Cited Judgements :-

PRATAPBHAI HAMIRBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(SC)-2012-10-36] [REFERRED TO]
JAYAKRISHNA BAG VS. STATE OF ORISSA [LAWS(ORI)-1996-1-16] [REFERRED TO]
BADRI PRASAD PURAN BADHAI VS. BALA PRASAD MOOL CHAND SAHU [LAWS(MPH)-1983-9-15] [REFERRED TO]
MANIK CHANDRA VS. CHANDRA BHUSHAN [LAWS(MPH)-1990-12-24] [REFERRED TO]
CHAITHANYA VS. UNION OF INDIA [LAWS(KER)-2023-4-98] [REFERRED TO]
PAWANBALA VS. STATE OF H.P. [LAWS(HPH)-2015-4-124] [REFERRED TO]
NISHANT SHARMA S/O DESH RAJ SHARMA VS. STATE OF H P [LAWS(HPH)-2015-5-19] [REFERRED TO]
ANUPAM GUPTA VS. STATE OF UT, CHANDIGARH [LAWS(P&H)-2023-6-80] [REFERRED TO]
K K WARRIER VS. STATE OF KERALA [LAWS(KER)-1964-8-31] [REFERRED TO]
RAKESH KUMAR VS. STATE OF H P [LAWS(HPH)-2015-5-148] [REFERRED TO]
SANDEEP SINGH SON OF JAGDISH SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-152] [REFERRED TO]
ANIL KUMAR YADAV VS. STATE (NCT) OF DELHI & ANR. [LAWS(SC)-2017-11-21] [REFERRED TO]
PRADEEP N SHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-192] [REFERRED TO]
KAUSHIK KUMUDCHANDRA KAPADIA VS. STATE OF GUJARAT [LAWS(GJH)-2001-5-30] [REFERRED]
MANUBHAI VADILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2001-5-33] [REFEREED]
PRAKASH VS. STATE OF KARNATAKA [LAWS(KAR)-1992-9-34] [FOLLOWED ON]
STATE OF MAHARASHTRA VS. TUKARAM SHIVA PATIL [LAWS(BOM)-1975-8-40] [REFERRED TO]
SWAPAN BANERJEE ALIAS SWAPAN KUMAR BANERJEE ALIAS KUMAR SWAPAN VS. STATE OPPOSITE PARTY [LAWS(CAL)-1971-7-20] [REFERRED TO]
MAYA DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-123] [REFERRED TO]
VIRENDER KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-130] [REFERRED TO]
NIRMAL SINGH SON OF NARATA RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-3-5] [REFERRED TO]
PREM CHAND VS. STATE OF H.P. [LAWS(HPH)-2015-4-18] [REFERRED TO]
ARUNA CHADHA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-12-9] [REFERRED TO]
SH. BHARAT SINGH VS. STATE OF H.P. [LAWS(HPH)-2015-11-131] [REFERRED TO]
VINAY KUMAR VS. STATE OF H P [LAWS(HPH)-2015-1-15] [REFERRED TO]
KARAM CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-20] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-96] [REFERRED TO]
VIKKY VS. STATE OF H.P. [LAWS(HPH)-2014-12-143] [REFERRED TO]
FIROJ BHUTTO VS. STATE OF H.P. [LAWS(HPH)-2014-12-166] [REFERRED TO]
VIKRANT CHAUHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-49] [REFERRED TO]
PAWAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-150] [REFERRED TO]
TILAK RAJ SHARMA, SON OF LATE HARISH CHAND VS. STATE OF H P [LAWS(HPH)-2014-11-69] [REFERRED TO]
HARI OM SON OF BHAGAT RAM VS. STATE OF H P [LAWS(HPH)-2014-11-85] [REFERRED TO]
RAMESH KUMAR VS. STATE OF NCT DELHI [LAWS(DLH)-2015-8-478] [REFERRED]
CHANDAN SINGH VS. YASHVINDER CHAUHAN [LAWS(DLH)-1993-9-57] [REFERRED]
PUJA MANORAMA DILIP KHEDKAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2024-12-13] [REFERRED TO]
SANDEEP SINGH VS. STATE OF HIMACHAL PRADESH. [LAWS(HPH)-2016-2-2] [REFERRED TO]
THAKUR SINGH VS. STATE OF H.P. [LAWS(HPH)-2016-3-146] [REFERRED TO]
