T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
LAWS(SC)-2011-3-137
SUPREME COURT OF INDIA
Decided on March 14,2011

T.N. GODAVARMAN THIRUMULPAD Appellant
VERSUS
UNION OF INDIA (UOI) AND ORS. Respondents

JUDGEMENT

- (1.) The applicant to comply with the office objections.
(2.) List next week. Item No. 316 (MM) I.A. No. 1697 to be listed along with LA. No. 2002-2004. Item No. 301
(3.) The Interlocutory Application No. 19 has been submitted on behalf of the State of 25 Madhya Pradesh for granting permission to establish a new Zoo and Rescue Centre in Reserved Forest at Mukundpur, District Satna (M.P.).;


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