Cited Judgements :-

SHAH NEMJI CHITARMAL VS. UNION OF INDIA [LAWS(RAJ)-1982-8-11] [REFERRED TO]
HARYANA CO-OPERATIVE SUGAR MILLS LTD VS. JOINT HINDU FAMILY FIRM STYLED AS GUPTA DRUM SUPPLY [LAWS(P&H)-1975-9-5] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. T T P KAYO [LAWS(KER)-1996-1-30] [REFERRED TO]
SANTOSH KUMAR CHOPDA VS. STATE OF M P [LAWS(MPH)-2002-8-40] [REFERRED TO]
VAKIL CHAND BINDAL VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1999-5-133] [REFERRED TO]
THYSSEN STAHLUNION GMBH VS. STEEL AUTHORITY OF INDIA [LAWS(DLH)-2002-1-13] [REFERRED 5.]
THYSSEN STAHLUNION GMBH VS. STEEL AUTHORITY OF INDIA [LAWS(DLH)-2002-1-13] [REFERRED 6.]
SIND BISCUITS MANUFACTURING COMPANY VS. DELIGHT ENGINEERING WORKS [LAWS(ALL)-1984-4-21] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. BATLIBOI ENVIRONMENTAL ENGINEERS LIMITED [LAWS(BOM)-2000-12-42] [REFERRED TO]
V O TVAZHPROMEXPORT VS. MUKAND LIMITED [LAWS(BOM)-2005-6-23] [REFERRED TO]
AMBIKA CONSTRUCTION COMPANY VS. UNION OF INDIA [LAWS(BOM)-2007-12-95] [REFERRED TO]
STATE OF MEGHALAYA VS. JOINMANICK NOSMEL GIRI [LAWS(GAU)-1994-4-5] [REFERRED TO]
SINEXIMCO PTE. LTD. VS. M.M.T.C. LIMITED [LAWS(DLH)-2009-5-391] [REFERRED TO]
ARYAVART OVERSEAS P LTD VS. KAY AAR BISCUITS P LTD [LAWS(DLH)-2009-9-197] [REFERRED TO]
ACE PRINTG AND PACK PVT LTD VS. MODERN FOOD INDUSTRIES [LAWS(DLH)-2010-11-186] [REFERRED TO]
PANNA SUNIT KHATAU VS. DILIP DHARAMSEY KHATAU [LAWS(BOM)-2013-4-36] [REFERRED TO]
TATA IRON AND STEEL COMPANY LTD. VS. RAMANLAL KANDOI [LAWS(CAL)-1970-5-32] [REFERRED TO]
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA VS. DHANRAJMAL GOBINDRAM [LAWS(CAL)-1978-5-7] [REFERRED TO]
SPECIAL DEPUTY COLLECTOR LA VS. CH SHETTY [LAWS(APH)-1996-10-83] [REFERRED TO]
KANCHAN UDYOG LIMITED VS. UNITED SPIRITS LIMITED [LAWS(SC)-2017-6-19] [REFERRED TO]
PRAN NATH SURI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1989-4-4] [REFERRED TO]
SUPER CASSETTES INDUSTRIES VS. SINGLA PROPERTY DEALER LIMITED [LAWS(P&H)-2015-9-406] [REFERRED TO]
M/S. LORD SHIVA CONSTRUCTION COMPANY PRIVATE LTD. VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-7-293] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. MAHESH KUMAR AND ANR. [LAWS(DLH)-2010-4-271] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. MAHESH KUMAR AND ANR. [LAWS(DLH)-2010-4-271] [REFERRED TO]
