ORIENTAL INSURANCE CO LTD Vs. VITHABAI
LAWS(SC)-2011-7-92
SUPREME COURT OF INDIA (FROM: KARNATAKA)
Decided on July 05,2011

ORIENTAL INSURANCE CO. LTD. Appellant
VERSUS
VITHABAI Respondents

JUDGEMENT

Anil R. Dave, J. - (1.) Though served, none appeared for the Respondents.
(2.) Leave granted.
(3.) The Appellant - Insurance Company has challenged the validity of the judgment dated 1st July, 2009 delivered by the Karnataka High Court, Circuit Bench at Gulbarga in MFA No. 30178 of 2009.;


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