BALKRISHNA MAHADEV LAD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-2-47] [REFERRED TO]
AFTAB ABDUL LATIF VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-12-46] [REFERRED TO]
THOUNAOJAM SHYAMKUMAR SINGH VS. STATE OF NCT OF DELHI [LAWS(DLH)-2007-2-20] [REFERRED TO]
BHAGI RATH @ SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-23] [REFERRED TO]
RAVI KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-52] [REFERRED TO]
DAULAT RAM VS. STATE OF H P [LAWS(HPH)-2016-8-294] [REFERRED TO]
MINAKSHI DAS ALIAS MINAKSHI DAS SAUD VS. NUR AZAM ALI ALIAS NUR ALAM [LAWS(GAU)-2009-8-57] [REFERRED TO]
AADESH KUMAR VS. STATE OF H P [LAWS(HPH)-2016-11-228] [REFERRED TO]
ANIL MAHAJAN VS. COMMISSIONER OF CUSTOMS [LAWS(DLH)-2000-2-90] [REFERRED TO]
MOOL CHAND SON OF TULLE RAM VS. STATE OF H P [LAWS(HPH)-2015-6-6] [REFERRED TO]
GURU PARKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-181] [REFERRED TO]
MAN BAHADUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-85] [REFERRED TO]
VARINDER SINGH SON OF LATE LIAK SINGH. VS. STATE OF HIMACHAL PRADESH. [LAWS(HPH)-2016-1-20] [REFERRED TO]
ZAKIR MALIK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-1-4] [REFERRED TO]
RAMESH JASWAL SON OF SH SHER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-13] [REFERRED TO]
RAFIQ HUSSAIN VS. STATE OF H.P. [LAWS(HPH)-2014-12-58] [REFERRED TO]
KAMAL SINGH SON OF SHRI RATTAN SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-12-177] [REFERRED TO]
SAFI MOHAMMED SON OF BABU KHAN VS. STATE OF H.P. [LAWS(HPH)-2014-12-179] [REFERRED TO]
RAJEEV RAJ RATHEE VS. STATE [LAWS(DLH)-2023-6-90] [REFERRED TO]
ARUN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-69] [REFERRED TO]
LAISHRAM SURESH VS. STATE OF MANIPUR [LAWS(MANIP)-2022-5-17] [REFERRED TO]
VISHNU MAHESHWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1999-2-33] [REFERRED TO]
B RAVINDRAN VS. STATE [LAWS(MAD)-1985-8-8] [REFERRED TO]
SUNNY CHOUDHARY VS. STATE OF J & K [LAWS(J&K)-2021-8-85] [REFERRED TO]
MANMEET SINGH VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-9-92] [REFERRED TO]
PRAVEEN KUMAR VS. STATE OF KERALA [LAWS(KER)-2024-4-45] [REFERRED TO]
RAJANIKANTA MEHTA VS. STATE [LAWS(ORI)-1974-10-3] [REFERRED TO]
P RAJENDRA KUMAR PATRO VS. STATE OF ORISSA [LAWS(ORI)-1996-1-29] [REFERRED TO]
STATE OF PUNJAB VS. DEEPAK GAKHAR ALIAS DEEPAK ARORA [LAWS(P&H)-2003-7-140] [REFERRED TO]
SHAMSHER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2002-5-65] [REFERRED TO]
KUTBUDDIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1966-11-15] [REFERRED TO]
OM PRAKASH DHANUKA VS. STATE OF BIHAR [LAWS(PAT)-2021-7-122] [REFERRED TO]
HARI RAM VS. THE STATE OF HARYANA [LAWS(P&H)-1975-6-1] [REFERRED TO]
SURENDRA KUMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1994-8-19] [REFERRED TO]
STATE (DELHI ADMINISTRATION) VS. VIPIN KUMAR JAGGI, [LAWS(DLH)-1974-6-9] [REFERRED TO]
BACHITTAR SINGH VS. JIT SINGH [LAWS(DLH)-1975-8-12] [REFERRED]
SANT RAM VS. KALI CHARAN [LAWS(DLH)-1976-11-12] [REFERRED TO]
UNION OF INDIA VS. MRITYUNJAY KUMAR SINGH [LAWS(SC)-2024-5-36] [REFERRED TO]
Indraj VS. State of Rajasthan [LAWS(RAJ)-1979-5-2] [REFERRED TO]
KALYAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1982-5-2] [REFERRED TO]
VERNON VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-7-75] [REFERRED TO]
JAGDISH CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-1992-6-5] [REFERRED TO]
MAHMOOD MUZAFFAR VS. STATE [LAWS(ALL)-1962-2-5] [REFERRED TO]
ARUN PATIAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-7-115] [REFERRED TO]
VIJAY KUMAR VS. STATE OF H.P. [LAWS(HPH)-2015-8-4] [REFERRED TO]
DR. DEVKANYA WIFE OF SH. RAHUL LODHTA VS. STATE OF H.P. [LAWS(HPH)-2015-6-134] [REFERRED TO]
MEENA KUMARI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-8-52] [REFERRED TO]
MANOJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-10-77] [REFERRED TO]
DINESH KUMAR S/O SH RATTI RAM SHARMA VS. STATE OF H P [LAWS(HPH)-2014-12-109] [REFERRED TO]
KUNAL JAGGI S/O SH AJAY JAGGI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-111] [REFERRED TO]
RAM LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-12-142] [REFERRED TO]
MOHIT KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-12-165] [REFERRED TO]
NARESH SHARMA VS. STATE [LAWS(DLH)-2000-2-118] [REFERRED]
LAMBERT KROGER VS. ENFORCEMENT DIRECTORATE [LAWS(DLH)-2000-2-45] [REFERRED]
COLLECTOR H C GAUR VS. RAKESH VIJ [LAWS(DLH)-1989-11-27] [REFERRED TO]
TEJ RAM VS. SURESH [LAWS(DLH)-1991-5-19] [REFERRED]
FIROZ PASHA VS. NATIONAL INVESTIGATION AGENCY [LAWS(KAR)-2024-2-129] [REFERRED TO]
DATTU THAKYE PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-1979-8-25] [REFERRED TO]
HARISH REDDY AND ORS. VS. STATE OF KARNATAKA [LAWS(KAR)-2015-8-72] [REFERRED TO]
VISHRAM VS. STATE OF U.P. [LAWS(ALL)-2010-12-198] [REFERRED TO]
ATUL BIDHURI VS. STATE, GOVT OF NCT OF DELHI [LAWS(DLH)-2021-3-60] [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL VS. RICHARD WINN HARCOS [LAWS(CAL)-1974-4-10] [REFERRED TO]
P. S. JAYAPRAKASH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2023-1-243] [REFERRED TO]
SHAMSUDEEN VS. STATE OF KERALA [LAWS(KER)-2023-3-192] [REFERRED TO]
DARSHAN SINGH VS. SUPERINTENDENT CUSTOMS [LAWS(J&K)-1989-12-4] [REFERRED TO]
RACHIN BANSAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-4-30] [REFERRED TO]
BHAGESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-3-28] [REFERRED TO]
RAJAT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-68] [REFERRED TO]
AIYESHA DAUGHTER OF SHRI ANIL KHAN VS. STATE OF H.P. [LAWS(HPH)-2016-3-158] [REFERRED TO]
SHAKTI CHAND AND ANOTHER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-86] [REFERRED TO]
SURINDER VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-102] [REFERRED TO]
STATE OF GUJARAT VS. M N DINESH [LAWS(GJH)-2008-1-86] [REFERRED TO]
SANGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-1978-1-27] [REFERRED TO]
JOHN FRENANDES VS. STATE OF GOA [LAWS(BOM)-2010-4-42] [REFERRED TO]
IN RE: D. RAMAMURTHY VS. STATE [LAWS(MAD)-1981-3-59] [REFERRED TO]
LAXMAN JARAKIHOLI VS. STATE OF KARNATAKA [LAWS(KAR)-1989-6-53] [REFERRED TO]
SURATH BEHERA VS. STATE OF ORISSA [LAWS(ORI)-1986-12-11] [REFERRED TO]
GURBAX SINGH ALIAS KUKU VS. STATE OF PUNJAB [LAWS(P&H)-2001-9-53] [REFERRED TO]
