COMMISSIONER OF CENTRAL EXCISE Vs. ASPINWALL & CO. LTD.
LAWS(SC)-2011-7-177
SUPREME COURT OF INDIA
Decided on
July 22,2011
COMMISSIONER OF CENTRAL EXCISE
Appellant
VERSUS
ASPINWALL AND CO. LTD.
Respondents
JUDGEMENT
-
(1.) DELAY condoned. Admit.
(2.) CONNECT with C.A. No. 1765 of 2009.;
(2.) CONNECT with C.A. No. 1765 of 2009.;
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