Cited Judgements :-

VARSHA GAUTAM RAJESH GAUTAM VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-5-31] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. VIPAN KUMAR SON OF PRITAM CHAND [LAWS(HPH)-2015-3-131] [REFERRED]
K RAMESH, S/O KONDAIAH VS. INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, CHENNAI [LAWS(MAD)-2019-7-222] [REFERRED TO]
ARMIN RA @ MEENA VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2015-12-365] [REFERRED TO]
GOPALAKRISHNAN NAIR VS. STATE OF KERALA [LAWS(KER)-1987-9-29] [REFERRED TO]
PURASTAM TRIPATHY PURUSATTAM PURIA VS. STATE OF ORISSA [LAWS(ORI)-1995-6-7] [REFERRED TO]
SULEKHAN SINGH VS. STATE [LAWS(RAJ)-1999-3-42] [REFERRED]
RAEES-UZ-ZAMA VS. STATE NCT OF DELHI [LAWS(DLH)-2013-5-24] [REFERRED TO]
IQBAL HUSSAIN VS. MANDAL REVENUE OFFICER AND MANDAL EXECUTIVE MAGISTRATE KADIRI ANANTHAPUR [LAWS(APH)-2004-6-31] [REFERRED TO]
LELLA POTLA PADMAJA VS. LELLA KOTESWARA RAO [LAWS(APH)-2006-6-78] [REFERRED TO]
I.K. NARAYANA VS. STATE OF KARNATAKA [LAWS(KAR)-2012-11-91] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMAD YAKUB [LAWS(SC)-1980-3-56] [RELIED ON]
V. ABOOBACER VS. STATE OF KERALA [LAWS(KER)-1969-7-28] [REFERRED TO]
STATE VS. RAJ KUMAR [LAWS(DLH)-2000-11-98] [REFERRED]
HARI MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-1996-4-26] [REFERRED TO]
PUBLIC PROSECUTOR HIGH COURT VS. B V MURALIDHAR RAO [LAWS(APH)-2004-7-109] [REFERRED TO]
SANGEETHA N R STAPATHI,EAST NALLUR VS. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE [LAWS(KER)-2018-4-140] [REFERRED TO]
STATE OF H.P. VS. SUBHASH CHAND [LAWS(HPH)-2014-10-22] [REFERRED TO]
DESH RAJ VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-2-5] [REFERRED TO]
INDRAJIT SAHA ALIAS BABU SAHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-6-40] [REFERRED TO]
A.R. SATISH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-175] [REFERRED TO]
KRISHNU VS. STATE OF HIM ACHAL PRADESH [LAWS(HPH)-1997-5-28] [REFERRED TO]
RAMABAI WIFE OF NIVRUTTI CHAVAN VS. NIVRUTTI NIMBHAJI CHAVAN [LAWS(BOM)-1987-8-12] [REFERRED TO]
YUSUF ABDULLA PATEL VS. R.N. SHUKLA [LAWS(BOM)-1969-4-18] [REFERRED TO]
RANJANBEN MAHESHBHAI VASAVA VS. STATE OF GUJARAT & 1 OTHER(S) [LAWS(GJH)-2019-3-49] [REFERRED TO]
SUDHIR KUMAR MUKHERJEE AND SHAM LAL SHAW VS. STATE OF WEST BENGAL [LAWS(SC)-1973-9-9] [AFFIRMED]
NRISINGHA MURARI CHAKRABORTY VS. STATE OF WEST BENGAL [LAWS(SC)-1977-4-30] [FOLLOWED]
SURESH VS. HARYANA STATE [LAWS(P&H)-2007-4-123] [REFERRED TO]
SIVVAM SESHA VS. REPUBLIC OF INDIA [LAWS(ORI)-1988-3-15] [REFERRED TO]
PREMANIDHI SINGH VS. STATE OF ORISSA [LAWS(ORI)-1996-10-16] [REFERRED TO]
PURA LODAR VS. DEPUTY COMMISSIONER PAPUMPARA DISTRICT [LAWS(GAU)-2002-10-13] [REFERRED TO]
KAILASH CHANDRA PAREEK VS. STATE OF ASSAM [LAWS(GAU)-2003-3-19] [REFERRED TO]