SHERLY JOSEPH VS. STATE OF KERALA [LAWS(KER)-2024-1-59] [REFERRED TO]
ARJUN K AJAYAN VS. STATE OF KERALA [LAWS(KER)-2024-1-101] [REFERRED TO]
PULLACHI CHANDU VS. STATE OF KERALA [LAWS(KER)-1978-6-26] [REFERRED TO]
SHARDA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2001-1-65] [REFERRED]
STATE OF RAJASTHAN VS. SHAMSUNISSA @ MARIYAN [LAWS(RAJ)-2001-8-131] [REFERRED TO]
STATE OF UTTAR PRADESH VS. POOSU:1 NAGAU 2 RAMESHWAR PRASAD [LAWS(SC)-1976-4-1] [FOLLOWED]
STATE OF GUJARAT VS. SALIMBHAI ABDULGAFFAR SHAIKH [LAWS(SC)-2003-9-85] [REFERRED]
NAND LAL MORE VS. STATE [LAWS(P&H)-1963-10-1] [REFERRED TO]
VED PARKASH GOEL VS. COMMISSIONER CENTRAL BUREAU OF NARCOTICS [LAWS(DLH)-2000-5-75] [REFERRED]
SURINDER MOHAN KATWAL VS. STATE OF H.P. [LAWS(HPH)-2003-6-14] [REFERRED]
SANDEEP VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-1-356] [REFERRED TO]
DEEPAK KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-1-46] [REFERRED TO]
VIJENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-11-21] [REFERRED TO]
R.D. SHARMA VS. STATE OF H.P. [LAWS(HPH)-2014-10-50] [REFERRED TO]
KULWINDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-11-52] [REFERRED TO]
GURPREET SINGH SON OF GURBACHAN SINGH VS. STATE OF H P [LAWS(HPH)-2015-4-79] [REFERRED TO]
KAMESHWAR S/O LATE PARMA RAM VS. STATE OF H P [LAWS(HPH)-2015-5-17] [REFERRED TO]
RAVI KUMAR VS. STATE OF H.P. [LAWS(HPH)-2015-5-59] [REFERRED TO]
MALKIYAT SINGH SON OF CHIMAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-154] [REFERRED TO]
ARJUN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2015-11-202] [REFERRED TO]
ANMOL SINGH VS. STATE [LAWS(DLH)-2013-5-397] [REFERRED TO]
VIJENDRA RANA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2012-5-676] [DISTINGUISHED]
DHARMENDRA MISHRA ( MAJOR B C ) VS. PRADEEP KUMAR MISHRA & 4 OTHERS [LAWS(ALL)-2018-2-169] [REFERRED TO]
DATTATRAYA SAMANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-1980-8-7] [REFERRED TO]
BUDDHIKOTA SUBBARAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-1989-1-42] [REFERRED TO]
SURENDRA DUBEY S/O GEND RAM DUBEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-7-199] [REFERRED TO]
MOHAMMAD ZAID VS. STATE OF U.P. [LAWS(ALL)-2023-5-80] [REFERRED TO]
SHAJI VAZHAKKALA VS. STATE OF KERALA [LAWS(KER)-2024-7-36] [REFERRED TO]
NANHA S O NABHAN KHA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-1992-9-122] [REFERRED TO]
JIBANGSHU PAUL,S/O LATE NALINI PAUL VS. NATIONAL INVESTIGATION AGENCY [LAWS(GAU)-2011-7-85] [REFERRED TO]
PRADEEP KUMAR AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-19] [REFERRED TO]
KUNDAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-3-63] [REFERRED TO]
POOJA DEVI WIFE OF SHRI SANJAY SHARMA VS. STATE OF H.P. [LAWS(HPH)-2016-4-99] [REFERRED TO]
SURESH KUMAR S/O JHABE RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-5-406] [REFERRED TO]
TEJU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-7] [REFERRED TO]
GAURAV VS. STATE OF HP [LAWS(HPH)-2016-6-9] [REFERRED TO]
SURENDER KUMAR & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-41] [REFERRED TO]
