PREM PARKASH PAHWA Vs. UNITED COMMERCIAL BANK
LAWS(SC)-2011-11-27
SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)
Decided on November 14,2011

PREM PARKASH PAHWA Appellant
VERSUS
UNITED COMMERCIAL BANK Respondents

JUDGEMENT

Ranjana Prakash Desai, J. - (1.) Delay condoned.
(2.) Leave granted.
(3.) This appeal, by grant of special leave, is directed against the judgment and order dated 25/8/2009 passed by the Punjab & Haryana High Court dismissing Civil Regular Second Appeal No. 145 of 1986 filed by the Appellant.;


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