ALL INDIA INSTITUTE OF MEDICAL SCIENCES VS. AMERICAN REFRIGERATION COMPANY LIMITED [LAWS(DLH)-1982-2-19] [REFERRED]
UNIVERSAL WOOLEN MILLS VS. UNION OF INDIA [LAWS(DLH)-1994-8-54] [REFERRED]
UNION OF INDIA VS. INDIAN PROOFING AND GENERAL INDS [LAWS(DLH)-1998-5-17] [REFERRED]
C B TANWAR AND CO VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-1999-7-74] [REFERRED]
UNION OF INDIA VS. LAXMI CHEMICAL AND INDUSTIRES PRIVATE LIMITED [LAWS(DLH)-2001-10-19] [REFERRED]
MEIDEN T&D INDIA LIMITED VS. PCI LIMITED [LAWS(DLH)-2024-2-339] [REFERRED TO]
TIMES INNOVATIVE MEDIA LTD VS. SERVE AND VOLLEY OUTDOOR ADVERTISING PVT LTD [LAWS(DLH)-2019-3-230] [REFERRED TO]
THYSSENKRUPP MATERIALS AG VS. STEEL AUTHORITY OF INDIA [LAWS(DLH)-2017-4-108] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY VS. STERLITE INDUSTRIES INDIA LIMITED [LAWS(BOM)-2000-2-34] [REFERRED TO]
DCM DECOMETAL GMBH VS. ROHIT FERRO TECH LIMITED [LAWS(CAL)-2014-7-64] [REFERRED TO]
BEER BIKRAM KUMAR SINGH VS. DATEX-OHMEDA (INDIA) PVT. LTD. [LAWS(CAL)-2014-3-44] [REFERRED TO]
ZEE ENTERTAINMENT ENTERPRISES LIMITED VS. KLASSIC STUDIOS & FILMS PVT. LTD [LAWS(BOM)-2013-1-10] [REFERRED TO]
OIL AND NATURAL GAS CORPORATION LIMITED VS. OIL COUNTRY TUBULAR LIMITED [LAWS(BOM)-2011-3-50] [REFERRED TO]
MATADIN JHUNJHUNWALLA VS. UNION OF INDIA (UOI) [LAWS(CAL)-1969-3-31] [REFERRED TO]
VALE AUSTRALIA PTY LIMITED VS. STEEL AUTHORITY OF INDIA LIMITED [LAWS(DLH)-2012-3-220] [REFERRED TO]
ATUL LIMITED VS. NATIONAL RESEARCH AND DEVELOPMENT CORPORATION OF INDIA [LAWS(DLH)-2012-3-329] [REFERRED TO]
VIPIN KUMAR JAIN VS. M/S. FREIGHT LINES INDIA PVT. LTD [LAWS(DLH)-2012-10-101] [REFERRED TO]
ANGLO AMERICAN METALLURGICAL COAL PTY LIMITED VS. MMTC LIMITED [LAWS(SC)-2020-12-50] [REFERRED TO]
SAHELI EXPORTS PVT. LTD. VS. M/S. SRI KARTHIKEYA SPINNING & WEAVING MILLS PVT. LTD. [LAWS(MAD)-2020-1-463] [REFERRED TO]
STATE OF BIHAR VS. P K JAIN [LAWS(PAT)-1981-1-12] [REFERRED TO]
AFRO ASISAN AGRO PRODUCTS (SINGAPORE) LTD. VS. LEKSHMI ENTERPRISES KILIKOLLUR [LAWS(KER)-2023-2-178] [REFERRED TO]
3I INFOTECH LIMITED VS. P BALASUBRAMANIAN [LAWS(MAD)-2019-7-171] [REFERRED TO]
AMCI (INDIA) PVT.LTD. VS. FIZA DEVELOPERS AND INTER-TRADE PVT. LTD. [LAWS(KAR)-2020-2-72] [REFERRED TO]
MUNI LAL TALWAR VS. CHEMO PHARMA LABORATORIES LIMITED [LAWS(DLH)-1987-5-52] [REFERRED 3.]
