DHARMESH Vs. STATE OF GUJARAT
LAWS(SC)-2021-7-42
SUPREME COURT OF INDIA
Decided on July 07,2021

Dharmesh Appellant
VERSUS
STATE OF GUJARAT Respondents

JUDGEMENT

SANJAY KISHAN KAUL,J. - (1.) The Appeal is allowed in terms of the signed
(2.) reportable judgment.
(3.) Pending applications, if any, stand disposed of.;


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