SACHIN KASHYAP Vs. SUSHIL CHANDRA SRIVASTAVA

LAWS(SC)-2021-7-25

SUPREME COURT OF INDIA

Decided on July 15,2021

Sachin Kashyap Appellant

VERSUS

Sushil Chandra Srivastava Respondents

- (1.) Permission to file Special Leave Petition(s) is granted.
(2.) Delay condoned.
(3.) Intervention/impleadment applications stand allowed.;