Referred Judgements :-

SWAMINATHA ODAYAR V. SUBBARAMA AYYAR [AFFIRMED]
MUNSHI LAL V. HIRA LAL [AFFIRMED]

Cited Judgements :-

MANISH ENGINEERING ENTERPRISES VS. INDIAN FARMERS FERTILIZER COOP. LTD [LAWS(ALL)-2021-12-167] [REFERRED TO]
GOVIND PRASAD DALMIA VS. WEST BENGAL STATE ELECTRICITY BOARD [LAWS(CAL)-2014-12-132] [REFERRED TO]
BAI SAKINABAI TAHERALI MOHAMADALI VS. GULAM RASUL UMARBHAI SHAIKH [LAWS(GJH)-1980-3-17] [REFERRED]
JAGDISH DUTT SAMNOL VS. RALLA RAM CHARANJI LAL [LAWS(HPH)-1994-1-12] [REFERRED TO]
TATA MOTORS LIMITED VS. OM SAI MOTORS PRIVATE LIMITED [LAWS(BOM)-2018-1-235] [REFERRED TO]
IN RE: REUNION ELECTRICAL MFRS. (P.) LTD VS. STATE [LAWS(BOM)-2006-3-226] [REFERRED TO]
DAYA CHAND UTTAM CHAND PRAKASH JAIN VS. SANTOSH DEVI SHARMA [LAWS(DLH)-1997-3-80] [REFERRED]
GUNDABAI alias SARASWATIBAI VS. RAMANGOUDA MALLANGOUDA PATIL [LAWS(KAR)-1971-4-6] [REFERRED TO]
KALPANA TRADING CO COIMBATORE VS. EXECUTIVE OFFICER TOWN PANCHAYAT TIRUCHIRAPALLI [LAWS(MAD)-1999-2-58] [REFERRED TO]
DAINIK FINANCE AND CHIT FUND CO P LTD VS. AGRICULTURAL INDUSTRIES [LAWS(P&H)-1983-10-6] [REFERRED TO]
VASUDEVAN VS. MANOHARAN [LAWS(KER)-2002-12-29] [REFERRED TO]
M MAHADEVAN PILLAI VS. VEDAVALLI AMMAL [LAWS(MAD)-1991-6-5] [REFERRED TO]
SUMIT SINGLA VS. KALA MANDIR SAREES AND JEWELLERS [LAWS(P&H)-2022-8-163] [REFERRED TO]
RELIANCE ASSET RECONSTRUCTION COMPANY LTD. VS. HOTEL POONJA INTERNATIONAL PVT. LTD. [LAWS(SC)-2021-1-81] [REFERRED TO]
TRANSCHEM LIMITED VS. CHOURARIA WIRE NETTING INDUSTRIES [LAWS(MAD)-2010-4-4] [REFERRED TO]
PRABHAKARAN VS. M AZHAGIR PILLAI [LAWS(SC)-2006-3-21] [RELIED ON]
VIJAY TRACTORS CORPORATION VS. HARYANA AGRO INDUSTRIES CORPORATION [LAWS(P&H)-2005-10-15] [REFERRED TO]
SIDDARTH AUTOMOBILES LTD VS. ASHOK LEYLAND FINANCE LTD [LAWS(CAL)-2007-8-5] [REFERRED TO]
UNION OF INDIA VS. MOTIRAM RATANCHAND [LAWS(GAU)-1983-10-5] [REFERRED TO]
JYOTIRMOY DEB BURMAN VS. NATIONAL AVIATION CO OF INDIA LTD [LAWS(GAU)-2010-9-100] [REFERRED]