STATE OF KERALA VS. SHANTILAL CHOK [LAWS(KER)-1988-5-8] [REFERRED TO]
STATE VS. NAGENDRA PAL SINGH [LAWS(DLH)-1993-11-6] [REFERRED TO]
RANJANBEN MAHESHBHAI VASAVA VS. STATE OF GUJARAT & 1 OTHER (S) [LAWS(GJH)-2019-3-96] [REFERRED TO]
VINOD @ VIJAY BHAGUBHAI PATEL VS. STATE OF GUJARAT & ANR. [LAWS(GJH)-2017-5-60] [REFERRED TO]
A MICHAEL VS. UNION OF INDIA [LAWS(MAD)-2009-4-301] [REFERRED TO]
KALAM NARENDRA VS. UNION OF INDIA [LAWS(KAR)-2024-5-68] [REFERRED TO]
PANCHAM BATHAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-7-12] [REFERRED TO]
MADANLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-1986-5-16] [REFERRED TO]
STATE VS. PARASMAL [LAWS(RAJ)-1968-8-10] [REFERRED TO]
OM PARKASH VS. STATE OF PUNJAB [LAWS(SC)-1961-4-28] [DISTINGUISHED]
JAI LAXMI CO-OP HSG SOC VS. STATE OF MAHARASHTRA (THROUGH KALAMBOLI POLICE STATION) [LAWS(BOM)-2018-4-30] [REFERRED TO]
JAI LAXMI CO-OP HSG SOC VS. STATE OF MAHARASHTRA (THROUGH KALAMBOLI POLICE STATION) [LAWS(BOM)-2018-4-30] [REFERRED TO]
HANS RAJ VS. STATE [LAWS(DLH)-1968-11-8] [REFERRED TO]
Stalin Father VS. State of A P [LAWS(APH)-2004-8-85] [REFERRED TO]
KARAMVIRSINH VS. STATE OF GUJARAT [LAWS(GJH)-2011-4-229] [RELIED ON]
STATE OF HIMACHAL PRADESH VS. VIPAN KUMAR [LAWS(HPH)-2015-1-28] [REFERRED TO]
YADUNANDAN CHOUDHARY VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-6-2] [REFERRED TO]
SUBRAMANIAN SWAMY VS. C PUSHPARAJ [LAWS(MAD)-1998-2-183] [REFERRED TO]
NANJUNDA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-3-454] [REFERRED TO]
SITTU VS. STATE [LAWS(RAJ)-1966-3-15] [REFERRED TO]
MOHD SHAMIM VS. STATE OF M P [LAWS(MPH)-2009-7-79] [REFERRED TO]
YASH PAL VS. STATE OF HARYANA [LAWS(P&H)-1997-12-90] [REFERRED TO]
STATE OF H.P. VS. RAM [LAWS(HPH)-2016-3-39] [REFERRED TO]
HARISCHANDRA NARAYAN KHADAPE VS. STATE OF MAHARASHTRA [LAWS(BOM)-1982-10-11] [REFERRED TO]
STATE OF MAHARASHTRA AND KHAS MOHAMAD BASALATAILL VS. PRABHATKUMAR SHANTARAM RANGNEKAR [LAWS(BOM)-1984-8-28] [REFERRED TO]
S MUTHIAH PILLAI VS. FOREIGN EXCHANGE REGULATION APPELLATE BOARD SHASTRI BHAVAN Ï¿½AÏ¿½WING ROOM NO 4 NO 422 4TH FLOOR NEW DELHI [LAWS(MAD)-1989-3-38] [REFERRED TO]
PREMNARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-1988-12-19] [REFERRED TO]
NIRMALA DEVI VS. TARA CHAND AND ANOTHER [LAWS(P&H)-2013-2-596] [REFERRED]
V. SIMHACHALAM AND 2 ORS. VS. STATE OF ORISSA [LAWS(ORI)-1988-7-25] [REFERRED TO]
RAMCHANDER VS. STATE [LAWS(RAJ)-1965-12-2] [REFERRED TO]
MD. LIAKAT ALI VS. COMMR. OF CUSTOMS (PREV.), KOLKATA, WEST BENGAL [LAWS(CE)-2007-10-126] [REFERRED TO]
DEBDAS ADHIKARY & DINABANDHU ADHIKARY VS. C.C. (PREV.), KOLKATA, W.B. [LAWS(CE)-2007-9-112] [REFERRED TO]
MADHU V.T. VS. STATE OF KERALA [LAWS(KER)-2014-3-99] [REFERRED TO]
AMIRTHALINGAM VS. STATE [LAWS(MAD)-1995-1-74] [REFERRED TO]
RAJU VS. STATE OF HARYANA [LAWS(P&H)-2004-5-47] [REFERRED TO]