D.Y.CHANDRACHUD,J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) These appeals arise from the judgments of a Division Bench of the High Court of Judicature at Allahabad dated 24 April 2018 and 19 December 2019 in Writ-A No 30418 of 2013 and Review Application No 17 of 2019, respectively.;