PRATAP SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-46] [REFERRED TO]
RAJAT KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-25] [REFERRED TO]
SUDHA BHARADWAJ VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-67] [REFERRED TO]
STATE OF GUJARAT VS. DEEPAK JASVANTLAL SHETH [LAWS(GJH)-1998-1-23] [REFERRED TO]
NASSURULLAH KHAN VS. UNION TERRITORY OF J & K [LAWS(J&K)-2021-7-33] [REFERRED TO]
D RAMAMURTHY VS. STATE [LAWS(MAD)-1981-3-42] [REFERRED TO]
KANNAPPA YALLAPPA NAYAK VS. STATE OF KARNATAKA [LAWS(KAR)-2021-9-51] [REFERRED TO]
JAGANNATH MISHRA VS. STATE OF BIHAR [LAWS(PAT)-1998-11-79] [REFERRED TO]
MEENA DEVI AND OTHERS VS. THE STATE OF BIHAR [LAWS(PAT)-1985-2-40] [REFERRED TO]
TAMMANA BEGUM VS. UMANAND VIJAY [LAWS(RAJ)-2020-10-23] [REFERRED TO]
GURBAKSH SINGHSIBBIA SARBAJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-1980-4-56] [REFERRED TO]
STATE VS. JASPAL SINGH GILL [LAWS(SC)-1984-6-2] [RELIED ON]
GURCHARAN SINGH RAJ KUMAR SHARMA VS. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION [LAWS(SC)-1977-12-1] [FOLLOWED]
SUNIL VS. STATE OF KERALA [LAWS(KER)-2024-9-42] [REFERRED TO]
JAGRAM VS. GHAMANDI, CHANDER, HARI RAM, OMPRAKASH. [LAWS(RAJ)-1979-11-42] [REFERRED TO]
JAI SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-1992-10-35] [REFERRED TO]
RAMESH VS. STATE OF U.P. [LAWS(ALL)-2010-12-109] [REFERRED TO]
STATE (NCT OF DELHI) VS. HARPREET SINGH KHALSA [LAWS(DLH)-2024-11-65] [REFERRED TO]
KAMAL K CHADHA VS. B S SUBHEDAR [LAWS(BOM)-1980-7-1] [REFERRED TO]
SAGAR TOMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-12-132] [REFERRED TO]
KAPIL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-11-46] [REFERRED TO]
ANURAG VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-11-47] [REFERRED TO]
RAJ KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-11-15] [REFERRED TO]
PANKAJ SHARMA SON OF DINA NATH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-199] [REFERRED TO]
HEM RAJ VS. STATE OF H P [LAWS(HPH)-2016-11-234] [REFERRED TO]
SANJU RAM S/O SH. BACHITAR SINGH. VS. STATE OF H.P. [LAWS(HPH)-2016-1-7] [REFERRED TO]
VIJAY KAUSHAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-107] [REFERRED TO]
KARAN KALYAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-155] [REFERRED TO]
DILBAG SINGH SON OF LATE BHODA RAM VS. STATE OF H P [LAWS(HPH)-2014-11-68] [REFERRED TO]
SACHIN VS. STATE OF H.P. [LAWS(HPH)-2014-12-61] [REFERRED TO]
JAGAR SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-9-178] [REFERRED TO]
GOVERDHAN DASS SON OF SHRI MAYA RAM VS. STATE OF H.P. [LAWS(HPH)-2016-3-75] [REFERRED TO]
ROSHAN LAL (IN JAIL) VS. STATE OF H.P. [LAWS(HPH)-2016-4-175] [REFERRED TO]
STATE VS. ADI RAJARAM [LAWS(MAD)-1996-2-88] [REFERRED TO]
LUKMAN VS. STATE OF HARYANA [LAWS(P&H)-2019-10-37] [REFERRED TO]
LUKMAN VS. STATE OF HARYANA [LAWS(P&H)-2019-10-37] [REFERRED TO]
STATE VS. KHITISH CHANDRA PALTA SINGH AND TWO ORS. [LAWS(ORI)-1972-6-11] [REFERRED TO]
STATE OF GUJARAT VS. NARENDRA K AMIN [LAWS(GJH)-2008-1-337] [REFERRED TO]
LALIT GOEL VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(DLH)-2007-7-9] [REFERRED TO]
