COMMISSIONER OF SERVICE TAX Vs. METRO CASH & CARRY SURVEY
LAWS(SC)-2011-12-58
SUPREME COURT OF INDIA
Decided on December 12,2011

COMMISSIONER OF SERVICE TAX Appellant
VERSUS
Metro Cash And Carry Survey Respondents

JUDGEMENT

- (1.) IN view of the Circular/Instruction F. No. 275/7/2010 -CX8A, dated 30 -6 -2011, nothing remains in these petitions for our consideration. Dismissed accordingly.;


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