM NARAIN PARSHAD VS. SALES TAX TRIBUNAL [LAWS(P&H)-1985-12-28] [REFERRED TO]
DAYA WANTI VS. YADVINDRA PUBLIC SCHOOL [LAWS(P&H)-1995-9-68] [REFERRED TO]
KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND ENVIRONMENT VS. C. THANGARAJ AND ORS. [LAWS(KER)-2015-7-179] [REFERRED TO]
JOY THOMAS AND ORS. VS. THE PALA MUNICIPALITY AND ORS. [LAWS(KER)-2015-8-19] [REFERRED TO]
KOTAK MAHINDRA BANK LIMITED VS. A. MANOHAR PRASAD [LAWS(MAD)-2021-6-74] [REFERRED TO]
SATYA PAL ANAND VS. S S TRIVEDI 6TH ADDL DISTRICT JUDGE INDORE [LAWS(MPH)-1978-1-20] [REFERRED TO]
RAMDEO SINGH YADAV VS. BIHAR STATE HOUSING BOARD [LAWS(PAT)-2019-5-158] [REFERRED TO]
TAMIL NADU CONSUMERS COOPERATIVE FEDERATION LTD VS. T A JAYALAKSHMI [LAWS(MAD)-2008-10-144] [REFERRED TO]
RAM PARTAP VS. LEELA RAM [LAWS(P&H)-1979-8-64] [REFERRED]
TEJA SINGH VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-1980-10-16] [REFERRED TO]
JAGAN NATH VS. KRISHAN KUMAR [LAWS(P&H)-1964-3-29] [REFERRED TO]
ONKAR LAL VS. REWA PURI [LAWS(RAJ)-1999-12-27] [REFFERED TO]
M.S.D.CHANDRASEKAR RAJA VS. M/S. JAYABHARATH TEXTILES PVT. LTD [LAWS(MAD)-2013-11-8] [REFERRED TO]
G. EASWARAN AND ORS. VS. GOVERNMENT OF TAMILNADU AND ORS. [LAWS(MAD)-2015-2-300] [REFERRED TO]
ANIL KUMAR SRIVASTAVA VS. BIHAR STATE ELECTRICITY BOARD [LAWS(PAT)-2010-8-123] [REFERRED TO]
PREM CHAND GARG VS. EXCISE COMMISSIONER U P [LAWS(SC)-1962-11-51] [REFERRED TO]
MOHANLAL CHOKHANY VS. COMMERCIAL TAX OFFICER CALCUTTA [LAWS(SC)-1968-2-27] [REFERRED]
WORKMEN OF COCHIN PORT TRUST VS. BOARD OF TRUSTEES OF THE COCHIN PORT TRUST [LAWS(SC)-1978-5-1] [FOLLOWED]
LATE NAWAB SIR MIR OSMAN ALI KHAN VS. COMMISSIONER OF WEALTH TAX HYDERABAD [LAWS(SC)-1986-10-38] [RELIED ON]
STATE OF UTTAR PRADESH VS. LABH CHAND [LAWS(SC)-1993-2-73] [DISTINGUISHED]
T P MOIDEEN KOYA VS. GOVERMENT OF KERALA [LAWS(SC)-2004-9-78] [REFERRED TO]
M NAGABHUSHANA VS. STATE OF KARNATAKA [LAWS(SC)-2011-2-7] [REFERRED TO]
UNION OF INDIA VS. MAJOR S.P. SHARMA [LAWS(SC)-2013-7-162] [REFERRED TO]
MAHADEVI BIRLA GIRLS HIGHER SECONDARY SCHOOL AND OTHERS VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-1997-5-27] [REFERRED TO]
KARNA LET VS. STATE OF W B [LAWS(CAL)-2005-2-71] [REFERRED TO]
GANGARAM, S/O PREMLAL DHEEMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-129] [REFERRED TO]
MAHMOOD BIN MOHAMMED AND OTHERS VS. THE GOVERNMENT OF TELANGANA [LAWS(APH)-2017-1-6] [REFERRED TO]
MUKUL KUMAR HAZARIKA VS. STATE OF ASSAM [LAWS(GAU)-2003-8-8] [REFERRED TO]
R S SIAL VS. STATE OF U P [LAWS(ALL)-1971-1-21] [REFERRED TO]
DEEPESH MAHESH ZAVERI VS. UNION OF INDIA [LAWS(BOM)-1997-9-3] [REFERRED TO]
KOSHIKA TELECOM LIMITED VS. UNION OF INDIA [LAWS(DLH)-2002-5-102] [REFERRED]
B K SHARMA VS. UNION OF INDIA [LAWS(DLH)-2005-1-81] [REFERRED TO]
SHAMBHU MAHTO VS. B.C.C.L. [LAWS(JHAR)-2014-9-12] [REFERRED TO]
MUNNA LAL TEWARI VS. STATE OF U P [LAWS(ALL)-1985-3-6] [REFERRED TO]
PURSHOTTAM DAS TANDON VS. MILITARY ESTATE OFFICER [LAWS(ALL)-2000-1-2] [REFERRED]
RAMESH VISHNU DALVI VS. GENERAL MANAGER [LAWS(GJH)-2022-7-1519] [REFERRED TO]
JYOTI PROKASH MITTER VS. HONBLE MR JUSTICE H K BOSE C J OF THE HIGH COURT CALCUTTA [LAWS(CAL)-1962-11-5] [REFERRED TO]
DR. HET RAM KALLA VS. HIMACHAL PRADESH UNIVERSITY ETC. [LAWS(HPH)-1976-12-12] [REFERRED TO]
MANGU RAMDAS VS. MADURAI VENKATARATNAM [LAWS(APH)-1971-9-17] [REFERRED TO]
PONNAM VEERARAGHAVAIAH VS. DONEPUDI BRAHMESWARA RAO [LAWS(APH)-1973-3-27] [REFERRED TO]
KESAVAN SIVAN PILLAI VS. SREEDHARAN RAJAMOHAN [LAWS(KER)-1978-1-23] [REFERRED TO]
PALLAVA GRANITES INDUSTRIES INDIA P LTD VS. GOVT OF A P [LAWS(APH)-1996-11-19] [REFERRED TO]
R VIDYADHAR VS. NATIONAL TEXTILE CORPORATION [LAWS(APH)-1996-11-130] [REFERRED TO]
M VIJAYA BHASKARA REDDY VS. HIGH COURT OF ANDHRA PRADESH [LAWS(APH)-2001-12-43] [REFERRED TO]
SHAMA G. BOTHE VS. STATE OF GOA [LAWS(BOM)-2019-11-91] [REFERRED TO]
SHIVPRASAD VS. DIRECTOR OF MUNICIPAL ADMINISTRATION [LAWS(BOM)-2020-1-396] [REFERRED TO]
DAHYABHAI LALLUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-7-280] [REFERRED TO]
MANUBHAI DEVKARAN PATEL VS. ALAMSAI RAJABSAI SAI [LAWS(GJH)-2012-7-527] [REFERRED TO]
M H RAVINDRANATH VS. M L HANUMANTHA RAO [LAWS(MAD)-1987-1-5] [REFERRED TO]
CHERRY BAHL VS. COOPERATIVE STORE LTD [LAWS(DLH)-2023-8-11] [REFERRED TO]
T SEBASTIAN VS. REGIONAL MANAGER INDIA TOURISM DEVELOPMENT CORPORATION MADRAS [LAWS(MAD)-1996-4-51] [REFERRED TO]
