Cited Judgements :-

STATE OF HIMACHAL PRADESH VS. SUDARSHAN KUMAR [LAWS(HPH)-1988-9-1] [REFERRED TO]
MUSTAQ ALIAS MUSTAFA VS. STATE OF U P [LAWS(ALL)-2006-9-163] [REFERRED TO]
TARA VS. STATE [LAWS(ALL)-1963-10-11] [REFERRED TO]
HEMA JWAALINI VS. COMMISSIONER OF POLICE [LAWS(MAD)-2022-4-91] [REFERRED TO]
MINAR EXPORTS VS. ENFORCEMENT COMMITTEE [LAWS(BOM)-2011-10-128] [REFERRED TO]
MUHAMMAD RAFI VS. STATE OF KERALA [LAWS(KER)-2009-2-38] [REFERRED TO]
MALEPATI NARAYANA VS. STATION HOUSE OFFICER BADVEL [LAWS(APH)-1969-7-9] [REFERRED TO]
SUDHIR SHARMA VS. STATE OF C.G. [LAWS(CHH)-2017-3-26] [REFERRED TO]
HARBHAJANKAUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-1968-7-5] [REFERRED TO]
KHAJANCHI FILM EXCHANGE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-2-39] [REFERRED TO]
MINAR EXPORTS VS. ENFORCEMENT COMMITTEE [LAWS(BOM)-2010-5-103] [REFERRED]
MUHAMMED SAJEED K VS. STATE OF KERALA [LAWS(KER)-1995-4-7] [REFERRED TO]
SANEH LATA VS. STATE OF PUNJAB [LAWS(P&H)-1996-10-87] [REFERRED TO]
ANUP KISHORE SHARAN VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-3-7] [REFERRED TO]
NABAGHANA SAHOO VS. STATE OF ORISSA [LAWS(ORI)-1993-5-14] [REFERRED TO]
MAHESWAR PANDA VS. STATE OF ORISSA [LAWS(ORI)-2002-10-9] [REFERRED TO,]
RAGHUBIR SINGH VS. STATE [LAWS(DLH)-1999-11-21] [FOLLOWED]
PYARI VS. STATE [LAWS(RAJ)-1962-3-6] [REFERRED TO]
SATISH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-9-56] [REFERRED TO]
LATA VS. STATE OF U P [LAWS(ALL)-2010-11-69] [REFERRED TO]
UNION OF INDIA VS. GANPATRAI SAGARMULL [LAWS(CAL)-1982-4-4] [REFERRED TO]
SHANKARE GOWDA VS. STATE AND ORS. [LAWS(KAR)-2016-2-6] [REFERRED TO]
STATE OF GUJARAT VS. BAI RADHA [LAWS(GJH)-1966-10-5] [REFERRED]
BANGALORE NATUROPATHY YOGA CENTRE VS. STATE OF KARNATAKA [LAWS(KAR)-1987-9-26] [DISTINGUISHED]
ARUN VS. STATE [LAWS(MAD)-2022-4-172] [REFERRED TO]
SOMNATH BARUA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2022-11-18] [REFERRED TO]
SALAMAT ALI VS. STATE [LAWS(MPH)-1990-9-19] [REFERRED TO]
PUNEET SOLANKI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-3-213] [REFERRED TO]
GULAB SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-1961-12-1] [REFERRED TO]
TIASH RESTAURANT & BAR PVT LTD & ANR VS. STATE OF WEST BENGAL & ANR [LAWS(CAL)-2019-5-71] [REFERRED TO]
MAHESH CHANDRA GUPTA VS. STATE [LAWS(ALL)-1963-9-3] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. J B BOTTLING COMPANY PRIVATE LIMITED [LAWS(DLH)-1978-5-16] [REFERRED TO]
JAGDISH PRASAD MISHRA VS. STATE OF M P BHOPAL [LAWS(MPH)-1973-11-10] [REFERRED TO]
JAYA RAMA GAUDA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-12-121] [REFERRED TO]
SAMARUDEEN VS. ASST DIRECTOR OF ENFORCEMENT [LAWS(KER)-1995-2-19] [REFERRED TO]
PREETI VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-347] [REFERRED TO]
UNION OF INDIA VS. C R PRABHANNA [LAWS(KAR)-1977-2-13] [REFERRED TO]
NAND LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1987-10-36] [REFERRED TO]
PHARISA PROMRIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-251] [REFERRED TO]
R.A.H. SIGURAN VS. SHANKARE GOWDA @ SHANKARA [LAWS(SC)-2017-8-123] [REFERRED TO]
SHRIKANT KRISHNA NAIK VS. STATE OF GOA [LAWS(BOM)-2001-10-78] [REFERRED TO]
ANTONY VINCENT VS. STATE OF KERALA [LAWS(KER)-2014-7-109] [REFERRED TO]
P VENKATESWARA RAO VS. STATE OF A P [LAWS(APH)-2004-4-64] [REFERRED TO]
MUHAMMED VS. STATE OF KERALA [LAWS(KER)-1994-1-27] [REFERRED TO]
SAMARUDEEN VS. ASSISTANT DIRECTOR OF ENFORCEMENT TRIVANDRUM [LAWS(KER)-1995-12-29] [REFERRED TO]
ABDUL SALAM VS. STATE OF KERALA [LAWS(KER)-2019-3-129] [REFERRED TO]
HARDEO GUJAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-1988-7-25] [REFERRED TO]
DR. ANANT RAM VS. STATE OF HARYANA [LAWS(P&H)-2022-4-7] [REFERRED TO]
GRAND CINEMA MANSA VS. ENTERTAINMENT TAX OFFICER BHATINDA [LAWS(P&H)-1968-2-7] [REFERRED TO]
BHERULAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-4-81] [REFERRED TO]
SHYAM KUMAR VS. STATE OF U P [LAWS(ALL)-2007-12-97] [REFERRED TO (V 49 CIO) PAGE 63)' 2.]
