ASHISH RANJAN & ORS. Vs. U.O.I. & ORS.
LAWS(SC)-2021-1-74
SUPREME COURT OF INDIA
Decided on January 28,2021

Ashish Ranjan And Ors. Appellant
VERSUS
U.O.I. And Ors. Respondents

JUDGEMENT

- (1.) Heard the learned Counsel appearing on behalf of the applicant. M.A. NO. 133 OF 2021 in W. P. (C) No. 76 OF 2015:
(2.) Time for admission in Under Graduate Medical Course for the academic session 2020-21 is extended by a period of one week from today.
(3.) Miscellaneous Application stands allowed. MA NO. 145/2021, MA NO. 147/2021 & MA NO. 152/2021 in W.P.(C) No. 76/2015:;


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