Referred Judgements :-

ROHITBHAI JIVANLAL PATEL V. STATE OF GUJARAT [REFERRED TO]
RAM JAG VS. STATE OF UTTAR PRADESH [REFERRED TO]
NARAYANA MENON ALIAS MANI VS. STATE OF KERALA [REFERRED TO]
GHUREY LAL VS. STATE OF U P [REFERRED TO]
KUMAR EXPORTS VS. SHARMA CARPETS [REFERRED TO]
STATE OF U P VS. BANNE ALIAS BAIJNATH [REFERRED TO]
R VIJAYAN VS. BABY [REFERRED TO]
MURUGESAN VS. STATE [REFERRED TO]
C.K.DASEGOWDA VS. STATE OF KARNATAKA [REFERRED TO]
REENA HAZARIKA VS. STATE OF ASSAM [REFERRED TO]
BIR SINGH VS. MUKESH KUMAR [REFERRED TO]
BASALINGAPPA VS. MUDIBASAPPA [REFERRED TO]
ROHTAS VS. STATE OF HARYANA [REFERRED TO]

Cited Judgements :-

M. G. SIDDAPPA VS. MALLIKARJUNA M. [LAWS(KAR)-2022-2-200] [REFERRED TO]
MICHEL STEPHEN VS. JAISON [LAWS(KER)-2022-10-48] [REFERRED TO]
LACHHMAN DASS VS. SUKHDEV SHARMA [LAWS(HPH)-2023-9-78] [REFERRED TO]
PILAKKATT SANTHA VS. STATE OF KERALA [LAWS(KER)-2023-2-217] [REFERRED TO]
SALEENA NAZAR VS. K.B.BHADRAN [LAWS(KER)-2023-1-127] [REFERRED TO]
MATHEW VARKEY VS. STATE OF KERALA [LAWS(KER)-2023-8-64] [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. PRABODH KUMAR TEWARI [LAWS(SC)-2022-8-102] [REFERRED TO]
RAJMAL VS. ASHOK KUMAR [LAWS(P&H)-2022-9-245] [REFERRED TO]
ARIES PROBONO PUBLICO SOCIETY VS. SUKLA CHANDA [LAWS(CAL)-2023-5-58] [REFERRED TO]
UMADEVI MENON VS. ANTHONY SUSAI. [LAWS(BOM)-2022-11-105] [REFERRED TO]
K.S. RANGANATHA VS. VITTAL SHETTY [LAWS(SC)-2021-12-25] [REFERRED TO]
AMARJIT SINGH KUNDU VS. BALJEET SINGH [LAWS(P&H)-2022-4-124] [REFERRED TO]
S. SRINIVASAN VS. PREMIER ENERGY & INFRASTRUCTURE LTD. [LAWS(MAD)-2022-7-455] [REFERRED TO]
VIKRAM SINGH VS. RIDHI SIDHI TRADERS [LAWS(HPH)-2024-10-3] [REFERRED TO]
MARIBASAPPA VS. P. BALARAJU [LAWS(KAR)-2023-1-715] [REFERRED TO]
SOMANATH MESTHA VS. G SAINATH SHET [LAWS(KAR)-2023-10-117] [REFERRED TO]
SHAN T.D. VS. DIVYA PRAVEEN [LAWS(KER)-2022-12-217] [REFERRED TO]
SYED ALAVI VS. E.V. RAMADEVAN [LAWS(KER)-2022-2-114] [REFERRED TO]
RANJU JOSE VS. GIJESH GEORGE [LAWS(KER)-2022-11-267] [REFERRED TO]
JAYALAL C. D. VS. STATE OF KERALA [LAWS(KER)-2023-10-226] [REFERRED TO]
NOUSHAD BABU VS. STATE OF KERALA [LAWS(KER)-2023-11-87] [REFERRED TO]
ABDUL AZEEZ VS. SULAIMAN [LAWS(KER)-2023-8-13] [REFERRED TO]
KASHINATH SHAW VS. RUPESH GUPTA [LAWS(CAL)-2023-7-126] [REFERRED TO]
PRATIM DAS VS. EMARAT SEBJI [LAWS(CAL)-2023-1-109] [REFERRED TO]
SHAILANDRA KUMAR TANDI VS. MANGAL RAM [LAWS(CHH)-2023-12-28] [REFERRED TO]
REKHABEN DASHRATHBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1755] [REFERRED TO]
MANOJ NAGPAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2024-6-42] [REFERRED TO]