DEVENDER KUMAR AGGARWAL VS. STATE NCT OF DELHI [LAWS(DLH)-2010-4-208] [REFERRED TO]
BHADRESH BIPINBHAI SHETH VS. STATE OF GUJARAT AND ORS. [LAWS(SC)-2015-9-4] [REFERRED TO]
JAYENDRA SARASWATHI SWAMIGAL VS. STATE OF TAMIL NADU [LAWS(SC)-2005-1-100] [REFERRED TO]
PRAVEEN KUMAR D.A VS. STATE OF KERALA [LAWS(KER)-2024-9-10] [REFERRED TO]
SHOMA KANTI SEN VS. STATE OF MAHARASHTRA [LAWS(SC)-2024-4-15] [REFERRED TO]
STATE OF JHARKHAND VS. SANDEEP KUMAR [LAWS(SC)-2024-3-18] [REFERRED TO]
BAPI @ ARINDAM SARKHEL VS. STATE OF ORISSA [LAWS(ORI)-2017-4-73] [REFERRED TO]
Om Prakash VS. State of Rajasthan [LAWS(RAJ)-1979-5-10] [REFERRED TO]
POKAR RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-1984-7-10] [REFERRED TO]
INDIRA BAI VS. STATE OF RAJASTHAN [LAWS(RAJ)-1992-1-21] [REFERRED TO]
BIMAL KUMAR VS. STATE OF ODISHA [LAWS(ORI)-2023-5-269] [REFERRED TO]
DURGA PRASAD MISHRA VS. UNION OF INDIA (ENFORCEMENT DIRECTORATE) [LAWS(ORI)-2023-9-12] [REFERRED TO]
B S RAWAT ASSISTANT OLLECTOR OF CUSTOMS VS. ANDRE CHRISTOPHER MIDLARZ [LAWS(BOM)-1987-12-1] [REFERRED TO]
B S RAWAT ASSTT COLLECTOR OF CUSTOMS VS. ANDRE CHRISTOPHER MYDLARZ [LAWS(BOM)-1987-12-26] [REFERRED TO]
ABDUL GANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-1989-11-19] [REFERRED TO]
GOPAL GOYAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-11-115] [REFERRED TO]
SACHIN VS. STATE OF H.P. [LAWS(HPH)-2015-12-5] [REFERRED TO]
AJAY KUMAR VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-3-82] [REFERRED TO]
MOHAMAD IQBAL VS. STATE OF H.P [LAWS(HPH)-2015-4-134] [REFERRED]
JATINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-28] [REFERRED TO]
NEERAJ KUMAR SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-112] [REFERRED TO]
REETA DEVI VS. STATE OF H.P. [LAWS(HPH)-2016-1-43] [REFERRED TO]
ALONE ZEMER S/O SH. EDVARD US NATIONAL VS. STATE OF H.P. [LAWS(HPH)-2016-1-78] [REFERRED TO]
SAURAV S/O SH BRAHAM DASS VS. STATE OF H P [LAWS(HPH)-2016-11-227] [REFERRED TO]
JAI PARKASH SON OF KRISHAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-16] [REFERRED TO]
GULCHEN SINGH SON OF SURAM SINGH VS. STATE OF H P [LAWS(HPH)-2014-12-108] [REFERRED TO]
JASKARAN SINGH SON OF SHRI SWARAN SINGH VS. STATE OF H.P. [LAWS(HPH)-2014-12-178] [REFERRED TO]
PORESH SOREN VS. STATE OF ASSAM [LAWS(GAU)-2022-6-97] [REFERRED TO]
SUMER CHANDEL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-1-71] [REFERRED TO]
VICKY THAKUR VS. STATE OF H.P. [LAWS(HPH)-2016-3-128] [REFERRED TO]
MANNWAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-4-114] [REFERRED TO]
MOHAMMAD IBRAHIM DAR VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-9-93] [REFERRED TO]
STATE DELHI ADMINISTRATION VS. GURCHARAN SINGH [LAWS(DLH)-1977-9-2] [REFERRED]
JAYAKUMAR S. VS. STATE OF KERALA [LAWS(KER)-2024-10-53] [REFERRED TO]
BINOD KUMAR VS. UNION OF INDIA [LAWS(JHAR)-2023-10-31] [REFERRED TO]
VERNON VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-10-68] [REFERRED TO]
N SOMASHEKAR VS. STATE OF KARNATAKA [LAWS(KAR)-1991-11-36] [REFERRED TO]
SAYED TALATUF ALI VS. MD. ABDUL MABOOD [LAWS(ORI)-1980-4-9] [REFERRED TO]
STATE OF ORISSA VS. DAMODAR PENTIA AND GORA PENTIA [LAWS(ORI)-1971-4-24] [REFERRED TO]
