RAJNEESH AGARWAL Vs. M/S S.G. BUILDERS & DEVELOPERS & ANR
LAWS(SC)-2011-5-117
SUPREME COURT OF INDIA
Decided on May 30,2011

Rajneesh Agarwal Appellant
VERSUS
M/s S.G. Builders And Developers And Anr Respondents

JUDGEMENT

- (1.) Issue notice.
(2.) Mr. Sushil Kumar Jain, who has appeared on caveat on behalf of the respondents, accepts notice. Learned counsel for the parties agree that the matter may be finally disposed of at this stage.
(3.) Leave granted.;


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