AMANPREET KOHLI VS. PANKAJ DAYAL [LAWS(DLH)-2023-3-153] [REFERRED TO]
PARESH MANNA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-3-55] [REFERRED TO]
SANJEEV PANDEY VS. BHEDRAM [LAWS(CHH)-2022-10-70] [REFERRED TO]
GOVIND BANHOMAL CHAWLA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-151] [REFERRED TO]
TULE RAM VS. RAMNEEK SINGH [LAWS(HPH)-2024-9-24] [REFERRED TO]
VED PARKASH VS. BABU RAM SHARMA [LAWS(HPH)-2024-1-75] [REFERRED TO]
PANCHAMI RAJU VS. EEPPEN MONICHEN [LAWS(KER)-2022-10-67] [REFERRED TO]
BIJU T. CHACKO VS. SUNNY. P. CHACKO [LAWS(KER)-2022-10-33] [REFERRED TO]
PRIYAMVADA VS. RAHUFINA [LAWS(KER)-2024-1-108] [REFERRED TO]
R.PRAKASH MUTTATHAZHIKAM, CHATHANNOOR, KOLLAM VS. S.LATHA KALLUVILA VEEDU [LAWS(KER)-2023-9-204] [REFERRED TO]
E.K.HARIHARAN VS. BENNY JOSEPH [LAWS(KER)-2023-1-147] [REFERRED TO]
SHAJU V.P. VS. SHELBY JOY [LAWS(KER)-2023-1-258] [REFERRED TO]
RAVASAHEB VS. STATE OF KARNATAKA [LAWS(SC)-2023-3-50] [REFERRED TO]
KISHOR BIRADMAL BHANDARI VS. CHANDRAKANT KRISHNA GAWAS [LAWS(BOM)-2023-8-569] [REFERRED TO]
DILIP KESHAV NARULE VS. KAVITA MADHUKAR ARJUNKAR [LAWS(BOM)-2022-12-230] [REFERRED TO]
ASHOK KUMAR VS. DAULAT RAM [LAWS(HPH)-2024-11-9] [REFERRED TO]
KIRTIBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2024-1-196] [REFERRED TO]
ASHY MATHEW VS. INDU SASIKUMAR [LAWS(KER)-2022-11-408] [REFERRED TO]
BABU VS. CHEMMANNUR FASHION JEWELLERS [LAWS(KER)-2022-11-409] [REFERRED TO]
GIREESAN VS. STATE OF KERALA [LAWS(KER)-2022-11-24] [REFERRED TO]
JAYAKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2023-1-25] [REFERRED TO]
MANAB LAHKAR VS. MUKUNDA RAM DAS [LAWS(GAU)-2024-9-49] [REFERRED TO]
JAIN P. JOSE VS. SANTOSH [LAWS(SC)-2022-11-115] [REFERRED TO]
DINESH DIXIT VS. STATE OF U.P. [LAWS(ALL)-2024-4-114] [REFERRED TO]
KANWAR NEGI VS. RAJESH KUMAR [LAWS(HPH)-2024-9-13] [REFERRED TO]
KUNAL FINANCE & CREDIT PRIVATE LIMITED VS. VINAYAK MICA EXPORT COMPANY [LAWS(CAL)-2023-7-178] [REFERRED TO]
VISHAL ARORA VS. YES BANK LIMITED [LAWS(DLH)-2022-11-165] [REFERRED TO]
SHIVANAGOUDA VS. MAHANTESH NAGAPPA GAJAPATI [LAWS(KAR)-2023-1-171] [REFERRED TO]
K. VENKATESH REDDY VS. K. SRINIVASAN [LAWS(KAR)-2023-1-843] [REFERRED TO]
DHARMENDRA AMARSINGH HANJRA VS. STATE OF GUJARAT [LAWS(GJH)-2025-2-6] [REFERRED TO]
DHANESH K. VS. K.SURESH BABU [LAWS(KER)-2023-8-2] [REFERRED TO]
L.LATHA VS. MANOJKUMAR [LAWS(KER)-2023-10-2] [REFERRED TO]
GOVINDAN SELVARAJ VS. PNEUSMASTA VENKATA SATHYA SURYA SUBBARAJU [LAWS(MAD)-2022-2-255] [REFERRED TO]
BIGLAL ORAON VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-8-57] [REFERRED TO]
SANIL JAMES VS. STATE OF KERALA [LAWS(KER)-2022-9-21] [REFERRED TO]
