T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.
LAWS(SC)-2011-8-151
SUPREME COURT OF INDIA
Decided on
August 19,2011
T.N. GODAVARMAN THIRUMULPAD
Appellant
VERSUS
UNION OF INDIA (UOI) AND ORS.
Respondents
JUDGEMENT
-
(1.) List
the matter next Friday. Item No. 302
(2.) Post after one month for final hearing.
(3.) Counter affidavit and rejoinder affidavit may be filed in the meanwhile. Item No. 303;
(2.) Post after one month for final hearing.
(3.) Counter affidavit and rejoinder affidavit may be filed in the meanwhile. Item No. 303;
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