UNION BANK OF INDIA VS. SURESH BHAILAL MEHTA [LAWS(GJH)-1996-4-19] [REFERRED TO]
RAGHUNATHSINGH VS. NANALAL [LAWS(MPH)-1990-7-5] [REFERRED TO]
RAJPATI PRASAD VS. KAUSHALYA KUER [LAWS(PAT)-1980-8-4] [REFERRED TO]
DENA BANK (NOW BANK OF BARODA) VS. C. SHIVAKUMAR REDDY [LAWS(SC)-2021-8-7] [REFERRED TO]
OPG POWER GENERATION PRIVATE LIMITED VS. ENEXIO POWER COOLING SOLUTIONS INDIA PRIVATE LIMITED [LAWS(SC)-2024-9-52] [REFERRED TO]
NARINDER SINGH VS. ARJAN SINGH [LAWS(P&H)-1982-1-5] [REFERRED TO]
IMAGES CONSUMER MEDIA PVT LTD VS. HORSE SHOE RETAIL HOLDING PVT LTD [LAWS(DLH)-2018-10-531] [REFERRED TO]
ALLIANCE PAINTS AND VARNISH WORKS PVT. LTD VS. HARI KISHAN GUPTA [LAWS(DLH)-2010-2-342] [REFERRED TO]
MS HANSA VISION PVT LTD VS. MS DABUR (INDIA) LIMITED [LAWS(DLH)-2010-2-549] [REFERRED]
ABDUL RAHIM VS. AHMAD ALI [LAWS(ALL)-1963-5-8] [REFERRED TO]
CONCEPT COMMUNICATION LTD VS. RAVISH INFUSIONS LTD [LAWS(BOM)-2004-3-195] [REFERRED TO]
UNION OF INDIA VS. AHMAD DIN [LAWS(DLH)-1973-4-10] [REFERRED 2.]
VIJAYA KUMAR MACHINERY AND ELECTRICAL STORES VS. ALAPARTHI LAKSHMIKANTHAMMA [LAWS(APH)-1968-1-7] [REFERRED TO]
ELECTRO FLAME LIMITED VS. MITTAL IRON FOUNDRY PRIVATE LIMITED [LAWS(APH)-1998-2-17] [REFERRED TO]
KERALA STATE FINANCIAL ENTERPRISES LIMITED VS. SYAMALA T , D/O THANKAKKA [LAWS(KER)-2018-6-152] [REFERRED TO]
INDIAN COTTON MILLS FEDERATION EXPORT INCENTIVE DEPARTMENT VS. TRANSWORLD TRADING CORPORATION [LAWS(MAD)-1999-3-60] [REFERRED TO]
V S Manickasundaram VS. V S Ramalinga Gounder [LAWS(MAD)-2004-3-311] [REFERRED TO]
ZORA SINGH VS. BUDH RAM AND OTHERS [LAWS(P&H)-1976-1-19] [REFERRED TO]
M/S. RELIANCE ASSET RECONSTRUCTION COMPANY LTD VS. M/S HOTEL POONJA INTERNATIONAL PVT. LTD [LAWS(SC)-2021-10-57] [REFERRED TO]
PUNJAB NATIONAL BANK VS. K L MALHOTRA [LAWS(P&H)-1995-2-16] [REFERRED TO]
FOOD CORPN OF INDIA VS. ASSAM STATE CO OPERATIVE MARKETING CONSUMER FERDERATION LTD [LAWS(SC)-2004-10-104] [RELIED ON.]
