JUDGEMENT
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(1.) Mr. P.S. Narasimha, learned Amicus Curiae started his arguments at 2.00 p.m. and was on his legs when the Court rose for the day. The matters remained as part heard. Item No, 302
(2.) Call for the report of the Monitoring Committee constituted under the Notification dated 25th June, 2009.
(3.) Mr. Sushil Kumar Jain, Learned Counsel may apply for the report of the Committee.;
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