MATHURA PRASAD GAUTAM VS. B V KARANTH [LAWS(MPH)-1986-12-10] [REFERRED TO]
POKAR RAM VS. STATE OF RAJASTHAN [LAWS(SC)-1985-4-35] [DISTINGUISHED]
BIJU VS. STATE OF KERALA [LAWS(KER)-2024-5-66] [REFERRED TO]
SWAROOP C VS. STATE OF KERALA [LAWS(KER)-2024-6-21] [REFERRED TO]
SATYABADI PARIDA VS. STATE OF ORISSA AND ANR. [LAWS(ORI)-1998-8-61] [REFERRED TO]
DAMBARUDHAR SAMAL VS. STATE OF ORISSA [LAWS(ORI)-1994-2-10] [REFERRED TO]
AMARNATH GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1990-7-16] [RELIED ON]
P. CHIDAMBARAM VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(SC)-2019-10-70] [REFERRED TO]
STATE OF KERALA VS. M K PYLOTH [LAWS(KER)-1972-12-24] [REFERRED TO]
RAJESH KUMAR NANDA S/O KISHAN CHAND NANDA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-9-177] [REFERRED TO]
SAVITRI DEVI W/O SH. SATISH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2016-1-58] [REFERRED TO]
K.K. MATHUR S/O SHRI GANESH VALLABH MATHUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-217] [REFERRED TO]
JAGILI DAS VS. STATE [LAWS(ORI)-1992-5-2] [REFERRED TO]
ASSISTANT COLLECTOR OF CUSTOMS VS. SHANMUGHAM [LAWS(MAD)-1987-10-19] [REFERRED TO]
MUSHTAQ AHMED VS. UT OF J & K [LAWS(J&K)-2022-5-3] [REFERRED TO]
SATYENDRA SINGH VS. STATE OF U P [LAWS(ALL)-1996-8-136] [REFERRED TO]
IQBAL VS. STATE OF H.P. [LAWS(HPH)-2015-4-3] [REFERRED TO]
KAMLA DEVI AND ORS. VS. STATE OF H.P. [LAWS(HPH)-2015-12-131] [REFERRED TO]
RAM PYARI VS. STATE OF H.P. [LAWS(HPH)-2014-10-51] [REFERRED TO]
JOLLY BANSAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-8-45] [REFERRED TO]
SURYA CHANDEL SON OF LATE SHRI SUBHASH CHAND VS. STATE OF H.P. AND OTHERS [LAWS(HPH)-2014-8-136] [REFERRED TO]
CHAMPA DEVI VS. STATE OF H.P. [LAWS(HPH)-2015-12-47] [REFERRED TO]
MAHA AHMAD YUSUF VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-2-260] [REFERRED TO]
LALITKUMAR S. NAGPAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-1996-4-107] [REFERRED TO. 5.]
STATE OF MAHARASHTRA VS. TUKARAM SHIVA PATIL [LAWS(BOM)-1975-8-42] [REFERRED TO]
RAJENDRA SINGH SETHIA VS. STATE [LAWS(DLH)-1985-6-3] [REFERRED]
MOHD SADIQ VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1989-12-8] [REFERRED TO]
AMARJEET SINGH AND ORS. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-2-4] [REFERRED TO]
RAHUL S/O SH. J.K. CHANDEL VS. STATE OF H.P. [LAWS(HPH)-2016-3-147] [REFERRED TO]
GIAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-4-48] [REFERRED TO]
STATE VS. MEHBOOB BATCHA [LAWS(MAD)-1997-9-66] [REFERRED TO]
KARAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-10-124] [REFERRED TO]
VIJAY KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-2-3] [REFERRED TO]
STATE OF GUJARAT VS. LALJI POPAT [LAWS(GJH)-1988-4-1] [REFERRED TO]
PATEL GIRISHBHAI RAVJIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2001-5-29] [REFERRED]
BABUBHAI TALJABHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2001-5-31] [REFERRED]
VIJAY MAURYA VS. STATE OF U P [LAWS(ALL)-2007-1-124] [REFERRED TO]
RAMA SWAROOP VS. STATE DELHI ADMINISTRATION [LAWS(DLH)-1985-10-10] [REFERRED 2.]