BANSILAL VS. LAL CHAND [LAWS(RAJ)-1962-7-5] [REFERRED TO]
AMAR CHANDRA CHAKRABORTY VS. STATE OF TRIPURA [LAWS(GAU)-1995-10-5] [REFERRED TO]
SHREERAM DURGAPRASAD VS. SIAL SOAP STONE FACTORY AND OTHERS [LAWS(BOM)-1980-12-31] [REFERRED TO]
LAMICOAT INT P LTD VS. GALORE PRINTS INDUSTRIES LTD [LAWS(DLH)-2012-8-251] [REFERRED TO]
LACHHMI RAM VS. KIRPA NAND [LAWS(HPH)-2007-9-2] [REFERRED TO]
M/S. PREMIER ENGINEERING VS. M/S. FOREST INDUSTRIES AND ALLIED PRODUCTS [LAWS(KER)-1985-7-73] [REFERRED TO]
S. SETHURAMAN VS. UNION OF INDIA (UOI) OWNING THE SOUTHERN RAILWAY [LAWS(MAD)-1970-3-43] [REFERRED TO]
MRS FLORENCE MISRA AND ORS VS. DAULAT RAM [LAWS(ALL)-1967-11-9] [REFERRED TO]
STATE OF U P VS. AMAR NATH BHARGAVA [LAWS(ALL)-1984-5-24] [REFERRED TO]
Concept Communication LTD VS. Ravish Infusions Ltd [LAWS(BOM)-2004-2-107] [REFERRED TO]
SADIQ SUHEEL VS. UNION OF INDIA [LAWS(KAR)-1970-8-27] [REFERRED TO]
K S V CHARIE VS. STATE BANK OF INDIA MAIN BRANCH KAKINADA EAST GODAVARI DISTRICT [LAWS(APH)-1996-6-60] [REFERRED TO]
MITTAL IRON FOUNDRY P LTD VS. ELEKTRO FLAME LIMITED [LAWS(APH)-1999-8-162] [REFERRED TO]
SHARDA STEEL CORPORATION VS. MONTANA INFRASTRUCTURE LTD [LAWS(GJH)-2011-6-123] [REFERRED TO]
K SUBRAMANIAM NAIDU VS. T N RAJENDRAN [LAWS(MAD)-1999-3-50] [REFERRED TO]
PONNAMMAL VS. M.HARIKRISHNAN [LAWS(MAD)-2013-6-204] [REFERRED TO]
A S K KRISHNAPPA CHETTIAR C T C T CHIDAMBARAM CHETTIAR SOMASUNDARAM ALIAS NACHIAPPA CHATTIA VR A U UMAYAL ACHI VS. S V V SOMIAH NAVNIAPPA CHETTIAR:N SV V NACHIAPPA CHETTIAR:N SV V NACHIAPPA CHETTIAR:S V V SOMIAH NAVNIAPPA CHETTIAR [LAWS(SC)-1963-3-24] [DISTINGUISHED]
UNION OF INDIA VS. HARI NAGAR SUGAR MILLSLTD [LAWS(PAT)-1967-7-14] [REFERRED TO]
BAIDYANATH MANDAL VS. COAL PURCHASE AND INSPECTION AGENCY P LTD [LAWS(PAT)-1970-5-12] [REFERRED TO]
KOTAK MAHINDRA BANK LIMITED VS. KEW PRECISION PARTS PRIVATE LIMITED [LAWS(SC)-2022-8-23] [REFERRED TO]
SAMDU ETC. VS. SUBHAN KHAN ETC. [LAWS(P&H)-1971-11-11] [REFERRED TO]
ENNORE PORT TRUST CHENNAI VS. HCC VAN OORD ACZ JOINT VENTURE HINCON HOUSE LBS MARG VIKHROLI WEST MUMBAI [LAWS(MAD)-2009-8-245] [REFERRED TO]
VARIETY SUPPLY AGENCY VS. W B STATE ELECTRICITY BOARD [LAWS(CAL)-1992-2-43] [REFERRED TO]
KIDDE INDIA VS. NTPC [LAWS(DLH)-2019-3-51] [REFERRED TO]
BALBIR RAJPUT VS. R.P.EXPORTS [LAWS(DLH)-2020-3-39] [REFERRED TO]
ADIVELU VS. NARAYANACHARI [LAWS(KAR)-2004-12-6] [REFERRED TO]
STATE BANK OF INDIA VS. B M S ENGINEERING WORKS PVT LTD [LAWS(CAL)-1980-12-12] [REFERRED TO]
DEEPAK MEHTA VS. YASHI MULTIMEDIA PVT. LTD [LAWS(DLH)-2014-4-80] [REFERRED TO]
GOVINDA PILLAI VS. PARAMESWARAN PILLAI [LAWS(KER)-1961-10-49] [REFERRED TO]
EAPEN PANICKER VS. KRISHNA PANICKER [LAWS(KER)-1969-2-20] [REFERRED TO]
M/S. JETHMAL MULJI THAKKAR VS. MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD. [LAWS(BOM)-2017-2-258] [REFERRED TO]
Bharat Heavy Electricals LTD VS. Dowel Erectors [LAWS(MAD)-2004-12-69] [REFERRED TO]
NAURANG SINGH VS. JANGIR SINGH [LAWS(P&H)-1984-12-8] [REFERRED TO]
VIMLA PRADHAN VS. UNITED COMMERCIAL BANK [LAWS(MPH)-1989-7-21] [REFERRED TO]