C A BALAKRISHNAN VS. COMMISSIONER CORPORATION MADRAS [LAWS(MAD)-2002-7-17] [REFERRED TO]
RADHA THIAGARAJAN VS. SOUTH INDIAN BANK LTD [LAWS(KER)-1984-12-23] [REFERRED TO]
MAGHRAJ CALLA VS. KAJODI MAL [LAWS(RAJ)-1993-5-7] [REFERRED TO]
SHRI BIJAY COTTON MILLS LTD VS. RASTRIYA MILL MAZOOR SANGH BIJAYNAGAR [LAWS(RAJ)-1965-4-3] [REFERRED TO]
ANIL PAUL VS. SOUTH INDIA BANK [LAWS(KER)-2021-10-261] [REFERRED TO]
CHHAKODILAL SAKET VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2007-1-28] [REFERRED TO]
AJAY SINGH VS. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL [LAWS(RAJ)-2003-2-56] [REFERRED TO]
P A MUHAMMED VS. CANARA BANK [LAWS(KER)-1991-8-42] [REFERRED TO]
VADAKKATH VALAPPIL MAMMIKUTTY HAJIS CHILDREN MUHAMMAD HAJI AND OTHERS VS. MOONAMKUTTY VALAPPIL KALLIANI AMMAS CHILDREN KUNHUNNI NAIR AND OTHERS [LAWS(KER)-1992-12-39] [REFERRED TO]
ANAND MOHAN BORAL VS. BILAS BIHARI LAL [LAWS(PAT)-1978-7-16] [REFERRED TO]
SATYA NARAYAN LAKRA VS. STATE OF BIHAR [LAWS(PAT)-1996-5-42] [FOLLOWED ON]
EBIX SINGAPORE PRIVATE LIMITED VS. COMMITTEE OF CREDITORS OF EDUCOMP SOLUTIONS LIMITED [LAWS(SC)-2021-9-41] [REFERRED TO]
J JAYALALITHAA VS. ASSISTANT COMMISSIONER OF WEALTH TAX [LAWS(MAD)-2009-1-143] [REFERRED TO]
PRITAM KAUR VS. STATE OF PEPSU [LAWS(P&H)-1957-9-4] [REFERRED TO]
PIARA SINGH SARDAR DASAUNDHA SINGH VS. PUNJAB STATE [LAWS(P&H)-1962-3-23] [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB AND ANR. [LAWS(P&H)-1965-10-44] [REFERRED TO]
RAM KUMAR PEARAY LAL VS. DISTRICT MAGISTRATE [LAWS(P&H)-1965-5-29] [REFERRED TO]
STATE OF PUNJAB VS. NAND KISHORE [LAWS(P&H)-1974-5-20] [REFERRED TO]
JEE RAM VS. STATE OF HARYANA [LAWS(P&H)-1980-10-77] [REFERRED]
K.K. BALAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2013-9-68] [REFERRED TO]
SHYAM SUNDER VS. HUDIBAI [LAWS(MPH)-1988-7-11] [REFERRED TO]
JAVED VS. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS. [LAWS(PAT)-2015-1-215] [REFERRED TO]
RAVI PRAKASH JAIN VS. ADDL. DISTRICT MAGISTRATE [LAWS(UTN)-2012-6-62] [REFERRED TO]
VASIREDDY NAVANEET KUMARI VS. M.SREEDHAR [LAWS(TLNG)-2024-9-11] [REFERRED TO]
CHULAM SARWAR VS. UNION OF INDIA [LAWS(SC)-1966-12-12] [REFERRED]
NAND KISHORE VS. STATE OF PUNJAB [LAWS(SC)-1995-9-73] [REFERRED TO]
RAMESH CHANDRA SANKLA VS. VIKRAM CEMENT [LAWS(SC)-2008-7-37] [REFERRED TO]
PEOPLE'S UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [LAWS(SC)-2013-9-87] [REFERRED TO]
JAFAR IMAM NAQVI VS. ELECTION COMMISSION OF INDIA [LAWS(SC)-2014-5-42] [REFERRED TO]
PRAHLAD KUMAR CHOUBEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2016-7-25] [REFERRED]
STEEL AUTHORITY OF INDIA LTD. VS. STATE OF M.P. AND ANOTHER [LAWS(CHH)-2017-11-49] [REFERRED TO]
KULTALI FOOD MARKETING PVT LTD VS. BARUN GHOSH & ORS [LAWS(CAL)-2018-9-84] [REFERRED TO]
KAVITA JAGATRAMKA VS. UNION OF INDIA [LAWS(CAL)-2023-6-23] [REFERRED TO]
SAEED VS. MUNNA KHAN (D.) AND ORS. [LAWS(ALL)-2014-4-354] [REFERRED TO]
MOLINA GHOSH VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-1988-5-41] [REFERRED TO]
KRISHNA MOHAN MUKHERJEE VS. CHIEF GENERAL MANAGER STATE BANK OF INDIA [LAWS(CAL)-1994-12-8] [REFERRED TO]
MADHUMITA DAS VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-2004-3-56] [REFERRED TO]
SHIBRAM BHOWMIK VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-5-80] [REFERRED TO]
K SAMBASIVA RAO VS. SAI CO OPERATIVE URBAN BANK LIMITED HYDERABAD [LAWS(APH)-2003-4-53] [REFERRED TO]
ARUN BHATTACHARJEE VS. THE EXECUTIVE COUNCIL OF GAUHATI UNIVERSITY AND ORS. [LAWS(GAU)-1988-5-17] [REFERRED TO]
UNION OF INDIA VS. HINDUSTAN CONSTRUCTION [LAWS(GAU)-2002-2-13] [REFERRED TO]
RHITURAJ SAIKIA VS. THE STATE OF ASSAM [LAWS(GAU)-2014-10-10] [REFERRED TO]
ROHIDAS SHANKAR RAO GADEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-3-87] [REFERRED TO]
L.G. ELECTRONICS INDIA PVT. LTD. VS. USHA INDIA LTD. AND ORS. [LAWS(DLH)-2003-9-167] [REFERRED TO]
BIBI BATOOL VS. PRINCIPAL JUDGE CITY CIVIL COURT BOMBAY [LAWS(BOM)-1967-8-1] [REFERRED TO]
CENTER OF INDIAN TRADE UNIONS VS. UNION OF INDIA [LAWS(BOM)-1996-12-41] [REFERRED TO]
KRISHNALAL SADHU VS. STATE OF WEST BENGAL [LAWS(CAL)-1965-1-4] [REFERRED TO]
VINAYKUMAR S. VS. STATE OF KARNATAKA [LAWS(KAR)-2022-8-442] [REFERRED TO]
JAGDISH PRASAD VS. VIII ADDITIONAL DISTRICT JUDGE MEERUT [LAWS(ALL)-1994-3-23] [REFERRED TO]
PURSHOTTAM DAS TANDON VS. MILITARY ESTATE OFFICER [LAWS(ALL)-2000-7-69] [REFERRED TO]
VODAFONE INDIA SERVICES PVT LTD VS. COMMISSIONER OF INCOME TAX AND ANOTHER [LAWS(BOM)-2015-10-247] [REFERRED]
