T.N. GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA (UOI) AND ORS.
LAWS(SC)-2011-9-162
SUPREME COURT OF INDIA
Decided on September 16,2011

T.N. Godavarman Thirumalpad Appellant
VERSUS
UNION OF INDIA (UOI) AND ORS. Respondents

JUDGEMENT

- (1.) MM-1: I.A. No. 150-151 of 2011 in W.P.(Civil) No. 337 of 1995 1. List on Friday, the 23rd September, 2011. MM-2 I.A. No. 3209 in I.A. No. 3026-3027 in I.A. No. 2881 in W.P. (C) No. 202 of 1995
(2.) List on Friday, the 23rd September, 2011. MM-3 I.A. No. 3 of 2011 in SLP(C) No. 21460 of 2011
(3.) List on Friday, the 23rd September, 2011. 301. I.A. Nos. 2423-2425 in W.P. (C) No. 202/1995;


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