C. VEERABAHU PATTAR VS. P. ESWARA PILLAI [LAWS(MAD)-1974-3-11] [REFERRED TO.]
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED VS. TULIP STAR HOTELS LIMITED [LAWS(SC)-2022-8-5] [REFERRED TO]
M/S. METEC DESIGN AND CONSTRUCTION ENGINEERS INDIA PVT. LTD. VS. M/S. EAST COAST CONSTRUCTION AND INDUSTRIAL LTD. [LAWS(MAD)-2020-11-12] [REFERRED TO]
Mc Nally Bharat Engineering Co LTD VS. Benoy Krishna Bose [LAWS(CAL)-2001-10-5] [REFERRED TO]
RAJIV KHANNA VS. M/S SUNRISE FREIGHT FORWARDERS PVT LTD & ANR [LAWS(DLH)-2016-5-173] [REFERRED TO]
UNION OF INDIA (UOI) VS. RAM KUMAR MAHABIR PRASAD [LAWS(GAU)-1989-12-11] [REFERRED TO]
JAIN MOTOR COMPANY PVT LTD VS. MAHARASHTRA STATE ROAD TRANSPORT CORPN [LAWS(DLH)-2011-2-103] [REFERRED TO]
I K MERCHANTS & ANR VS. STATE OF RAJASTHAN & ORS [LAWS(CAL)-2012-8-217] [REFERRED]
AJAY N GORGI VS. T S PAREKH & ORS [LAWS(BOM)-2007-4-314] [REFERRED]
SYNDICATE BANK VS. POLYNET INDUSTRIES AND ORS. [LAWS(DLH)-1992-3-66] [REFERRED TO]
BHARAT B AND D MFG CO PVT LTD VS. H P CORPN LTD [LAWS(BOM)-1988-7-20] [REFERRED TO]
PUNJAB NATIONAL BANK VS. SWARAN KAUR [LAWS(HPH)-1998-1-7] [REFERRED TO]
OFFICIAL RECEIVER GUNTUR VS. CANARA INDUSTRIAL BANKING SYNDICATE UDIPI [LAWS(APH)-1974-4-18] [REFERRED TO]
KESAVAN NAMBOODIRI VS. B.S. RADHAKRISHNAN [LAWS(KER)-2018-12-173] [REFERRED TO]
TAMIL NADU STATE CONSTRUCTION CORPORATION LTD VS. GARDNER LANDSCAPE PVT LTD [LAWS(MAD)-2005-1-9] [REFERRED TO]
INDIAN HUME PIPE CO LTD VS. MYSORE STATE ELECTRICITY BOARD [LAWS(KAR)-1977-3-32] [REFERRED TO]
R. MADESH VS. M. RATHINAM [LAWS(MAD)-2015-2-379] [REFERRED TO]
RAJENDRA PRASAD VS. GAYA PRASAD SAH [LAWS(PAT)-1975-3-10] [REFERRED TO]
CENTRALCOALFIELDSLTD VS. NAWAJIWAN TRADING COMPANY [LAWS(PAT)-1991-4-3] [REFERRRED TO]
BHAI SIRI RAM SINGH VS. S SANTOKH SINGH [LAWS(P&H)-1962-5-2] [REFERRED TO]
J C BUDHRAJA VS. CHAIRMAN ORISSA MINING CORPORATIONLTD [LAWS(SC)-2008-1-6] [REFERRED TO]
BABULAL RUKMANAND VS. OFFICIAL LIQUIDATOR BHARATPUR OIL MILLS PRIVATE LTD [LAWS(RAJ)-1967-12-15] [REFERRED TO]
AYUB ALI VS. THE STATE OF TRIPURA AND ORS. [LAWS(TRIP)-2015-9-23] [REFERRED TO]
UNION OF INDIA VS. MONORANJAN MONDAL [LAWS(CAL)-2006-12-96] [REFERRED TO]
EMPIRE HOME APPLIANCES PRIVATE LIMITED VS. M/S SURAJ ENTERPRISES [LAWS(DLH)-2016-5-274] [REFERRED TO]
