MAN SINGH Vs. STATE OF U P
LAWS(SC)-2011-7-25
SUPREME COURT OF INDIA
Decided on July 19,2011
MAN SINGH
Appellant
VERSUS
STATE OF UTTAR PRADESH
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard the learned counsel for the parties.;
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