LAKKAMMA Vs. REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD
LAWS(SC)-2021-3-113
SUPREME COURT OF INDIA
Decided on March 02,2021

Lakkamma Appellant
VERSUS
Regional Manager, United India Insurance Co. Ltd Respondents

JUDGEMENT

SANJAY KISHAN KAUL,J. - (1.) Delay condoned subject to the petitioners being disentitled to interest for period of delay for any enhancement.
(2.) Leave granted.
(3.) The appellants are the family members of deceased Gurusiddappa who unfortunately passed away in an accident while he was going on a bicycle on the extreme left side of the road near Canara Bank, Pumasagar Hotel at Sikka N. Sikka, Kachnayakanahalli Road, Bommasandra, Bangalore.;


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