- (1.) Mr. Ranjit Kumar, learned senior counsel undertakes to supply copy of Report No. 85 to the learned Counsel for the Delhi Government, NDMC, DDA and the Municipal Corporation of Delhi.
(2.) Reply to this report be filed within three weeks. I.A. Nos. 2447-2448:
(3.) A copy of Report No. 80 shall be given to the applicant and also to the learned Counsel for MCD and DDA for filing their replies.;