JUDGEMENT
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(1.) Mr. Mukul Rohatgi, learned Senior Counsel appearing for the petitioners prays for withdrawal of this petition as also the civil
suit being L.C. Suit No.1368 of 2020 pending before Bombay City
Civil Court at Borivili Division, Dindoshi, Bombay, in view of the
application for regularisation filed pursuant to the notice dated
24.10.2020 under Section 44 of the Maharashtra Regulation and Town Planning Act, 1966.
(2.) Prayer is allowed.
(3.) We direct the concerned Authorities to consider and decide the said application on its own merits and in accordance with law.
Accordingly, the special leave petition and the civil suit
being L.C. Suit No.1368 of 2020 are dismissed as withdrawn.;
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