T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA (UOI) AND ORS.

LAWS(SC)-2011-2-136

SUPREME COURT OF INDIA

Decided on February 21,2011

T.N. GODAVARMAN THIRUMULPAD Appellant

VERSUS

UNION OF INDIA (UOI) AND ORS. Respondents

JUDGEMENT

- (1.) List on 28th February, 2011. MM-2: I.A. No. 2854
(2.) List on 28th February, 2011. MM-3: I.A. No. 100
(3.) List on 7th March, 2011. Item No. 301;

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