RAVINDRA KUMAR SOOD Vs. GURDEEP SINGH
LAWS(SC)-2021-9-25
SUPREME COURT OF INDIA
Decided on September 02,2021

RAVINDRA KUMAR SOOD Appellant
VERSUS
GURDEEP SINGH Respondents

JUDGEMENT

- (1.) Heard learned counsel for the parties.
(2.) This Court on the earlier occasion noted two issues that need to be answered by the respondents, vide order dated 02.04.2019.
(3.) The first was about the non-conducting of review DPC for promotion to the post of Assistant Engineer.;


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