- (1.) Indian Council of Forestry Research and Education ['ICFRE', for short] has submitted to this Court Report dated 18th November, 2011, in regard to Bellary District, Karnataka, in a sealed cover. The Registry is directed to give a copy of this Report to Central Empowered Committee ['CEC, for short]. The affected parties are permitted to collect copies of the said Report from CEC on payment of requisite charges to CEC.
(2.) ICFRE has also sought permission to submit a Macro Level EIA Study Report for Chitradurga and Tumkur districts, Karnataka, by 15th December, 2011.
(3.) We extend the time for that purpose till 15th December, 2011.;