IJM GAYATRI JV VS. NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(DLH)-2022-10-145] [REFERRED TO]
THAR CAMPS PVT LTD VS. INDUS RIVER CRUISES PVT LTD [LAWS(DLH)-2021-6-79] [REFERRED TO]
UNION OF INDIA VS. INDIA PROOFING AND GENERAL INDUSTRIES KANPUR [LAWS(BOM)-2000-3-22] [REFERRED TO]
JUTE CORPORATION OF INDIA LTD. VS. ABL INTERNATIONAL LTD. [LAWS(CAL)-2023-5-145] [REFERRED TO]
VINEET PRIVATE LTD. VS. ABL INTERNATIONAL LTD. [LAWS(CAL)-2018-4-65] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD. VS. A.M. INDUSTRIES LTD. [LAWS(CAL)-2019-11-144] [REFERRED TO]
EUROPEAN METAL RECYCLING LIMITED VS. BLUE PRECISION LIMITED [LAWS(DLH)-2009-12-138] [REFERRED TO]
J K INDUSTRIES LTD VS. TEXMACO LIMITED [LAWS(DLH)-2009-4-71] [REFERRED TO]
UPENDRA KANTILAL THANAWALA VS. SHREERAM BUILDERS [LAWS(BOM)-2024-3-145] [REFERRED TO]
PADIA TIMBER COMPANY(P) LIMITED VS. BOARD OF TRUSTEES OF VISAKHAPATNAM PORT TRUST [LAWS(SC)-2021-1-4] [REFERRED TO]
THE POST GRADUATE INSTITUTE VS. GHAZIABAD TEXTILES NAVA GANJ [LAWS(P&H)-1976-1-9] [REFERRED TO]
A R KRISHNAMURTHY VS. ARNI MUNICIPALITY ARNI NORTH ARCOT DT [LAWS(MAD)-1984-8-25] [REFERRED TO]
MANJU BAGAI VS. MAGPIE RETAIL LTD [LAWS(DLH)-2010-11-17] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD VS. DATAR SWITCHGEAR LIMITED [LAWS(BOM)-2013-10-107] [REFERRED TO]
M NANJAPPA VS. M P MUTHUSWAMY [LAWS(KAR)-1974-8-25] [REFERRED TO]
ANDARD MOUNT LONDON LTD VS. CUREWEL INDIA LTD [LAWS(DLH)-1983-8-27] [REFERRED 65]
OCI CORPORATION VS. KANDLA EXPORT CORPORATION [LAWS(GJH)-2017-8-217] [REFERRED TO]
BASANTLAL BANARASILAL COTTON OIL CAKE MERCHANTS AND COMMISSION AGENTS VS. WESTERN INDIA VEGETABLES PRODUCTS LTD [LAWS(BOM)-2007-3-85] [REFERRED TO]
IQBAL PROPERTIES PVT. LTD VS. ATAR SINGH [LAWS(DLH)-2010-11-279] [REFERRED TO]
JESRAJ SUBHACHAND VS. UNION OF INDIA [LAWS(CAL)-1978-7-28] [REFERRED TO]
CHITTURI BAPANAMMA VS. CHITTURI VENKATA KRISHNA RO. [LAWS(APH)-1975-11-29] [REFERRED TO]
3I INFOTECH LTD VS. P. BALASUBRAMANIAN [LAWS(MAD)-2021-7-328] [REFERRED TO]
UNION OF INDIA VS. CHATURI LAL [LAWS(RAJ)-1969-11-12] [REFERRED TO]
KAVERI GAS POWER LIMITED VS. M/S MADURA COATS PVT. LTD. AND OTHERS [LAWS(MAD)-2018-3-1133] [REFERRED TO]
MYSORE SUGAR CO VS. Y B BORAIAH [LAWS(KAR)-1980-9-14] [REFERRED TO]
PATEL DADUBHAI NARSIBHAI DECD VS. GUJARAT ELECTRICITY BOARD BARODA [LAWS(GJH)-1989-7-17] [RELIED ON]