RADHAKRISHNA AND CO VS. COMMERCIAL TAX OFFICER CUDDAPAH [LAWS(APH)-1964-3-5] [REFERRED TO]
N MADHU KIRAN VS. SECRETARY A P STATE COUNCIL OF HIGHER EDUCATION HYDERABAD [LAWS(APH)-1996-12-79] [REFERRED TO]
GOVINDA RAO U VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2001-11-168] [REFERRED TO]
PAMELA WASAN VS. OMPRAKASH SATYAPAL CONTRACTORS [LAWS(CHH)-2007-11-18] [REFERRED TO]
BRABHABEN HARSHADRAY DESAI VS. STATE GOVERNMENT [LAWS(GJH)-2008-6-59] [REFERRED TO]
PRABHABEN HARSHDRAY DESAI VS. STATE OF GOVERMENT [LAWS(GJH)-2008-7-6] [REFERRED TO]
K. RAMACHANDRAN CHETTIAR VS. G. LAKSHMINARAYANASWAMI CHETTIAR [LAWS(MAD)-1975-8-24] [REFERRED TO]
C ARUMUGHATHAN VS. S MUTHUSAMI NAIDU [LAWS(MAD)-1990-10-19] [REFERRED TO]
RAVINDRA BRAHMAN VS. STATE OF M.P. AND OTHERS. [LAWS(MPH)-2017-2-4] [REFERRED TO]
SEW NAFRA POWER CORPORATION LTD. VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2019-10-58] [REFERRED TO]
DHANWANT KOUR & ORS VS. DALJIT SINGH [LAWS(J&K)-2012-10-61] [REFERRED]
P SHANMUGAM VS. REGISTRAR GENERAL HIGH COURT OF MADRAS HIGH COURT CHENNAI [LAWS(MAD)-2011-6-347] [REFERRED TO]
SUKH RAM DASS VS. DISTRICT & SESSIONS JUDGE [LAWS(P&H)-2009-2-81] [REFERRED TO]
P.S. SAWHNEY VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2014-1-599] [REFERRED TO]
JUNAGADH SALT AND ALLIED CHEMICAL WORKS VS. STATE OF GUJARAT [LAWS(GJH)-1972-4-9] [REFERRED TO]
KARIMABEN K BAGAD VS. STATE OF GUJARAT [LAWS(GJH)-1997-2-13] [RELIED ON]
MANAGMENT INDIA ALUMINIUM CO LTD VS. S NAGAIAH [LAWS(KAR)-2009-1-21] [REFERRED TO]
AJMER SINGH VS. ADDITIONAL DITRICT JUDGE, SANGRUR AND OTHERS [LAWS(P&H)-1986-2-67] [REFERRED TO]
FAKIR MOHAMMED VS. AJAJ ALI [LAWS(RAJ)-2002-7-87] [REFERRED TO]
RAM GOPAL VS. UNION OF INDIA [LAWS(DLH)-1971-11-16] [REFERRED TO]
SARVEDSHAK ARYA PRATINIDHI SABHA VS. RANJIT SINGH AND SONS [LAWS(DLH)-1973-12-19] [REFERRED]
MUHAMMAD HAJI VS. KUNHUNNI NAIR [LAWS(KER)-1992-12-10] [REFERRED TO]
SANJAY TOMAR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2017-5-224] [REFERRED TO]
BRIJ BIHARI PANDEY VS. STATE OF BIHAR [LAWS(PAT)-1996-7-48] [REFERRED TO]
BISHEN DASS NAGINA MULL VS. KEHAR SINGH AND ANR. [LAWS(P&H)-1970-2-22] [REFERRED TO]
ETTI GOUNDER VS. DISTRICT COLLECTOR [LAWS(MAD)-2021-10-53] [REFERRED TO]
STAR CEMENT LIMITED VS. UNION OF INDIA [LAWS(MEGH)-2022-10-20] [REFERRED TO]
SONE SINGH VS. STATE INDUSTRIAL COURT INDORE [LAWS(MPH)-1973-10-8] [REFERRED TO]
MD. JAVED VS. STATE ELECTION COMMISSION [LAWS(PAT)-2015-1-11] [REFERRED TO]
KANTI INDUSTRIES FACTORY VS. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY [LAWS(PAT)-2022-6-57] [REFERRED TO]
ABHIMEET SINHA VS. HIGH COURT OF JUDICATURE AT PATNA [LAWS(SC)-2024-5-18] [REFERRED TO]
JOINT COLLECTOR-CUM-SETTLEMENT OFFICER VS. S. KAMALAMMA [LAWS(TLNG)-2018-12-5] [REFERRED TO]
TAMIL NADU CHEMISTS AND DRUGGISTS ASSOCIATION VS. UNION OF INDIA [LAWS(MAD)-2018-12-99] [REFERRED TO]
SUMER MAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1999-4-1] [REFFERED TO]
RAJASTHAN STATE MINES & MINERALS LTD. VS. CHETAK TRAVEL AGENCY [LAWS(RAJ)-2015-8-54] [REFERRED TO]
M/S MAHALAXMI INDUSTRIES LIMITED THROUGH ITS PARTNER RAM LAL HAVING ITS REGISTERED OFFICE AT CHAK 481.500 RD, GRAM PANCHAYAT KHARA, BIKANER VS. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LIMITED, THROUGH ITS SECRETARY, JAIPUR [LAWS(RAJ)-2016-10-18] [REFERRED TO]
ISHIKA (6 YRS.), NEHA (4 YRS.) & VEER (2 YRS.) FATHER TO ALL VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-242] [REFERRED TO]
USHA SINHA VS. CHANCELLOR, PATNA UNIVERSIT, PATNA, RAJ BHAWAN, PATNA [LAWS(PAT)-2011-2-133] [REFERRED TO]
ARATI RAY CHOUDHURY VS. UNION OF INDIA [LAWS(SC)-1973-10-26] [FOLLOWED 1962 1 SCR 574 :]
HAR SWARUP VS. GENERAL MANAGER CENTRAL RAILWAY [LAWS(SC)-1974-10-41] [RELIED ON]
A R ANTULAY VS. R S NAYAK [LAWS(SC)-1988-4-69] [RELIED ON]
STATE OF TAMIL NADU VS. STATE OF KERALA [LAWS(SC)-2014-5-12] [REFERRED TO]
SUBRAMANIAN SWAMY VS. STATE OF TAMIL NADU [LAWS(SC)-2014-1-72] [REFERRED TO]
KAMLA KANT AGRAWAL VS. STATE OF U P [LAWS(ALL)-2007-7-156] [REFERRED TO]
MOHD SAEED VS. MUNNU KHAN [LAWS(ALL)-2014-4-96] [REFERRED TO]
KOMAL SINGH VS. BOARD OF REVENUE [LAWS(ALL)-2014-5-173] [REFERRED TO]
R. C. STORES AND ANOTHER VS. THE MATERIAL SCRAP TRADE CORPORATION LTD. AND OTHERS [LAWS(CAL)-1995-12-50] [REFERRED TO]
DHANI RAM VS. FINANCIAL COMMISSIONER [LAWS(DLH)-1968-4-11] [REFERRED 2.]