V K PALANISWAMY VS. STATE [LAWS(DLH)-1986-5-8] [REFERRED]
NITIN GUNWANT SHAH VS. ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE [LAWS(DLH)-1989-11-29] [REFERRED TO]
DAYANAND B NAYAK VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-2-141] [REFERRED TO]
SANJAY SHARMA SON OF OM PARKASH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-11-67] [REFERRED TO]
A K MURMU VS. PRASENJIT CHOWDHURY [LAWS(CAL)-1999-4-33] [REFERRED]
SAGYNBEK TOKTOBOLOTOV VS. STATE OF U.P. [LAWS(ALL)-2020-6-46] [REFERRED TO]
BIMALADAK VS. STATE [LAWS(CAL)-1996-10-4] [REFERRED TO]
LAXMAN JAYASAWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-3-34] [REFERRED TO]
NARENDRA SHANKARBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2001-4-55] [REFERRED TO]
RASHMINBHAI MAFATBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2001-5-18] [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. AKHAND PRATAP SINGH [LAWS(DLH)-2007-11-50] [REFERRED TO]
NEELAM VS. STATE OF DELHI [LAWS(DLH)-2007-9-300] [REFERRED TO]
LAMBERT KROGER VS. STATE [LAWS(DLH)-2000-2-82] [RELIED [PARA 7]]
JAWAHER BARUA VS. STATE [LAWS(J&K)-1972-12-7] [REFERRED TO]
ANIL KUMAR VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-1984-8-3] [REFERRED TO]
NAUSHAD VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-8-113] [REFERRED TO]
PRABHUDAYAL GUPTA VS. STATE [LAWS(CAL)-1973-11-6] [REFERRED TO]
MAHENDER YADAV VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2016-11-3] [REFERRED TO]
VINOD TIWARI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1995-10-14] [REFERRED TO]
KALYAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1988-6-10] [FOLLOWED ON]
CHAIN SINGH DHAKAD VS. HARGOVIND [LAWS(MPH)-1989-12-10] [REFERRED TO]
Daini @ Raju VS. State of M.P. [LAWS(MPH)-1989-2-45] [REFERRED TO]
RAJBIR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-53] [REFERRED TO]
SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-11-4] [REFERRED TO]
ANANTHA SATYA UDAYA BHASKARA RAO ANANTHA BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-10-184] [REFERRED TO]
TALLURI SRINIVAS VS. STATE [LAWS(APH)-2009-10-82] [REFERRED TO]
VENKATACHALALAH VS. STATE [LAWS(KAR)-2003-7-23] [REFERRED TO]
JIBANGSHU PAUL VS. NATIONAL INVESTIGATION AGENCY [LAWS(GAU)-2011-7-52] [REFERRED TO]
SHYAM WALIA VS. STATE OF H.P. [LAWS(HPH)-2016-3-53] [REFERRED TO]
CHITTRA @ NAJIA VS. STATE OF H.P. [LAWS(HPH)-2016-3-161] [REFERRED TO]
SHER ALI ALIAS SHERU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-6-40] [REFERRED TO]
CHAMARI DEVI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-7-26] [REFERRED TO]
GAGAN SHARMA VS. STATE OF H.P. [LAWS(HPH)-2019-10-125] [REFERRED TO]
HEM SINGH @ BHIMU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2019-11-10] [REFERRED TO]
PARMAND KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2001-8-105] [REFERRED TO]
ANURAG BAITHA VS. STATE OF BIHAR [LAWS(PAT)-1987-2-3] [REFERRED TO]
CHHAILA PRADHAN VS. BANSIDHAR PRADHAN [LAWS(ORI)-1986-9-1] [REFERRED TO]
BIJAYAKETAN MOHANTY VS. STATE OF ORISSA [LAWS(ORI)-1982-6-2] [REFERRED TO]
SULEMAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-1970-9-4] [REFERRED TO]
SURINDER SINGH SON OF DARSHAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-153] [REFERRED TO]
RAKESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-200] [REFERRED TO]
ANAND PRAKASH MASSAND SON OF LATE SHRI OCHI RAM MASSAND VS. STATE OF H.P. [LAWS(HPH)-2015-8-134] [REFERRED TO]
SUNITA WIFE OF SURAJ PRAKASH VS. STATE OF PUNJAB [LAWS(P&H)-1995-10-58] [REFERRED TO]
GURBAKSH SINGH SIBIA VS. STATE OF PUNJAB [LAWS(P&H)-1977-9-7] [REFERRED TO]
G KUMAR VS. ASSISTANT COLLECTOR OF CUSTOMS MADRAS [LAWS(MAD)-1989-4-49] [REFERRED TO]