BINDU CHERIYAN VS. STATE OF KERALA [LAWS(KER)-2024-12-53] [REFERRED TO]
SHAJU V.P. VS. SHELBY JOY [LAWS(KER)-2022-10-102] [REFERRED TO]
MICHAEL ABREO VS. JAYESH N. DHAVUD [LAWS(BOM)-2023-3-201] [REFERRED TO]
USHA HIRALAL KANOJIA VS. JAYSHREE MANGESH [LAWS(BOM)-2023-6-1110] [REFERRED TO]
KORES (INDIA) LTD. VS. ASHISH KUMAR AHOOJA [LAWS(BOM)-2024-5-28] [REFERRED TO]
RAJESH DHINGRA, S/O SHRI GOVIND DHINGRA VS. VIJAY KUMAR DHAVALE, S/O SHRI BABA SAHEB DHAVALE [LAWS(CHH)-2022-5-2] [REFERRED TO]
PRAMOD KUMAR GUPTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2023-6-42] [REFERRED TO]
L. RAJKUMAR VS. B. G. VENKATESHALU NAIDU [LAWS(KAR)-2023-7-441] [REFERRED TO]
SHARAD M. UMARJI VS. SHARAVANAN [LAWS(KAR)-2023-7-587] [REFERRED TO]
SAKKIR HUSSAIN VS. SREELAKSHMI KURIES & LOANS(P)LTD [LAWS(KER)-2023-10-27] [REFERRED TO]
SHIBY POLY VS. RANK ADVERTISING CONSULTANTS [LAWS(KER)-2023-9-102] [REFERRED TO]
SIVAKUMARI VS. STATE OF KERALA [LAWS(KER)-2023-9-203] [REFERRED TO]
M.K.ABDURAHMAN VS. STATE OF KERALA [LAWS(KER)-2022-11-18] [REFERRED TO]
CHANDRAN K.K. VS. C.V.KUNHIKRISHNAN [LAWS(KER)-2022-11-46] [REFERRED TO]
JESWIN MARIYA VS. STATE OF KERALA [LAWS(KER)-2023-1-2] [REFERRED TO]
SHIBU RAJ M. VS. STATE OF KERALA [LAWS(KER)-2022-10-6] [REFERRED TO]
ABDULLA KUNHI C.H. VS. STATE OF KERALA [LAWS(KER)-2022-10-64] [REFERRED TO]
ASHISH DIDWANIYA VS. SUMAN DEVI AGRAWAL [LAWS(CHH)-2023-3-12] [REFERRED TO]
SANJAY SANKHYAN VS. KRISHAN KUMAR KATOCH [LAWS(HPH)-2024-2-18] [REFERRED TO]
BUDH DEV VS. PARVEEN SHARMA [LAWS(HPH)-2024-3-79] [REFERRED TO]
MANJIR CHATTERJEE VS. SUSHANTA DUTTA [LAWS(CAL)-2022-9-168] [REFERRED TO]
KAMAL MONI DUTTA VS. NARAYAN CHANDRA ROY [LAWS(CAL)-2023-1-107] [REFERRED TO]
SRI RAJU SAHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2024-5-67] [REFERRED TO]
LAXMINARAYAN JEWELLERS VS. PRABIR MONDAL [LAWS(CAL)-2023-9-92] [REFERRED TO]
GOVIND B. PRABHUGAONKAR VS. RAJENDRA ANANT VARIK [LAWS(BOM)-2023-1-289] [REFERRED TO]
RAJARAM VS. MARUTHACHALAM [LAWS(SC)-2023-1-45] [REFERRED TO]
RAJCO STEEL ENTERPRISES VS. KAVITA SARAFF [LAWS(SC)-2024-4-25] [REFERRED TO]
SANDIP MUKHERJEE VS. VIVEK AGARWAL [LAWS(CAL)-2023-2-26] [REFERRED TO]
USHA HIRALAL KANOJIA VS. JAYSHREE MANGESH CHAUHAN [LAWS(BOM)-2023-6-687] [REFERRED TO]
RAVIDAS VS. ANANDKUMAR [LAWS(KER)-2023-10-6] [REFERRED TO]
SHIJO JOSEPH VS. POLY GUARDS EQUIPMENTS AND TOOLS PRIVATE LTD [LAWS(KER)-2022-9-95] [REFERRED TO]
SATYAVEER SINGH VS. SURAJ [LAWS(HPH)-2024-1-62] [REFERRED TO]
VIPIN VISWANATHAN VS. STATE OF KERALA [LAWS(KER)-2022-11-75] [REFERRED TO]
P.R. SUGASREE VS. STATE OF KERALA [LAWS(KER)-2022-12-17] [REFERRED TO]