NARINDER SINGH VS. KHALIQUR REHMAN [LAWS(DLH)-1973-9-5] [REFERRED]
SOUTH CENTRAL RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY EMPLOYEES UNION VS. B YASHODABAI [LAWS(APH)-2002-8-82] [REFERRED TO]
V.BHEEMAYYA VS. Y.RAMI REDDY [LAWS(APH)-2013-8-54] [REFERRED TO]
N NAGAMMA VS. REGISTRAR (ADMN ) [LAWS(APH)-2018-10-14] [REFERRED TO]
ALLAHABAD BANK LTD VS. RANA SHEO AMBER SINGH [LAWS(ALL)-1976-3-11] [REFERRED TO]
PARAG LAL BEHARI VS. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR [LAWS(ALL)-1984-9-32] [REFERRED TO]
WELL PROTECT MANPOWER SERVICES PVT LTD VS. MCD [LAWS(DLH)-2012-3-123] [REFERRED TO]
PIYARE LAL KHANNA VS. FINANCIAL COMMISSIONER [LAWS(HPH)-1972-10-2] [REFERRED TO]
CHANDER ALIAS CHANDRA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1997-12-64] [REFERRED TO]
TRUST SWAMI SUKDEWA NAND ASHRAM TRUST MURDHAVA RENUKOOT MIRZAPUR AND VS. DISTRICT JUDGE MIRZAPUR [LAWS(ALL)-1998-4-101] [REFERRED TO]
DEEPAK VS. DY. DIRECTOR (R) & MEMBER SECRETARY, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE AND ORS. [LAWS(BOM)-2015-12-28] [REFERRED TO]
NAGABHUSHANAM VS. ANKAM ANKAIAH [LAWS(APH)-1966-9-47] [REFERRED TO]
C MASTAN REDDY VS. VICE CHANCELLOR A P AGRL UNIVERSITY RAJENDRANAGAR HYDERABAD [LAWS(APH)-1997-4-63] [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. INDUSTRIAL TRIBUNAL [LAWS(APH)-2000-3-106] [REFERRED TO]
KAMAL GALANI VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(BOM)-2017-8-178] [REFERRED TO]
JEETABHAI KACHARABHAI MAHIVAL AND ORS VS. ABDUL HABIB MAREDIYA AND ORS [LAWS(GJH)-2013-6-356] [REFERRED TO]
ZAINAB ABDULLAH VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1998-10-3] [REFERRED TO]
MANI RAM SARAN VS. RAM KAUR BEHARI LAL [LAWS(J&K)-2000-2-36] [REFERRED TO]
R. RAMAR VS. THE SECRETARY TO GOVERNMENT, HOME (POLICE II) DEPARTMENT AND ORS. [LAWS(MAD)-2016-1-114] [REFERRED TO]
N.RENUKA DEVI VS. E.LALITHA [LAWS(MAD)-2016-3-243] [REFERRED TO]
AKANT PANDEY VS. NATIONAL BOARD OF EXAMINATIONS [LAWS(DLH)-2021-12-179] [REFERRED TO]
K ARUNACHALAM VS. DISTRICT COLLECTOR SALEM [LAWS(MAD)-1995-10-48] [REFERRED TO]
MANORAMA BADU MOHAPATRA VS. GIRISH CHANDRA NAIK [LAWS(ORI)-2001-5-23] [REFERRED TO]
M/S. MOHAPATRA BINDER VS. STATE OF ODISHA [LAWS(ORI)-2013-12-7] [REFERRED TO]
G. KRISHNAMURTHY VS. JOINT REGISTRAR OF COOPERATIVE SOCIETIES [LAWS(KAR)-2024-6-83] [REFERRED TO]
THE TAMIL NADU CHEMISTS AND DRUGGISTS ASSOCIATION VS. THE UNION OF INDIA [LAWS(MAD)-2018-12-75] [REFERRED TO]
CONVENER SAMPANGIRAMASWAMY TEMPLE VS. B S RAGHAVACHAR [LAWS(KAR)-2000-9-15] [REFERRED TO]
MOIDEEN PILLAI VS. T. K. KADER ROWTHER [LAWS(KER)-1991-10-60] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MURUGAPPA CHETTIAR S [LAWS(KER)-1991-7-39] [REFERRED TO]
CIIS EDUCATIONAL SERVICES SOCIETY VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-2-149] [REFERRED TO]
BEERBAL SINGH (D) TH. L.R.S. VS. STATE OF U.P. AND OTHERS. [LAWS(SC)-2017-4-129] [REFERRED TO]
UNION OF INDIA VS. S.NARASIMHULU NAIDU (DEAD) [LAWS(SC)-2021-8-58] [REFERRED TO]
LOOP TELECOM AND TRADING LIMITED VS. UNION OF INDIA [LAWS(SC)-2022-3-11] [REFERRED TO]
G T RAMASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-1985-10-1] [FOLLOWED ON]
KIRPAL SINGH VS. THE UNION OF INDIA (UOI) AND ORS. [LAWS(P&H)-1965-5-51] [REFERRED TO]
C. RANI CHANDRA BAI VS. PUBLIC SERVANTS (GENERAL) [LAWS(MAD)-2024-3-159] [REFERRED TO]
POONAM VERMA VS. CANTONMENT BOARD, DEHRADUN [LAWS(UTN)-2015-5-69] [REFERRED TO]
RAJESH GOYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2017-5-10] [REFERRED TO]
SHRI BALAJI INDUSTRIAL PRODUCTS LIMITED, 48, INDUSTRIAL AREA, JHOTWARA, JAIPUR VS. AIA ENGINEERING LIMITED, [LAWS(RAJ)-2017-10-152] [REFERRED TO]
PHOOL CHAND SHARMA VS. CHANDRA SHANKER PATHAK [LAWS(SC)-1962-12-35] [RELIED ON]
DEVILAL MODI VS. SALES TAX OFFICER RATLAM [LAWS(SC)-1964-10-6] [REFERRED TO]
SUSHILA DEVI VS. RAMANANDAN PRASAD [LAWS(SC)-1975-11-23] [FOLLOWED]
GULAM ABBAS VS. STATE OF UTTAR PRADESH [LAWS(SC)-1981-11-22] [RELIED ON]
I R COELHO VS. STATE OF TAMIL NADU [LAWS(SC)-2007-1-30] [REFERRED TO]
RAVINDER SINGH VS. SUKHBIR SINGH [LAWS(SC)-2013-1-27] [REFERRED TO]
SHIV NATH SINGH VS. UNION OF INDIA (UOI) AND ORS. [LAWS(ALL)-2010-3-314] [REFERRED TO]
RAM CHAUDHARY VS. TECHNOLOGY PARK [LAWS(ALL)-2010-4-28] [REFERRED TO]
SATYA DEO PANDEY AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-3-158] [REFERRED TO]
UNION CARBIDE INDIA LTD. AND OTHERS VS. STATE OF U.P. & OTHERS [LAWS(ALL)-2016-5-232] [REFERRED TO]
UNION OF INDIA THRU G M , N E RAILWAY, GORAKHPUR AND OTHERS VS. RAM ASHIS AND ANOTHER [LAWS(ALL)-2017-10-291] [REFERRED TO]
UNION OF INDIA VS. KAUSHALYA NANDAN SHARAN [LAWS(ALL)-2023-9-17] [REFERRED TO]
FAISAL KHAN VS. STATE OF U.P. [LAWS(ALL)-2024-2-9] [REFERRED TO]
S P N SHARMA VS. UNION OF INDIA [LAWS(DLH)-1968-1-5] [REFERRED TO]
SITARAM RAM VS. JAI BABOO [LAWS(DLH)-1973-5-23] [REFERRED 3.]
