STATE OF U.P Vs. MITHUN SINGH
LAWS(SC)-2021-9-138
SUPREME COURT OF INDIA
Decided on September 24,2021

STATE OF U.P Appellant
VERSUS
Mithun Singh Respondents

JUDGEMENT

- (1.) I.A. NO. 80032/2021
(2.) This Appeal has been filed by the State against acquittal of the sole accused before High Court of Judicature at Allahabad in Criminal Appeal No. 6617/2017.
(3.) Now the appellant has filed an application (I.A. NO. 80032/2021) stating that the appeal is abated against the sole respondent and has produced the death certificate of the sole respondent as Annexure A1. It would reveal the death of the sole respondent on 28.10.2019.;


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