R N MITRA Vs. C B I DEHRADUN
LAWS(SC)-2011-7-140
SUPREME COURT OF INDIA
Decided on July 22,2011

R.N.MITRA Appellant
VERSUS
C.B.I., DEHRADUN Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Notice had been issued in this case on 12th November, 2010, restricted to the quantum of sentence only.
(3.) The trial court awarded the following sentences to the appellant:- JUDGEMENT_765_AIR(SCW)_2012_1.html;


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