YAMUNA PRASAD RAI VS. STATE OF U P [LAWS(ALL)-2005-8-234] [REFFERED TO]
SAHIDUL MONDAL VS. JAKIR HOSSAIN MONDAL & ORS [LAWS(CAL)-2018-10-9] [REFERRED TO]
PARSHOTTAM VERIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-1965-3-4] [REFERRED]
BHANUBHAI NAGJIBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-1996-7-84] [REFERRED TO]
SAMA YADAIAH ALIAS YADI REDDY VS. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL [LAWS(APH)-2002-6-164] [REFERRED TO]
PENDYALA SUBRAHMANYA SASTRY VS. R [LAWS(APH)-2003-3-32] [REFERRED TO]
GENERAL MANAGER TELECOM BHARATH SANCHAR NOGAM LTD VS. K SUDARSHANA RAO [LAWS(APH)-2010-7-3] [REFERRED TO]
ESCORTS LTD VS. UNION OF INDIA [LAWS(BOM)-1984-11-49] [REFERRED TO]
SUSHIL KUMAR SAXENA VS. MOHAMMED SAMI AHMED [LAWS(BOM)-2024-2-11] [REFERRED TO]
HARIDAS MALAKAR VS. JAY ENGINEERING WORKS [LAWS(CAL)-1974-10-18] [REFERRED TO]
MADANLAL PATODIA VS. LUXMINARAYAN COTTON MILLS LTD [LAWS(CAL)-1975-11-19] [REFERRED TO]
GYURMEYLA SADU TSHANG VS. ANDREW SARKIES [LAWS(CAL)-1969-6-40] [REFERRED TO]
MANEESH GOOMER VS. STATE [LAWS(DLH)-2012-1-588] [REFERRED TO]
S K BAHADUR VS. CBI [LAWS(DLH)-2013-3-190] [REFERRED TO]
RAM SARAN TRIPATHI VS. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW [LAWS(ALL)-1989-2-74] [REFERRED TO]
SHIV SHAKTI CONTRACTORS VS. THE COMMISSIONER, ALLD. DIVISION AND OTHERS [LAWS(ALL)-1990-10-64] [REFERRED TO]
RAKESH MADAN VS. RAJASTHAN FINANCIAL [LAWS(DLH)-2009-1-8] [REFERRED TO]
IDPL VRS AND RETIRED EMPLOYEES FEDERATION GURGAON VS. THE SECRETARY, GOVERNMENT OF INDIA AND ORS. [LAWS(DLH)-2010-4-257] [REFERRED TO]
JEWELS OF INDIA VS. STATE [LAWS(DLH)-1987-10-38] [REFERRED]
NAGABHUSHANAM VS. ANKAM ANKAIAH AND OTHERS [LAWS(APH)-1966-7-31] [REFERRED TO]
SRIKAKULAM MUNICIPALITY VS. M V RANGANADHAM [LAWS(APH)-1969-9-17] [REFERRED TO]
JAN BIBI VS. STATE [LAWS(J&K)-1986-4-5] [REFERRED TO]
RAFIQ RIWANI VS. M.P. STATE WAQF BOARD [LAWS(MPH)-2018-1-164] [REFERRED TO]
SRI BIHARILAL SHYAMSUNDAR VS. SALES TAX OFFICER [LAWS(ORI)-1972-12-11] [REFERRED TO]
AKASH SETHI VS. UNION OF INDIA [LAWS(KAR)-2021-4-28] [REFERRED TO]
MANAKKAL NADAKUMAR, S/O. LATE NARAYANA VARRIER, AGED 56 YEARS, TEACHER, RESIDING AT NAVASAMEDAM, EAST NADA, PAYYANNUR SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR VS. M. SUBRAMANYAN, S/O. LATE LAKSHMIKUTTY VARASSYAR, AGED 74 YEARS, SCHOOL MANAGER, RESIDING AT EAST NADA, PAYYANNUR, SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR, PIN [LAWS(KER)-2016-10-52] [REFERRED TO]
A. VALARMANI VS. TAMIL NADU GENERATION & DISTRIBUTION COMPANY LTD. [LAWS(MAD)-2022-2-249] [REFERRED TO]
GOPINATH JWALA PRASAD GOYAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1995-7-20] [REFERRED TO]
MAHANTH RAM KINKAR DAS VS. STATE OF BIHAR [LAWS(PAT)-2017-1-11] [REFERRED TO]
P.V. SHAJI VS. ALAPPUZHA DISTRICT CO-OPERATIVE BANK LTD. [LAWS(KER)-2018-9-359] [REFERRED TO]
PARKASH SINGH VS. JOINT DEVELOPMENT COMMISSIONER [LAWS(P&H)-2013-11-68] [REFERRED TO]
BALBIR KAUR VS. GRAM PANCHAYAT VILLAGE JALBEHRA [LAWS(P&H)-1985-12-90] [REFERRED]
PARAMESWARAN THUPPEN NAMBOORI VS. MANI MATHEW [LAWS(KER)-1969-8-25] [REFERRED TO]
SHRI BIJAY COTTON MILLS VS. RASTRIYA MILL MAZDOOR SANGH [LAWS(RAJ)-1965-4-8] [REFERRED TO]
STATE OF KERALA VS. K. SANKARAN NAIR [LAWS(KER)-1993-2-83] [REFERRED TO]
NARAYANAN VS. DHANALAKSMI BANK LTD [LAWS(KER)-1995-3-16] [REFERRED TO]
SUNIL SINGH VS. MINISTRY OF ENVIRONMENT AND FORESTS ANA OTHERS [LAWS(P&H)-2017-2-414] [REFERRED TO]
RAJESHWAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-1983-3-3] [REFERRED TO]
HALDHAR PRASAD VS. GIRIDIH MUNICIPALITY [LAWS(PAT)-1988-8-17] [REFERRED TO]
S. RAMACHANDRA RAO VS. S. NAGABHUSHANA RAO [LAWS(SC)-2022-10-58] [REFERRED TO]
SUPRIYO @ SUPRIYA CHAKRABORTY VS. UNION OF INDIA [LAWS(SC)-2023-10-63] [REFERRED TO]
ASSOCIATION FOR DEMOCRATIC REFORMS VS. ELECTION COMMISSION OF INDIA [LAWS(SC)-2024-4-75] [REFERRED TO]
PRITAM KAUR VS. THE STATE OF PEPSU AND ANR. [LAWS(P&H)-1962-6-4] [REFERRED TO]
RAM KISHAN VS. SECRETARY TO GOVT STATE OF HARYANA CO-OPERATIVE DEPT [LAWS(P&H)-1968-8-17] [REFERRED TO]
AUTAR SINGH, SON OF BUTA SINGH AND ANR. VS. STATE OF PUNJAB ETC. [LAWS(P&H)-1976-7-4] [REFERRED TO]
