JUDGEMENT
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(1.) The Court is convened through Video Conferencing.
Suo Motu Writ Petition (Civil) No. 1/2020:?
(2.) Pursuant to Orders dated 7?5?2021 and 1?6?2021 passed by this Court, these matters came up today for further consideration.
(3.) Heard Mr. Dushyant Dave, learned Amicus Curiae, Mr. Tushar Mehta, learned Solicitor General appearing for the Union of India and other learned counsel appearing for the parties.;
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