A.K. Patnaik, J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) This is an appeal against the order dated 18.02.2010 of the Division Bench of the Andhra Pradesh High Court dismissing Writ Petition No. 1564 of 2010 of the Appellant against the order dated 18.08.2009 of the Andhra Pradesh Administrative Tribunal, Hyderabad, in O.A. No. 7377 of 2008.;