TARA SINGH Vs. STATE
LAWS(SC)-1951-6-1
SUPREME COURT OF INDIA
Decided on June 01,1951

TARA SINGH Appellant
VERSUS
STATE Respondents

JUDGEMENT

- (1.) I agree and have nothing to add.
(2.) Patanjali Sastri J. - I agree and have nothing further to add.
(3.) Das J. - I agree to order proposed by my learned brother Bose.;


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