- (1.) Mr. Rajiv Dutta, learned senior counsel appearing for the applicant submits that he has been provided only copy of the report No. 80 of the Monitoring Committee and prays that the copy of the report Nos. 55, 75 and 88 of the Monitoring Committee may be supplied to him. He further seeks time to file rejoinder to the reply filed by the D.D.A.
(2.) Copy of the aforesaid reports of the Monitoring Committee be given to the applicant within one week.
(3.) Two weeks' time is granted to the applicant to file rejoinder to the reply filed by the D.D.A. I.A. Nos. 2474-2475 and 2476:;