TEJA SINGH VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-1981-3-14] [REFERRED TO]
GURUDAYAL GANGABUX PVT. LTD. VS. C.C.T. AND ORS. [LAWS(STT)-2002-4-1] [REFERRED TO]
WELCURE DRUGS AND PHARMACEUTICALS LTD. VS. COMMR. OF C. EX. [LAWS(RAJ)-2018-2-391] [REFERRED TO]
BOMBAY GAS COMPANY LIMITED VS. JAGANNATH PANDURANG [LAWS(SC)-1975-8-39] [REFERRED TO]
STATE OF UTTAR PRADESH VS. NAWAB HUSSAIN [LAWS(SC)-1977-4-37] [REFERRED TO]
HOSHNAK SINGH VS. UNION OF INDIA [LAWS(SC)-1979-2-5] [RELIED ON]
LALLUBHAI JOGIBHAI PATEL VS. UNION OF INDIA [LAWS(SC)-1980-12-13] [RELIED ON]
CHURCH OF SOUTH INDIA TRUST ASSOCIATION VS. TELUGU CHURCH COUNCIL [LAWS(SC)-1996-1-162] [RELIED ON]
ASHOK KUMAR SRIVASTAV VS. NATIONAL INSURANCE COMPANY LIMITED [LAWS(SC)-1998-4-64] [RELIED ON]
I T C LIMITED VS. COMMISSIONER OF CENTRAL EXCISE NEW DELHI [LAWS(SC)-2004-9-73] [REFERRED TO]
R.UNNIKRISHNAN VS. V.K.MAHANUDEVAN [LAWS(SC)-2014-1-21] [REFERRED TO]
TITAGARH PAPER MILLS CO LTD VS. UNION OF INDIA [LAWS(CAL)-1984-3-46] [REFERRED TO]
SAROJENDRA NATH BOSE VS. CHIEF JUSTICE, HIGH COURT [LAWS(CAL)-1990-3-64] [REFERRED TO]
JAYASREE DEBI & ORS. VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-1988-8-52] [REFERRED TO]
PRANTOSH SINHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2000-3-8] [REFERRED TO]
SHANTA PAUL VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-7-14] [REFERRED TO]
MAHESH KUMAR VS. STATE OF U P [LAWS(ALL)-2015-2-106] [REFERRED TO]
M/S TULISON INDUSTRIAL (MACHINES) PVT LTD VS. U P STATE INDUSTRIAL DEVEP CORPO LTD AND OTHERS [LAWS(ALL)-2017-1-422] [REFERRED TO]
AJMER SINGH VS. PRABHU DAYAL [LAWS(DLH)-1970-10-3] [REFERRED TO]
ASHOKA MARKETING LIMITED VS. B D GUPTA [LAWS(DLH)-1975-3-23] [REFERRED]
BHARTI RAJ VS. SUMESH SACHDEO [LAWS(ALL)-1986-1-27] [REFERRED TO]
KAILASH CHANDRA AND ORS. VS. LALTA PRASAD AND ORS. [LAWS(ALL)-1986-7-59] [REFERRED TO]
REGIONAL MANAGER REGION II STATE BANK OF INDIA VS. PRADEEP GOEL [LAWS(ALL)-1992-2-72] [REFERRED TO]
SHYAM NARAIN DWIVEDI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1998-9-165] [REFERRED TO]
SANDEEP BATRA VS. GE CAPITAL SERVICES INDIA [LAWS(DLH)-2007-11-114] [REFERRED TO]
PRIYADARSHINI JATTU KULI SAMKSHEMA SANGHAM DOWLESHWARAM VS. SENIOR REGIONAL MANAGER F C I [LAWS(APH)-2002-4-112] [REFERRED TO]
RAIDURG CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED RAIDURG VS. GOVT OF A P [LAWS(APH)-2003-3-40] [REFERRED TO]
K KANTHARATHNAMMA VS. MUNICIPAL CORPN OF HYDERABAD [LAWS(APH)-2004-10-143] [REFFERED TO]
RAM CHARAN LAL VS. REGISTRAR COOPERATIVE SOCIETIES [LAWS(ALL)-1984-8-63] [REFERRED TO]
ANILBHAI J SANGHAVI VS. STATE OF GUAJRAT AND ORS [LAWS(GJH)-2014-7-291] [REFERRED TO]
GULABBHAI VALLABHBHAI DESAI VS. H A KHAN, COLLECTOR OF DAMAN [LAWS(BOM)-1969-10-19] [REFERRED]
RAMCHANDRA KASHIRAM NEHARIA VS. NARAYANDAS VALLABHDAS AND OTHERS [LAWS(BOM)-1981-11-28] [REFERRED TO]
DHIRAJLAL VELJI GUCKA AND HASMUKHLAL KARSONDAS MEHTA VS. BHOGILAL AND PRATAP BHOGILAL [LAWS(BOM)-1986-8-5] [REFERRED TO]
RAJENDRA TRIBHUVANDAS NAVARE VS. SOLAPUR MUNICIPAL CORPORATION [LAWS(BOM)-2024-1-21] [REFERRED TO]
JAYENDRABHAI VS. UNION OF INDIA AND ORS. [LAWS(CA)-2015-2-18] [REFERRED TO]
METAL CORPORATION OF INDIA LTD VS. UNION OF INDIA [LAWS(CAL)-1969-4-1] [REFERRED TO]
SHIJU JACOB VARGHESE VS. TOWER VISION LTD [LAWS(DLH)-2012-11-171] [REFERRED TO]
NATIONAL INSTITUTE OF MEDICAL SCIENCES VS. BOARD OF GOVERNORS IN SUPER SESSION OF MEDICAL [LAWS(DLH)-2013-2-171] [REFERRED TO]
MOHD YOUSUF BASHA VS. A P STATE ROAD TRANSPORT CORPORATION [LAWS(APH)-1979-8-22] [REFERRED TO]
SANJAY HIRALAL SHAH VS. H D F C BANK LTD [LAWS(GJH)-2008-4-7] [REFERRED TO]
DR. CHERIAN VS. P. RAMASAMI NAIDU AND ORS. [LAWS(MAD)-1979-10-52] [REFERRED TO]
SOMVEER VS. UNION OF INDIA [LAWS(DLH)-2019-12-78] [REFERRED TO]
DINESH KUMAR VS. UNIVERSITY OF DELHI [LAWS(DLH)-2022-8-3] [REFERRED TO]
FATHIMUNNISSA VS. TAMIL NADU WAKF BOARD [LAWS(MAD)-1999-12-65] [REFERRED TO]
BISHNU CHARAN MOHANTY VS. STATE OF ORISSA [LAWS(ORI)-1973-2-8] [REFERRED TO]
MAHANTA SRIKRUSHNA CHANDRA DAS VS. RAJKISHORE MOHANTY [LAWS(ORI)-1981-12-24] [REFERRED TO]
