JUDGEMENT
B.R.GAVAI, J. -
(1.) The facts in all these bunch of petitions are almost similar and as such, are decided by this common judgment.
(2.) We will refer to the facts in the lead matter i.e. Writ Petition (Civil) No. 518 of 2021 in some detail and would refer to the bare necessary facts in all other matters.
Writ Petition (Civil) No. 518 of 2021
(3.) The petitioner college was established as unaided training college to impart Bachelor in Teacher Education (B.Ed.) and Diploma in Elementary Education (D.El.Ed.) courses in the year 2011.;
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