NATIONAL LAW SCHOOL OF INDIA UNIVERSITY Vs. HRUDAY P.B.
LAWS(SC)-2021-7-44
SUPREME COURT OF INDIA
Decided on July 09,2021

National Law School Of India University Appellant
VERSUS
Hruday P.B. Respondents

JUDGEMENT

- (1.) SLP (Civil) No. 7367/2021
(2.) Issue notice. SLP(C) Nos. 8006-8007/2021
(3.) Application for exemption from filing affidavit is allowed. Issue notice. ;


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