MOHAMMED SHAMEER ALI VS. STATE OF KERALA [LAWS(KER)-2019-8-212] [REFERRED TO]
NALLAM DURGA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-8-117] [RELIED]
GAUTAM SARMA VS. SANYUKTA BARUAH [LAWS(GAU)-2009-5-1] [REFERRED TO]
SUNITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-76] [REFERRED TO]
MADAN LAL HALWAI VS. R. GUJRAL, ASSISTANT PUBLIC PROSECUTOR, M.C.D. [LAWS(DLH)-1970-10-31] [REFERRED TO]
DELHI ADMINISTRATION VS. KISHAN [LAWS(DLH)-1973-8-21] [REFERRED 4.]
SALWANT SINGH SANDHU VS. STATE OF DELHI [LAWS(DLH)-2001-4-87] [REFERRED]
PANKAJ BANSAL S/O SHRI PAWAN BANSAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-11-124] [REFERRED TO]
JANAK RAJ VS. DHARAM SINGH [LAWS(P&H)-1968-10-15] [REFERRED TO]
MANJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2003-11-12] [REFERRED TO]
BAI RADHA VS. STATE OF GUJARAT [LAWS(SC)-1968-11-30] [DISTINGUISHED]
DIRECTORATE OF ENFORCEMENT VS. DEEPAK MAHAJAN [LAWS(SC)-1994-1-78] [RELIED ON]
KISHWAR JAHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-8-38] [REFERRED TO]
H N RAVIRAJ VS. THE STATE OF KARNATAKA [LAWS(KAR)-2018-1-45] [REFERRED TO]
ARCHANA DEY @ SAKILA @ SAMINA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-9-78] [REFERRED TO]
MADHAVI JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-7-54] [REFERRED TO]
K P SADANANDAN & SABAH S/O MOIDU VS. SUB INSPECTOR OF POLICE CHOKLI POLICE & STATE [LAWS(KER)-2011-2-555] [REFERRED]
C.P. RAJU VS. STATE OF KERALA [LAWS(KER)-2014-3-91] [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS ON BEHALF OF STATE OF WEST BENGAL VS. SARDAR BAHADUR SINGH [LAWS(CAL)-1968-11-15] [REFERRED TO]
JAINULABDIN ALIAS NAHAMACHA VS. STATE OF MANIPUR [LAWS(GAU)-1990-8-16] [REFERRED TO]
JUJJUVARAPU KOTAMMA VS. PAPPALA SIMHACHALAM [LAWS(APH)-1967-1-3] [REFERRED TO]
A. THANAJAYAN VS. INSPECTOR OF POLICE, CHENNAI [LAWS(MAD)-2022-7-354] [REFERRED TO]
M R PILLAI VS. MOTILAL VRIJBHUKHANDAS [LAWS(BOM)-1969-4-6] [REFERRED TO]
MOTILAL VIJBHUKHANDAS VS. M.R. PILLAI [LAWS(BOM)-1969-4-12] [REFERRED TO]
T.K. HASHIM VS. ASSISTANT SUB INSPECTOR [LAWS(KER)-2013-4-143] [REFERRED TO]
KHADEEJA BANU VS. SUB INSPECTOR OF POLICE KASARAGOD [LAWS(KER)-2016-10-22] [REFERRED TO]
JOSEPH VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2003-7-61] [REFERRED TO]
KHAJANCHI FILM EXCHANGE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-4-47] [REFERRED TO]