UNION PUBLIC SERVICE COMMISSION Vs. BIBHU PRASAD SARANGI AND ORS.
LAWS(SC)-2021-3-95
SUPREME COURT OF INDIA
Decided on March 05,2021

UNION PUBLIC SERVICE COMMISSION Appellant
VERSUS
Bibhu Prasad Sarangi And Ors. Respondents

JUDGEMENT

D.Y.CHANDRACHUD,J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal arises from a judgment and order of a Division Bench of the High Court of Orissa dated 21 November 2019.;


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