CHEPROLU JAGANMOHANA RAO VS. BHAVANARAYANASWAMY [LAWS(APH)-2007-8-45] [REFERRED TO]
LUFENG SHIPPING CO. LTD. VS. M.V. RAINBOW ACE [LAWS(BOM)-2014-6-4] [REFERRED TO]
RAINBOW ACE SHIPPING S A PANAMA VS. M V RAINBOW ACE [LAWS(BOM)-2014-6-191] [REFERRED TO]
APEEJAY PVT. LTD. VS. STEEL AUTHORITY OF INDIA LTD. [LAWS(CAL)-2017-3-84] [REFERRED TO]
UNION OF INDIA VS. ADYA INDUSTRIES LUDHIANA [LAWS(DLH)-1987-10-50] [REFERRED]
HIGHWAY ENGINEERING PRIVATE LIMITED VS. UNION OF INDIA [LAWS(DLH)-1996-8-79] [REFERRED]
RACHANA BHARGAVA AND ORS. VS. KRISHANLAL SAHNI AND ORS. [LAWS(MPH)-2016-4-12] [REFERRED TO]
MATANHELLA BROTHERS VS. MAHABIR INDUSTRIES PVT LTD [LAWS(PAT)-1969-2-32] [REFERRED TO]
GREEN VISTAS PROPERTY DEVELOPMENT (PRIVATE) LTD VS. LEATHEREX TANNING COMPANY [LAWS(MAD)-2018-8-83] [REFERRED TO]
PURI CONSTRUCTION P LTD VS. LARSEN AND TOUBRO LTD [LAWS(DLH)-2015-4-218] [REFERRED TO]
RICHMOND MERCANTILE LIMITED VS. VINERGY INTERNATIONAL PRIVATE LIMITED [LAWS(BOM)-2016-7-2] [REFERRED TO]
PHOSPHATE COMPANY LIMITED VS. EMIRATES TRADING AGENCY LLC [LAWS(CAL)-2016-9-151] [REFERRED]
TOWER VISION INDIA PVT. LTD. VS. PROCALL PRIVATE LIMITED [LAWS(DLH)-2012-8-480] [REFERRED TO]
JAGDISHPRASAD PANNALAL AND CO VS. INDIA STEAMSHIP CO LTD [LAWS(CAL)-1963-2-22] [REFERRED TO]
SAGARMULL AGARWALA VS. UNION OF INDIA [LAWS(SIK)-1979-7-2] [REFERRED TO]
BOARD OF TRUSTEES OF THE CHENNAI PORT TRUST VS. AMUDHA ENGINEERING COMPANY PRIVATE LIMITED [LAWS(MAD)-2010-2-115] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. KAY ORR BROTHERS [LAWS(GJH)-2000-7-30] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. HARYANA TELECOM LTD [LAWS(DLH)-2010-3-7] [REFERRED TO]
NTPC LIMITED VS. SRI AVANTIKA CONTRACTORS [LAWS(DLH)-2020-6-58] [REFERRED TO]
SONIA SYAL VS. STANDARD CHARTERED BANK & ANR. [LAWS(DLH)-2017-8-177] [REFERRED TO]
RELIANCE MEDIA WORKS LIMITED VS. B R FILMS [LAWS(BOM)-2018-7-68] [REFERRED TO]
VORA SIRAJUDIN KALIMUDDIN VS. SAFKATHASSEIN BADRUDDIN [LAWS(GJH)-1965-11-13] [REFERRED]
FOOD CORPORATION OF INDIA VS. BIRENDRA NATH DHAR [LAWS(CAL)-1988-3-2] [REFERRED TO]
M/S.AUTO CRAFT ENGINEERS VS. AKSHAR AUTOMOBILES AGENCIES PRIVATE LIMITED [LAWS(BOM)-2016-7-89] [REFERRED TO]
AMRUTANJAN LIMITED VS. SHAMROCK INTERNATIONAL LIMITED [LAWS(BOM)-2014-12-279] [REFERRED]
JINDAL EXPORTS LTD VS. FUERST DAY LAWSON LTD [LAWS(DLH)-2009-12-26] [REFERRED TO]