K. MURUGANANDAM Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE

LAWS(SC)-2021-8-78

SUPREME COURT OF INDIA

Decided on August 12,2021

K. Muruganandam Appellant

VERSUS

STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE Respondents

A.M.KHANWILKAR,J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) Heard learned counsel for the parties.;