NATHURAM GUPTA VS. MOHD.HUSSAIN [LAWS(CHH)-2021-3-52] [REFERRED TO]
UNION OF INDIA VS. DINA NATH [LAWS(DLH)-1970-4-1] [REFERRED TO]
STATE OF PUNJAB VS. V S KUMAR AND COMPANY [LAWS(DLH)-1971-4-30] [REFERRED]
SANJAY GUPTA VS. VINOD KUMAR GUPTA [LAWS(DLH)-1995-8-72] [REFERRED]
HANSA INDUSTRIES P LIMITED VS. MMTC LTD [LAWS(DLH)-2004-7-42] [REFERRED TO]
COLOR COATS SULTAN BAZAR HYDERABAD VS. VENKATARAMANA HOTELS LTD [LAWS(APH)-1998-2-81] [REFERRED TO]
S A SHANMUGAM VS. P V S BALUSAMY CHETTIAR [LAWS(MAD)-2001-1-109] [REFERRED TO]
GITA RAM VS. KANWAR LAL AMOL SINGH AND OTHERS [LAWS(P&H)-1976-1-26] [REFERRED TO]
MICHAEL HART VS. NINESTARS INFORMATION TECHNOLOGIES LTD [LAWS(MAD)-2013-4-208] [REFERRED TO]
NALLATHAMBI NADAR CHELLAKANNU NADAR VS. AMMAL NADACHI CHELLATHANKOM NADACHI [LAWS(MAD)-1963-7-42] [REFERRED TO]
R S SWAMI RAO VS. T K KUMARASWAMY [LAWS(MAD)-1993-9-41] [REFERRED TO]
TILAK RAM VS. NATHU [LAWS(SC)-1966-9-56] [REFERRED]
ATMA STEEL LIMITED VS. HARVEER SINGH [LAWS(NCD)-2024-9-11] [REFERRED TO]
RADHA VS. KISHAN LAL [LAWS(P&H)-1985-12-75] [REFERRED]
SANGAT SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2004-10-94] [REFERRED TO]
BHILAI WIRES LTD VS. BHARAT SANCHAR NIGAM LTD [LAWS(CAL)-2010-6-56] [REFERRED TO]
HANSA VISION PVT. LTD VS. DABUR (INDIA) LIMITED [LAWS(DLH)-2010-2-291] [REFERRED TO]
FUNDABAI ALIAS SARASWATHIBAI VS. RAMANAGOUDA MALLANAGOUDA PATIL [LAWS(KAR)-1971-4-4] [REFERRED TO]
STANDING CONFERENCE OF PUBLIC ENTERPRISES VS. BSES RAJDHANI POWER LTD [LAWS(DLH)-2012-10-31] [REFERRED TO]
BELCOM JV VS. MMTC LTD. [LAWS(DLH)-2015-12-309] [REFERRED TO]
RANBIR SINGH VS. GITA RAM [LAWS(HPH)-1992-3-3] [REFERRED TO]
KOCHAPPU ALIAS DEVASSY VS. KAKKU [LAWS(KER)-1972-9-28] [REFERRED TO]
VIJAYARAGHAVAN VS. JOSEPH [LAWS(KER)-1979-8-20] [REFERRED TO]
VIJAYALAKSHMI VS. HARI HARA GINNING AND PRESSING NANDIGAON [LAWS(APH)-1999-3-49] [REFERRED TO]
STATE OF KERALA VS. T M CHACKO [LAWS(SC)-2000-4-179] [REFERRED]
CHANDERPATI ALIAS KASTURI MAHAJAN VS. MAMAN CHAND [LAWS(P&H)-1995-11-36] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATIONLTD [LAWS(SC)-2004-10-103] [REFERRED TO]
Bank of Baroda, Indore VS. Krishna Gopal Kakani [LAWS(MPH)-2001-3-92] [REFERRED TO]