KAPTAN SINGH Vs. STATE OF UTTAR PRADESH
LAWS(SC)-2021-8-68
SUPREME COURT OF INDIA
Decided on August 13,2021

KAPTAN SINGH Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

M.R.SHAH,J. - (1.) Hon'ble Mr Justice M R Shah pronounced the judgment of the Bench comprising Hon'ble Dr Justice Dhananjaya Y Chandrachud and His Lordship.
(2.) The Criminal Appeal is allowed in terms of the signed reportable judgment.
(3.) Pending applications, if any, stand disposed of.;


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