SUDHANSU SEKHAR SABAT VS. STATE OF ODISHA [LAWS(ORI)-2013-12-6] [REFERRED TO]
T.N.SHANTHAMURTHY VS. STATE OF KARNATAKA [LAWS(KAR)-2021-10-21] [REFERRED TO]
STATE OF KERALA VS. M. GOPALAN [LAWS(KER)-2014-11-125] [REFERRED TO]
ARDWIN LYNGDOH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-8-10] [REFERRED TO]
P L ARGAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1974-1-16] [REFERRED TO]
NOMAN ALAM VS. THE UNION OF INDIA AND ORS. [LAWS(PAT)-2015-11-50] [REFERRED TO]
OLYMPIC CARDS LIMITED VS. STANDARD CHARTED BANK [LAWS(MAD)-2012-12-91] [REFERRED TO]
T.T.BALSAMY VS. SHEELA BALAKRISHNAN [LAWS(MAD)-2012-9-142] [REFERRED TO]
TAMIL NADU FLY ASH BRICKS AND BLOCK'S MANUFACTURES ASSOCIATION VS. M/S. TAMILNADU GENERATION & DISTRIBUTION CORPORATION [LAWS(MAD)-2014-8-21] [REFERRED TO]
SUKHPAL SINGH HUNDAL AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2011-1-626] [REFERRED]
S K NARAYANAN VS. INDIAN INSTITUTE OF MANAGEMENT AHMEDABAD [LAWS(GJH)-1982-10-7] [REFERRED]
CHANDRAKANT AMBALAL GANDHI VS. B K JHA COM OF POLICE AHMD CITY [LAWS(GJH)-1985-8-7] [REFERRED TO]
K V AMARNATH VS. DIRECTOR CENTRAL BUREAU OF INVESTIGATION NEW DELHI [LAWS(KAR)-1998-12-17] [REFERRED TO]
ELSY FRANCIS VS. SECRETARY, MATTATHUR GRAMA PANCHAYATH [LAWS(KER)-2024-1-132] [REFERRED TO]
ABHISHEK & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-246] [REFERRED TO]
LALBIHARI TIWARI VS. SHEO SHANKAR PRASAD [LAWS(PAT)-1963-12-1] [REFERRED TO]
MAHABIR PRASAD JHUNJHUNWALA VS. RAMCHANDRA PRASAD CHOUDHARY [LAWS(PAT)-1978-1-21] [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2017-8-39] [REFERRED TO]
CANARA BANK VS. N G SUBBARAYA SETTY & ANR [LAWS(SC)-2018-4-100] [REFERRED TO]
RITA MAZUMDAR VS. UNIVERSITY OF RAJASTHAN [LAWS(RAJ)-1963-3-18] [REFERRED TO]
JOINT COLLECTOR VS. S. KAMALAMMA [LAWS(TLNG)-2024-10-26] [REFERRED TO]
TATA STEEL LTD. VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-3-198] [REFERRED TO]
SHREESHYLA CROWNS AND SCREWS PVT LTD AND ETC VS. UNION OF INDIA AND OTHERS [LAWS(KAR)-1982-11-36] [REFERRED]
SARDA MINES PVT. LTD. VS. STATE OF ODISHA [LAWS(ORI)-2022-1-22] [REFERRED TO]
DEEP CHAND AND ANOTHER VS. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, JULLUNDUR, AND ANOTHER [LAWS(P&H)-1963-12-13] [REFERRED TO]
BUA DASS KAUSHAL VS. STATE OF PUNJAB [LAWS(P&H)-1964-11-9] [REFERRED TO]
BHAGWAN SINGH VS. CHIEF SETTLEMENT COMMISSIONER PUNJAB JULLUNDUR [LAWS(P&H)-1966-12-6] [REFERRED TO]
BANSI VS. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS [LAWS(P&H)-1966-5-19] [REFERRED TO]
OSWAL WEAVING & SPINNING MILLS VS. PRITAM SINGH AND OTHERS [LAWS(P&H)-1980-12-9] [REFERRED TO]
TEJA SINGH VS. THE UNION TERRITORY OF CHANDIGARH AND OTHERS [LAWS(P&H)-1980-9-58] [REFERRED TO]
TEJA SINGH VS. THE UNION TERRITORY OF CHANDIGARH AND OTHERS [LAWS(P&H)-1980-9-58] [REFERRED TO]
TASHI DAWA VS. KESHARI PRADHAN [LAWS(SIK)-2023-8-12] [REFERRED TO]
KIRAN PANDHI & ORS VS. STATE OF UTTARAKHAND & ORS [LAWS(UTN)-2017-7-64] [REFERRED TO]
SARGUJA TRANSPORT SERVICE VS. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR [LAWS(SC)-1986-11-32] [DISTINGUISHED]
S P GUPTA VS. U P STATE ELECTRICITY BOARD [LAWS(SC)-1991-1-14] [REFERRED TO]
SMT. KULWANT KAUR AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-11-55] [REFERRED TO]
SHANKARA CO OP HOUSING SOCIETY LTD VS. M PRABHAKAR [LAWS(SC)-2011-5-56] [REFERRED TO]
VEENA VERMA VS. DEBT RECOVERY TRIBUNAL [LAWS(ALL)-2014-1-316] [REFERRED TO]
KAAISER OILS PRIVATE LIMITED & ORS VS. ALLAHABAD BANK & ORS [LAWS(CAL)-2017-8-93] [REFERRED TO]
G BASAVA REDDY VS. K PARVATHAMMA [LAWS(APH)-2007-6-95] [REFERRED TO]
S MALLESH VS. GOVERNMENT OF ANDHAR PRADESH [LAWS(APH)-2009-11-66] [REFERRED TO]
V VENKAT KANNA VS. KAKATIYA UNIVERSITY [LAWS(APH)-2015-4-68] [REFERRED TO]
PRESIDENT MANIPUR PRADESH CONGRESS COMMITTEE VS. SPEAKAR MANIPUR LEGISLATIVE ASSEMBLY [LAWS(GAU)-1997-6-20] [REFERRED TO]
KHROKSILA NONGKHLAW RNGI UMSNING VS. STATE OF MEGHALAYA [LAWS(GAU)-2008-4-40] [REFERRED TO]
DEWIN GABIL MOMIN W/O LT KHIMRANG MANDA SANGMA VS. GONOTH MANDA SANGMA, TUNILA GABIL GANJET MARAK, GARO HILLS AUTONOMOUS THROUGH CHIEF EXECUTIVE MEMBER AND EXECUTIVE MEMBER [LAWS(GAU)-2010-11-78] [REFERRED]
