JUDGEMENT
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(1.) 301. I.A. Nos. 2423-2425 in W.P. (C) No. 202 of 1995, I.A. Nos. 2423-2425 of 2008:
1. Counsel appearing for the State of Bihar submits that he will cure the defects within two weeks.
(2.) Post after six weeks with all the connected matters I.A. Nos. 2423-2425 of 2008, I.A. Nos. 3135-3136 of 2011, I.A. Nos. 2971-2973 of 2011, I.A. Nos. 2984-2986 of 2011 and I.A. Nos. 3040-3042 of 2011 in W.P. (C) No. 202 of 1985.
(3.) In I.A.-Nos. 3135-3136 of 2011-CEC to submits a comprehensive report with respect to list of saw mills in Bihar within a period of four weeks. The applicant can also approach the CEC in the meantime.
302. I.A. Nos. 2465-2466, 2467-2468 in W.P. (C) No. 202 of 1995:;
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