CRPF Vs. MANOJ MISHRA

LAWS(SC)-2021-11-106

SUPREME COURT OF INDIA

Decided on November 12,2021

Crpf Appellant

VERSUS

Manoj Mishra Respondents

JUDGEMENT

- (1.)We do not find any merit in the present appeals.
(2.)The appeals are, accordingly, dismissed.
(3.)Pending application(s), if any, stand disposed of.

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