DAYA SHANKAR VS. IIIRD ADDITIONAL SESSIONS JUDGE, KANPUR AND ORS [LAWS(ALL)-1992-6-13] [REFERRED]
VASSANT KRISHNA PALYEKAR & ANR. VS. AGNELA FIGUEIRA & ORS. [LAWS(BOM)-2012-10-256] [REFERRED TO]
NARENDER KUMAR VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2009-2-291] [REFERRED TO]
SWAMI VASUDEVANAND SARASWATI DISCIPLE OF SWAMI SHANTANAND SARASWATI VS. JAGAT GURU SHANKARCHARYA, JYOTISHPEETH PEETHADESHWAR SRI SWAMI SWAROOPANAND SARASWATI [LAWS(ALL)-2017-9-88] [REFERRED TO]
NANDKISHORE PANDEY AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(CHH)-2014-4-46] [REFERRED TO]
ABHAY KUMAR KAPRE VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-12-9] [REFERRED TO]
TULSA BAI VS. SAVITRI BAI [LAWS(CHH)-2019-11-67] [REFERRED TO]
YOGINDER PAL VS. COMPETENT AUTHORITY [LAWS(DLH)-1969-10-12] [REFERRED]
AVTAR SINGH VS. UNION OF INDIA [LAWS(DLH)-1992-11-15] [REFERRED]
JAYENDRA HIMATLAL SHAH VS. UNION OF INDIA AND ANR. [LAWS(GJH)-2015-7-109] [REFERRED TO]
GAGANDAS HOTCHAND VS. J.S. BAJAJ [LAWS(BOM)-1965-7-17] [REFERRED TO]
RAM SADASHIV SHINDE VS. KHANDERAO CHINTAMAN PANSE [LAWS(BOM)-1989-9-32] [REFERRED TO]
ATAL BEHARI GURAI VS. STATE OF WEST BENGAL [LAWS(CAL)-1977-8-13] [REFERRED TO]
KRISHAN GOPAL VS. MEHAR SINGH [LAWS(HPH)-2014-7-102] [REFERRED TO]
BANGALORE DEVELOPMENT VS. PRINCIPAL SECRETARY [LAWS(KAR)-2022-5-104] [REFERRED TO]
CHAITANYA SAMKSHEMA SANGHAM VS. STATE OF A.P. [LAWS(APH)-2002-10-94] [REFERRED TO]
NANDI INFRASTRUCTURE, CORRIDOR ENTERPRISE LIMITED VS. STATE BY LOKAYUKTHA POLICE [LAWS(KAR)-2013-6-49] [REFERRED TO]
FERRO ALLOYS CORPORATION LTD VS. UNION OF INDIA [LAWS(ORI)-1998-8-49] [REFERRED TO]
MAHANADI COALFIELDS LTD. AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-1999-3-46] [REFERRED TO]
STATE OF HARYANA VS. SHANTI PARSHAD AND OTHERS [LAWS(P&H)-2013-7-444] [REFERRED TO]
ANAYARAH RAJENDRAN VS. STATE OF KERALA [LAWS(KER)-2013-5-99] [REFERRED TO]
VEDANTA LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2020-8-312] [REFERRED TO]
PADMAVATHI HOSPITALITY AND FACILITIES MANAGEMENT SERVICE REP BY ITS AUTHORIZED REPRESENTATIVE J ANJANANANDAN VS. TAMIL NADU MEDICAL SERVICE CORPORATION PANTHEON ROAD EGMORE CHENNAI [LAWS(MAD)-2020-9-680] [REFERRED TO]
T.UDHAYKUMAR VS. UNION OF INDIA [LAWS(MAD)-2022-10-155] [REFERRED TO]
SHRI KHOMDRAM RATAN SINGH VS. THE STATE OF MANIPUR [LAWS(MANIP)-2016-7-19] [REFERRED TO]
PENCH VALLEY COAL CO LTD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1972-8-13] [REFERRED TO]
MEGHALAYA CEMENTS LTD. VS. UNION OF INDIA [LAWS(MEGH)-2022-10-21] [REFERRED TO]
Sriram Chits (Bangalore) Ltd. (Now Known as Shriram Chits (Karnataka) (P) Ltd.) rep. by its Executive Director Mr. Ronald D. Souza VS. The Asst. Commr of Income Tax [LAWS(KAR)-2010-6-112] [REFERRED TO]
JOGINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-1994-5-170] [REFERRED]
BABULAL SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2000-2-73] [REFERRED TO]
POOVAMMA VS. SUMATHI [LAWS(KAR)-1969-3-10] [REFERRED TO]
P JAGADEESAN VS. GOVERNMENT OF PONDICHERRY [LAWS(MAD)-2009-12-115] [REFERRED TO]
SHARAM SINGH AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-1979-2-18] [REFERRED TO]
PATNA ZILLA TRUCK OWNERS ASSOCIATION VS. STATE OF BIHAR [LAWS(PAT)-1962-9-4] [REFERRED TO]
GURUBACHAN SINGH OBEAL VS. ARYA DHARMA SEWA SANGH [LAWS(PAT)-1981-2-11] [REFERRED TO]
SARJUG SINGH VS. BASISTH SINGH [LAWS(PAT)-1968-1-6] [REFERRED TO]
RAMESH KUMAR RAVI VS. STATE OF BIHAR [LAWS(PAT)-1987-4-5] [REFERRED TO]
RAMA NAND RAI VS. STATE OF BIHAR [LAWS(PAT)-2020-11-27] [REFERRED TO]
A.B.K. PRASAD VS. UNION OF INDIA [LAWS(TLNG)-2024-9-37] [REFERRED TO]
REAL MAZON INDIA LTD VS. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY [LAWS(RAJ)-2018-5-29] [REFERRED TO]
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED VS. WORKMEN [LAWS(SC)-1981-3-78] [RELIED ON]
CONTROLLER OF ESTATE DUTY BARODA VS. PRATAP SINGHJI RAMSINGHJI [LAWS(SC)-1987-4-16] [FOLLOWED]
HOPE PLANTATIONS VS. LTD [LAWS(SC)-1998-11-21] [REFERRED TO]
SULOCHANAAMMA VS. NARAYANAN NAIR [LAWS(SC)-1993-9-7] [RELIED ON]
STANDARD CHARTERED BANK VS. ANDHRA BANK FINANCIAL SERVICES LTD [LAWS(SC)-2006-5-74] [REFERRED TO]